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Sudhakaran P.B vs Anu R.S
2021 Latest Caselaw 1276 Ker

Citation : 2021 Latest Caselaw 1276 Ker
Judgement Date : 13 January, 2021

Kerala High Court
Sudhakaran P.B vs Anu R.S on 13 January, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

   WEDNESDAY, THE 13TH DAY OF JANUARY 2021 / 23TH POUSHA, 1942

          Con.Case(C).No.1681 OF 2019 IN WP(C). 22670/2019

AGAINST THE ORDER IN WP(C) 22670/2019(G) OF HIGH COURT OF KERALA


PETITIONER/PETITIONER NO.1:

             SUDHAKARAN P.B.
             AGED 66 YEARS
             S/O. LATE BHASKARAN, PUTHENCHIRA HOUSE, NEAR AQUINAS
             COLLEGE, EDAKOCHI P.O., KOCHI 10.

             BY ADVS.
             SRI.SABU GEORGE
             SRI.P.B.KRISHNAN
             SRI.P.M.NEELAKANDAN
             SRI.P.B.SUBRAMANYAN
             SRI.MANU VYASAN PETER

RESPONDENTS/RESPONDENT NO.5 AND ADDL.RESPONDENTS 7 AND 8:

      1      ANU R.S.
             AGED 43 YEARS
             FATHER'S NAME NOT KNOWN TO THE PETITIONER, SECRETARY,
             KOCHI CORPORATION, PARK AVENUE, NEAR SUBHASH PARK,
             MARINE DRIVE, ERNAKULAM 682 011.

      2      RANI SASEENDRAN,
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             ASSISTANT EXECUTIVE ENGINEER,
             KOCHI CORPORATION, PARK AVENUE, NEAR SUBHASH PARK,
             MARINE DRIVE, ERNAKULAM 682 011.

      3      K.J. BASIL,
             AGED 60 YEARS
             S/O. JOSEPH, KARUTHODATH HOUSE, COUNCILOR, WARD NO.
             15, KOCHI CORPORATION, , NEAR AQUINAS COLLEGE,
             EDAKOCHI, KOCHI 10.

             R1-2 BY SRI.K.ANAND, SC, COCHIN CORPN.

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.1681 OF 2019 IN WP(C). 22670/2019

                               2




                           JUDGMENT

Dated this the 13th day of January 2021

Petitioner intends to withdraw the writ petition

with liberty to move civil court. Accordingly, the

contempt case is closed.

Sd/-

A.MUHAMED MUSTAQUE SAS/13/01/2021 JUDGE Con.Case(C).No.1681 OF 2019 IN WP(C). 22670/2019

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE A TRUE COPY OF THE ORDER DATED 20.8.2019 IN WPC NO. 22670 OF 2019.

ANNEXURE B TRUE COPY OF THE PHOTOGRAPHS.

ANNEXURE C TRUE COPY OF THE DETAILS SHOWING THE TIME AND DATE OF TAKING OF ANNEXURE- B PHOTOS. RESPONDENTS' EXHIBITS:- NIL //TRUE COPY// P.A. TO JUDGE

 
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