Kerala High Court
Geetha Mol vs Abdul Rahman Kunju on 13 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
WEDNESDAY, THE 13TH DAY OF JANUARY 2021 / 23TH POUSHA, 1942
Tr.P(C).No.168 OF 2020
OPMV 384/2010 OF III ADDITIONAL MACT, KOLLAM
PETITIONERS:
1 GEETHA MOL
AGED 40 YEARS
W/O. PRADEEP KUMAR, VALAKKATHU HOUSE, KOTTAKKAKOM,
CHAVARA P O, KOLLAM-691583.
2 VINAYAK
AGED 24 YEARS
S/O. PRADEEP KUMAR, VALAKKATHU HOUSE, KOTTAKKAKOM,
CHAVARA P O, KOLLAM-691583.
3 KARTHIK
AGED 24 YEARS
S/O. PRADEEP KUMAR, VALAKKATHU HOUSE, KOTTAKKAKOM,
CHAVARA P O, KOLLAM-691583.
4 ASWATHI
AGED 23 YEARS
D/O. GEETHA MOL, VALAKKATHU HOUSE, KOTTAKKAKOM,
CHAVARA P O, KOLLAM-691583.
5 ANU
AGED 18 YEARS
VALAKKATHU HOUSE, KOTTAKKAKOM, CHAVARA P O, KOLLAM-
691583.
BY ADVS.
SRI.PRATHEESH.P
SMT.S.REKHA KUMARI
SMT.S.SEETHA
SMT.ANJANA KANNATH
RESPONDENTS / RESPONDENTS:
1 ABDUL RAHMAN KUNJU
MAMPARA THEKKATHIL, MARU SOUTH, ALUMKADAVU P O,
KARUNAGAPPALLY, KOLLAM-690573.
Tr.P(C).Nos.168, 169, 177, 181, 182, 192, 195 OF 2020
2 ABDUL MANAF,
S/O. ABDUL KAREEM, MANAZ MANZIL, MEMANA, OACHIRA,
KOLLAM-690526.
3 THE MANAGER,
REPRESENTING ROYAL SUNDARAM GENERAL INSURANCE LTD,
SUNDARAM TOWERS, 46 WHITE ROAD, ROYAL PETTAH,
CHENNAI-600014.
4 THE MANAGING DIRECTOR,
MANNARSI TRASPORT, 6/1172, PARAMATHI ROAD,
NAMAKKAL, TAMIL NADU, 637001.
5 SIBDESWARAN,
S/O. RAJAMANIKYAM, HOUSE NO.370, CHENADAMANGALAM
P.O, GANDHIPURAM EAST, NAMAKKAL, TAMIL NADU-637001.
6 THE DIVISIONAL MANAGER,
REPRESENTING THE M/S. ORIENTAL INSURANCE COMPANY
LTD, D.O. 90A, THURAYUR ROAD, NAMAKKAL, TAMIL NADU-
637001.
7 SRI.SENTHIL KUMAR,
S/O. KARUNAKARAN, NO.KPN EXTENSION, BANGALORE.,
NOW RESIDING AT NEW NO.6/676(OLD NO.3/837) VIZHALA
NAGAR, TRICHI MAIN ROAD, NAMAKKAL POST, MULAI
NAGAR, NAMAKKAL, TAMIL NADU 637001
8 THE CHIEF SECRETARY
GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001.
9 THE DIRECTOR GENERAL OF POLICE,
POLICE HEADQUARTERS, VAZHUTHAKKAD,
THIRUVANANTHAPURAM-695010.
10 THE DIRECTOR,
STATE INSURANCE DEPARTMENT, HOUSING BOARD BUILDING,
SANTHI NAGAR, THIRUVANANTHAPURAM-695001.
R3 BY ADV. SRI.MATHEWS JACOB (SR.)
R3 BY ADV. SRI.P.JACOB MATHEW
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 13.01.2021, ALONG WITH Tr.P(C).169/2020, Tr.P(C).177/2020,
Tr.P(C).181/2020, Tr.P(C).182/2020, Tr.P(C).192/2020,
Tr.P(C).195/2020, Tr.P(C).197/2020, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
Tr.P(C).Nos.168, 169, 177, 181, 182, 192, 195 OF 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
WEDNESDAY, THE 13TH DAY OF JANUARY 2021 / 23TH POUSHA, 1942
Tr.P(C).No.169 OF 2020
OPMV 926/2010 OF III ADDITIONAL MACT, KOLLAM
PETITIONER:
SAJEEV
AGED 31 YEARS
S/O.SHAJAHAN, PUTHENVEETTIL, KIZHAKKATHIL,
PUNNAKULAM, KS PURAM P.O., KARUNAGAPPALLY, KOLLAM
DISTRICT-690 518.
BY ADVS.
SRI.PRATHEESH.P
SMT.S.REKHA KUMARI
SMT.S.SEETHA
SMT.ANJANA KANNATH
RESPONDENTS:
1 ABDUL RAHMAN KUNJU
MAMPARA THEKKATHIL, MARU SOUTH, ALUMKADAVU P.O.,
KARUNAGAPPALLY, KOLLAM-690 573.
2 ABDUL MANAF,
S/O.ABDUL KAREEM, MANAZ MANZIL, MEMANA, OACHIRA,
KOLLAM-690 526.
3 THE MANAGER, REPRESENTING ROYAL SUNDARAM GENERAL
INSURANCE LTD.,
SUNDARAM TOWERS, 46 WHITE ROAD, ROYAL PETTAH,
CHENNAI-600 014.
4 THE MANAGING DIRECTOR,
MANNARSI TRANSPORT, 6/1172, PARAMATHI ROAD,
NAMAKKAL, TAMIL NADU-637 001.
5 SIBDESWARAN,
S/O.RAJAMANIKYAM, HOUSE NO.370, CHENADAMANGALAM
P.O., GANDHIPURAM EAST, NAMAKKAL, TAMIL NADU-637
Tr.P(C).Nos.168, 169, 177, 181, 182, 192, 195 OF 2020
6 THE DIVISIONAL MANAGER,
REPRESENTING THE M/S. ORIENTAL INSURANCE COMPANY
LTD., D.O. 90A, THURAYUR ROAD, NAMAKKAL, TAMIL
NADU-637 001.
7 SRI.SENTHIL KUMAR,
S/O.NARUNAKARAN, NO.KPN EXTENSION, BANGALORE, NOW
RESIDING AT NEW NO.6/676 (OLD NO.3/837) VIZHALA
NAGAR, TRICHI MAIN ROAD, NAMAKKAL POST, MULAI
NAGAR, NAMAKKAL, TAMIL NADU-637 001.
8 THE CHIEF SECRETARY,
GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
STATUE, THIRUVANANTHAPURAM, PIN-695 001.
9 THE DIRECTOR GENERAL OF POLICE,
POLICE HEADQUARTERS, VAZHUTHAKKAD,
THIRUVANANTHAPURAM-695 010.
10 THE DIRECTOR, STATE INSURANCE DEPARTMENT,
HOUSING BOARD BUILDING, SANTHAI NAGAR,
THIRUVNANTHAPURAM-695 001.
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 13.01.2021, ALONG WITH Tr.P(C).168/2020, Tr.P(C).177/2020,
Tr.P(C).181/2020, Tr.P(C).182/2020, Tr.P(C).192/2020,
Tr.P(C).195/2020, Tr.P(C).197/2020, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
WEDNESDAY, THE 13TH DAY OF JANUARY 2021 / 23TH POUSHA, 1942
Tr.P(C).No.177 OF 2020
OPMV 1014/2012 OF III ADDITIONAL MACT, KOLLAM
PETITIONERS:
1 RASEENA
AGED 34 YEARS
W/O. BIJU, BINSHAD MANZIL, PUTHENTHERUVU P.O.
KARUNAGAPPALY, KOLLAM DISTRICT 690 518.
2 BINSHAD,
AGED 20 YEARS
S/O. BIJU, BINSHAD MANZIL, PUTHENTHERUVU P.O.
KARUNAGAPPALY, KOLLAM DISTRICT 690 518.
3 MIDHILAG,
AGED 19 YEARS
S/O. BIJU, BINSHAD MANZIL, PUTHENTHERUVU P.O.
KARUNAGAPPALY, KOLLAM DISTRICT 690 518.
4 BISMI,
AGED 17 YEARS
D/O. BIJU, BINSHAD MANZIL, PUTHENTHERUVU P.O.
KARUNAGAPPALY, KOLLAM DISTRICT 690 518.
(MINOR REPRESENTED BY HER MOTHER 1ST APPELLANT).
BY ADVS.
SRI.PRATHEESH.P
SMT.S.REKHA KUMARI
SMT.S.SEETHA
SMT.ANJANA KANNATH
RESPONDENTS:
1 ABDUL RAHMAN KUNJU
MAMPARA THEKKATHIL, MARU SOUTH, ALUMKADAVU P.O.
KARUNAGAPPALLY, KOLLAM 690 573.
2 ABDUL MANAF,
S/O. ABDUL KAREEM, MANAZ MANZIL, MEMANA, OACHIRA,
KOLLAM 690 526.
Tr.P(C).Nos.168, 169, 177, 181, 182, 192, 195 OF 2020
3 THE MANAGER,
REPRESENTING ROYAL SUNDARAM GENERAL INSURANCE LTD.,
SUNDARAM TOWER, 46 WHITE ROAD, ROYAL PEETTAH,
CHENNAI 600014.
4 THE MANAGING DIRECTOR,
MANNARSI TRANSPORT, 6/1172, PARAMATHI ROAD,
NAMAKKAL, TAMIL NADU 637 001.
5 SIBDESWARAN,
S/O RAJAMANIKYAM, HOSE NO. 370, CHENADAMANGALAM,
P.O. GANDHIPURAM EAST, NAMAKKAL, TAMIL NADU, 637
001.
6 THE DIVISIONAL MANAGER,
REPRESENTING THE M/S ORIENTAL INSURGENCE COMPANY
LTD., D.O. 90A, THURAYUR ROAD, NAMAKKAL, TAMIL NADU
637 001.
7 SRI. SENTHIL KUMAR,
S/O. KARUNAKARAN, NO. KPN, EXTENSION, BANGALORE,
NOW RESIDING AT NEW NO. 6/676 (OLD NO. 3/837),
VIZHALA NAGAR, TRICHI MANIA ROAD, NAMAKKAL POST
MULAI NAGAR, NAMAKAL, TAMIL NADU, 637 001.
8 THE CHIEF SECRETARY,
GOVERNMENT OF KERALA, GOVERNED SECRETARIAT, STATUE,
THIRUVANANTHAPURAM 695 001.
9 THE DIRECTOR GENERAL OF POLICE,
POLICE HEADQUARTERS, VAZHUTHAKKAD
THIRUVANANTHAPURAM 695 010.
10 THE DIRECTOR,
STATE INSURANCE DEPARTMENT, HOUSING BOARD BUILDING
SANTHAI NAGAR, THIRUVANANTHAPURAM 695 001.
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 13.01.2021, ALONG WITH Tr.P(C).168/2020, Tr.P(C).169/2020,
Tr.P(C).181/2020, Tr.P(C).182/2020, Tr.P(C).192/2020,
Tr.P(C).195/2020, Tr.P(C).197/2020, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
Tr.P(C).Nos.168, 169, 177, 181, 182, 192, 195 OF 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
WEDNESDAY, THE 13TH DAY OF JANUARY 2021 / 23TH POUSHA, 1942
Tr.P(C).No.181 OF 2020
OPMV 1100/2010 OF III ADDITIONAL MACT, KOLLAM
PETITIONER:
SUMATHI AMMA,
AGED 58 YEARS
W/O.PRABHAKARAN NAIR, SAAFALYAM, THEVANNOOR P.O.,
KOTTARAKKARA, KOLLAM, PIN - 691 533.
BY ADVS.
SRI.PRATHEESH.P
SMT.S.REKHA KUMARI
SMT.S.SEETHA
SMT.ANJANA KANNATH
RESPONDENTS:
1 ABDUL RAHMAN KUNJU,
MAMPARA THEKKATHIL, MARU SOUTH, ALUMKADAVU P.O.,
KARUNAGAPPALLY, KOLLAM - 690 573.
2 ABDUL MANAF,
S/O.ABDUL KAREEM, MANAZ MANZIL, MEMANA, OACHIRA,
KOLLAM - 690 526.
3 THE MANAGER,
REPRESENTING ROYAL SUNDARAM GENERAL INSURANCE LTD.,
SUNDARAM TOWERS, 46 WHITE ROAD, ROYAL PETTAH,
CHENNAI - 600 014.
4 THE MANAGING DIRECTOR,
MANNARSI TRANSPORT, 6/1172, PARAMATHI ROAD,
NAMAKKAL, TAMIL NADU - 637 001.
5 SIBDESWARAN,
S/O.RAJAMANIKYAM, HOUSE NO.370, CHENADAMANGALAM
P.O., GANDHIPURAM EAST, NAMAKKAL, TAMIL NADU - 637
Tr.P(C).Nos.168, 169, 177, 181, 182, 192, 195 OF 2020
6 THE DIVISIONAL MANAGER,
REPRESENTED THE M/S.ORIENTAL INSURANCE COMPANY LTD.
D.O.90A, THURAVYUR ROAD, NAMAKKAL, TAMIL NADU - 637
001.
7 SENTHIL KUMAR,
S/O.KARUNAKARAN, NO.KPN EXTENSION, BANGALORE, NOW
RESIDING AT NEW NO.6/676 (OLD NO.3/837) VIZHALA
NAGAR, TRICHI MAIN ROAD, NAMAKKAL POST, MULAI
NAGAR, NAMAKKAL, TAMIL NADU - 637 001.
8 THE CHIEF SECRETARY,
GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
STATUE, THIRUVANANTHAPURAM, PIN - 695 001.
9 THE DIRECTOR GENERAL OF POLICE,
POLICE HEADQUARTERS, VAZHUTHAKKAD,
THIRUVANANTHAPURAM - 695 010.
10 THE DIRECTOR, STATE INSURANCE DEPATMENT,
HOUSING BOARD BUILDING, SANTHAI NAGAR,
THIRUVANANTHAPURAM - 695 001.
R3 BY ADV. SRI.MATHEWS JACOB (SR.)
R3 BY ADV. SRI.P.JACOB MATHEW
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 13.01.2021, ALONG WITH Tr.P(C).168/2020, Tr.P(C).169/2020,
Tr.P(C).177/2020, Tr.P(C).182/2020, Tr.P(C).192/2020,
Tr.P(C).195/2020, Tr.P(C).197/2020, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
Tr.P(C).Nos.168, 169, 177, 181, 182, 192, 195 OF 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
WEDNESDAY, THE 13TH DAY OF JANUARY 2021 / 23TH POUSHA, 1942
Tr.P(C).No.182 OF 2020
OPMV 843/2012 OF III ADDITIONAL MACT, KOLLAM
PETITIONERS:
1 RASHEEDA
AGED 35 YEARS
W/O. RASHEED, PARAKKULATHIL KIZHAKKATHIL,
THODIYOOR, KIZHAKKATHIL, KARUNAGAPPALLY,KOLLAM-690
2 RAIHANA
AGED 9 YEARS
W/O. RASHEED, PARAKKULATHIL KIZHAKKATHIL,
THODIYOOR, KIZHAKKATHIL, KARUNAGAPPALLY,KOLLAM-690
518 (MINOR REPRESENTED BY THE 1ST APPELLANT, HER
MOTHER)
BY ADVS.
SRI.PRATHEESH.P
SMT.S.REKHA KUMARI
SMT.S.SEETHA
SMT.ANJANA KANNATH
RESPONDENTS:
1 ABDUL RAHMAN KUNJU
MAMPARA THEKKATHIL, MARU SOUTH, ALUMKADAVU P.O.,
KARUNAGAPPALLY, KOLLAM-690 573
2 ABDUL MANAF
S/O. ABDUL KAREEM, MANAZ MANZIL, MEMANA, OACHIRA
P.O.,KOLLAM-690 526
3 THE MANAGER,
REPRESENTING ROYAL SUNDARAM GENERAL INSURANCE LTD.,
SUNDARAM TOWERS, 46 WHITE ROAD, ROYAL PETTAH.P.O.,
CHENNAI-600014
Tr.P(C).Nos.168, 169, 177, 181, 182, 192, 195 OF 2020
4 THE MANAGER DIRECTOR,
MANNARSI TRANSPORT, 6/1172,PARAMATHI ROAD, NAMAKKAL
P.O.,TAMIL NADU-637 001
5 SIBDESWARAN
S/O. RAJAMANIKYAM, HOUSE NO.370, CHENDAMANGALAM
P.O., GANDHIPURAM EAST, NAMAKKAL,TAMIL NADU-637 001
6 THE DIVISIONAL MANAGER,
REPRESENTING THE M/S. ORIENTAL INSURANCE COMPANY
LTD.,D.O, 90A, THURAYUR ROAD, NAMAKKAL P.O., TAMIL
NADU-637 001
7 SRI. SENTHIL KUMAR,
S/O. KARUNAKARAN, NO.KPN EXTENSION, BANGALORE, NOW
RESIDING AT NEW NO.6/676 (OLD NO.3/837) VIZHALA
NAGAR, TRICHI MAIN ROAD,NAMAKKAL POST, MULAI NAGAR,
NAMAKKAL, TAMIL NADU-637 001
8 THE CHIEF SECRETARY
GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT, P.O.,
STATUE, THIRUVANANTHAPURAM,PIN-695 001
9 THE DIRECTOR GENERAL OF POLICE,
POLICE HEADQUARTERS, VAZHUTHACAUD P.O.,
THIRUVANANTHAPURAM-695 010
10 THE DIRECTOR
STATE INSURANCE DEPARTMENT, HOUSING BOARD BUILDING,
SANTHAI NAGAR.P.O., THIRUVANANTHAPURAM-695 001
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 13.01.2021, ALONG WITH Tr.P(C).168/2020, Tr.P(C).169/2020,
Tr.P(C).177/2020, Tr.P(C).181/2020, Tr.P(C).192/2020,
Tr.P(C).195/2020, Tr.P(C).197/2020, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
Tr.P(C).Nos.168, 169, 177, 181, 182, 192, 195 OF 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
WEDNESDAY, THE 13TH DAY OF JANUARY 2021 / 23TH POUSHA, 1942
Tr.P(C).No.192 OF 2020
OPMV 555/2011 OF III ADDITIONAL MACT, KOLLAM
PETITIONERS:
1 SHAMNA
AGED 30 YEARS
W/O LATE ASHARAF, PLAVILA PADEETTATHIL, KADATHUR,
K.S.PURAM P.O.KARUNAGAPPALLY, KOLLAM.
2 MUHAMMED ARSHAD
AGED 11 YEARS
(MINOR) S/O LATE ASHARAF, PLAVILA PADEETTATHIL,
KADATHUR, K.S.PURAM P.O.KARUNAGAPPALLY, KOLLAM.
-690 518 (REPRESENTED BY HIS MOTHER, 1ST APPELLANT)
3 HASSAN KUNJU,
AGED 78 YEARS
S/O MYTHEEN KUNJU, PLAVILA PADEETTATHIL, KADATHUR,
K.S.PURAM P.O.KARUNAGAPPALLY, KOLLAM.690 518.
BY ADV. SRI.PRATHEESH.P
RESPONDENTS:
1 ABDUL RAHMAN KUNJU
MAMPARA THEKKATHIL, MARU SOUTH, ALUMKADAVU
P.O.KARUNAGAPPALLY, KOLLAM-690 573.
2 ABDUL MANAF,
S/O ABDUL KAREEM, MANAZ MANZIL, MEMANA, OACHIRA,
KOLLAM-690 526.
3 THE MANAGER,
REPRESENTING ROYAL SUNDARAM GENERAL INSURANCE LTD,
SUNDARAM TOWERS, 46 WHITE ROAD, ROYAL PETTAH,
CHENNAI-600014.
Tr.P(C).Nos.168, 169, 177, 181, 182, 192, 195 OF 2020
4 THE MANAGING DIRECTOR,
MANNARSI TRANSPORT, 6/1172, PARAMATHI ROAD,
NAMAKKAL, TAMIL NADU-673 001.
5 SIBDESWARAN,
S/O RAJAMANIKYAM, HOUSE NO 370, CHENADAMANGALAM
P.O.GANDHIPURAM EAST, NAMAKKAL, TAMIL NADU-673 001.
6 THE DIVISIONAL MANAGER,
REPRESENTING THE M/S ORIENTAL INSURANCE COMPANY
LTD, D.O 90A, THURAYUR ROAD, NAMAKKAL, TAMIL NADU-
673 001.
7 SRI. SENTHIL KUMAR,
S/O KARUNAKARAN, NO KPN EXTENSION, BANGALORE, NOW
RESIDING AT NEW NO6/276 (OLD NO 3/837) VIZHALA
NAGAR, TRICHI MAIN ROAD, NAMAKKAL POST, MULAI
NAGAR, NAMAKKAL, TAMIL NADU-637 001.
8 THE CHIEF SECRETARY,
GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
STATUE, THIRUVANANTHAPURAM, PIN-695 001.
9 THE DIRECTOR GENERAL OF POLICE,
POLICE HEADQUARTERS, VAZHUTHAKKAD,
THIRUVANANTHAPURAM-695 010
10 THE DIRECTOR,
STATE INSURANCE DEPARTMENT, HOUSING BOARD BUILDING,
SANTHAI NAGAR, THIRUVANANTHAPURAM-695 001.
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 13.01.2021, ALONG WITH Tr.P(C).168/2020, Tr.P(C).169/2020,
Tr.P(C).177/2020, Tr.P(C).181/2020, Tr.P(C).182/2020,
Tr.P(C).195/2020, Tr.P(C).197/2020, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
Tr.P(C).Nos.168, 169, 177, 181, 182, 192, 195 OF 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
WEDNESDAY, THE 13TH DAY OF JANUARY 2021 / 23TH POUSHA, 1942
Tr.P(C).No.195 OF 2020
OPMV 1102/2010 OF ADDITIONAL MACT, KOLLAM
PETITIONERS:
1 SHEEJA
AGED 34 YEARS
W/O.NAZAR, THAZHOOR KIZHAKKATHIL, KADATHUR P.O.,
THAZHAVA, KARUNAGAPPALLY, KOLLAM-690523.
2 MUHAMMED UBAID,
AGED 11 YEARS
THAZHOOR KIZHAKKATHIL, KADATHUR P.O., THAZHAVA,
KARUNAGAPPALLY, KOLLAM-690523 (MINOR REPRESENTED BY
HIS MOTHER, 1ST APPELLANT).
3 PATHUMMA BEEVI @ FATHIMA BEEVI,
AGED 64 YEARS
W/O.SUAIMAN KUNJU, THAZHOOR KIZHAKKATHIL, KADATHUR
P.O., THAZHAVA, KARUNAGAPPALLY, KOLLAM-690523.
BY ADVS.
SRI.PRATHEESH.P
SMT.S.REKHA KUMARI
SMT.S.SEETHA
SMT.ANJANA KANNATH
RESPONDENTS:
1 ABDUL RAHMAN KUNJU
MAMPARA THEKKATHIL, MARU SOUTH, ALUMKADAVU P.O.,
KARUNAGAPPALLY, KOLLAM-690573.
2 ABDUL MANAF,
S/O.ABDUL KAREEM, MANAZ MANZIL, MEMANA, OACHIRA,
KOLLAM-690526.
3 THE MANAGER,
REPRESENTING ROYAL SUNDARAM GENERAL INSURANCE LTD.,
Tr.P(C).Nos.168, 169, 177, 181, 182, 192, 195 OF 2020
SUNDARAM TOWERS, 46 WHITE ROAD, ROYAL PETTAH,
CHENNAI-600014.
4 THE MANAGING DIRECTOR,
MANNARSI TRANSPORT, 6/1172, PARAMATHI ROAD,
NAMAKKAL, TAMIL NADU-673001.
5 SIBDESWARAN,
S/O.RAJAMANIKYAM, HOUSE NO.370, CHENADAMANGALAM
P.O., GANDHIPURAM EAST, NAMAKKAL, TAMIL NADU-
637001.
6 THE DIVISIONAL MANAGER,
REPRESENTING THE M/S ORIENTAL INSURANCE COMPANY
LTD. D.O 90A, THURAYUR ROAD, NAMAKKAL, TAMIL NADU-
637001.
7 SRI. SENTHIL KUMAR,
S/O.KARUNAKARAN, NO.KPN EXTENSION, BANGALORE, NOW
RESIDING AT NEW NO.6/676 (OLD NO.3/837) VIZHALA
NAGAR, TRICHI MAIN ROAD, NAMAKKAL POST, MULAI
NAGAR, NAMAKKAL, TAMIL NADU-637001.
8 THE CHIEF SECRETARY,
GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
STATUE, THIRUVANANTHAPURAM, PIN-695001.
9 THE DIRECTOR GENERAL OF POLICE,
POLICE HEADQUARTERS, VAZHUTHAKKAD,
THIRUVANANTHAPURAM-695010.
10 THE DIRECTOR,
STATE INSURANCE DEPARTMENT, HOUSING BOARD BUILDING,
SANTHAI NAGAR, THIRUVANANTHAPURAM-695001.
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 13.01.2021, ALONG WITH Tr.P(C).168/2020, Tr.P(C).169/2020,
Tr.P(C).177/2020, Tr.P(C).181/2020, Tr.P(C).182/2020,
Tr.P(C).192/2020, Tr.P(C).197/2020, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
Tr.P(C).Nos.168, 169, 177, 181, 182, 192, 195 OF 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
WEDNESDAY, THE 13TH DAY OF JANUARY 2021 / 23TH POUSHA, 1942
Tr.P(C).No.197 OF 2020
OPMV 1552/2020 OF III ADDITIONAL MACT, KOLLAM
PETITIONERS:
1 JAYALAKSHMI
AGED 48 YEARS
W/O. THULASEEDHARAN PILLAI, 'AMRUTHALAYAM', ANAYADI
P.O.,SOORANAD NORTH,KOLLAM-690 561
2 VISHNU PRASAD
AGED 28 YEARS
S/O. THULASEEDHARAN PILLAI, 'AMRUTHALAYAM', ANAYADI
P.O.,SOORANAD NORTH,KOLLAM-690 561
3 HARI PRASAD
AGED 24 YEARS
S/O. THULASEEDHARAN PILLAI, 'AMRUTHALAYAM', ANAYADI
P.O.,SOORANAD NORTH,KOLLAM-690 561
4 GOPALA KURUP
AGED 90 YEARS
S/O. RAMAN NAIR, 'AMRUTHALAYAM', ANAYADI
P.O.,SOORANAD NORTH,KOLLAM-690 561
BY ADVS.
SRI.PRATHEESH.P
SMT.S.REKHA KUMARI
SMT.S.SEETHA
SMT.ANJANA KANNATH
RESPONDENTS:
1 ABDUL RAHMAN KUNJU
MAMPARA THEKKETHIL, MARU SOUTH, ALUMKADAVU P.O.,
KARUNAGAPPALLY, KOLLAM-690 573
Tr.P(C).Nos.168, 169, 177, 181, 182, 192, 195 OF 2020
2 ABDUL MANAF
S/O. ABDUL KAREEM, MANAZ MANZIL, MEMANA, OACHIRA,
KOLLAM-690 526
3 THE MANAGER,
REPRESENTING ROYAL SUNDARAM GENERAL INSURANCE LTD,
SUNDARAM TOWERS, 46 WHITE ROAD, ROYAL PETTAH,
CHENNAI-600014
4 THE MANAGING DIRECTOR,
MANNARSI TRANSPORT, 6/1172,PARAMATHI ROAD,
NAMAKKAL, TAMIL NADU-637 001
5 SIBDESWARAN,
S/O. RAJAMANIKYAM, HOUSE NO.370, CHENADAMANGALAM
P.O., GANDHIPURAM EAST, NAMAKKAL, TAMIL NADU-637
6 THE DIVISIONAL MANAGER
REPRESENTING THE M/S. ORIENTAL INSURANCE COMPANY
LTD,D.O 90A, THURAYUR ROAD, NAMAKKAL,TAMIL NADU-637
7 SRI. SENTHIL KUMAR,
S/O. KRUNAKARAN, NO.EPN EXTENSION, BANGALORE, NOW
RESIDING AT NEW NO.6/676 (OLD NO.3/837) VIZHALA
NAGAR, TRICHI MAIN ROAD, NAMAKKAL POST MULAI NAGAR,
NAMAKKAL, TAMIL NADU-637 001
8 THE CHIEF SECRETARY,
GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
STATUE, THIRUVANANTHAPURAM,PIN-695 001
9 THE DIRECTOR GENERAL OF POLICE,
POLICE HEAD QUARTERS, VAZHUTHACAUD,
THIRUVANANTHAPURAM-695 010
10 THE DIRECTOR
STATE INSURANCE DEPARTMENT, HOUSING BOARD BUILDING,
SANTHI NAGAR, THIRUVANANTHAPURAM-695 001
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 13.01.2021, ALONG WITH Tr.P(C).168/2020, Tr.P(C).169/2020,
Tr.P(C).177/2020, Tr.P(C).181/2020, Tr.P(C).182/2020,
Tr.P(C).192/2020, Tr.P(C).195/2020, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
Tr.P(C).Nos.168, 169, 177, 181, 182, 192, 195 and
197 of 2020
JUDGMENT
Recording the submission made by the learned
counsel for the petitioners, these transfer petitions are
dismissed as not pressed.
Sd/-
SATHISH NINAN
JUDGE
rsr
