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State Bank Of India Scheduled ... vs The Registrar (Society)
2021 Latest Caselaw 123 Ker

Citation : 2021 Latest Caselaw 123 Ker
Judgement Date : 5 January, 2021

Kerala High Court
State Bank Of India Scheduled ... vs The Registrar (Society) on 5 January, 2021
         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

           THE HONOURABLE MR.JUSTICE N.NAGARESH

 TUESDAY, THE 05TH DAY OF JANUARY 2021/15TH POUSHA, 1942

                 WP(C).No.8764 OF 2020(U)


PETITIONERS:

           STATE BANK OF INDIA SCHEDULED CAST/SCHEDULED
           TRIBE EMPLOYEES WELFARE ASSOCIATION,
           REG. NO. T27/2001,
           REPRESENTED BY ITS GENERAL SECRETARY,
           CHILD WELFARE COMPLEX, LMS COMPOUND,
           NOW AT STATE BANK OF INDIA, LOCAL HEAD OFFICE,
           GROUND FLOOR, POOJAPURA,
           THIRUVANANTHAPURAM-695012.

           BY ADV. SRI.S.SREEKUMAR(Sr.)
           BY ADV. SRI.BINOY VASUDEVAN

RESPONDENTS:

     1     THE REGISTRAR (SOCIETY),
           REGISTRATION DEPARTMENT, GOVERNMENT OF KERALA,
           EAST FORT, THIRUVANANTHAPURAM-695023.

     2     STATE BANK OF INDIA,
           CORPORATE CENTRE, STATE BANK BHAVAN,
           MADME CAMA ROAD, NARIMAN POINT,
           MUMBAI-400021,
           REPRESENTED BY ITS CHIEF GENERAL MANAGER(HR)

     3     STATE BANK OF INDIA,
           LOCAL HEAD OFFICE, POOJAPURA,
           THIRUVANANTHAPURAM-695012.,
           REPRESENTED BY CHIEF GENERAL MANAGER.

     4     NATIONAL FEDERATION OF STATE BANK OF INDIA
           SC/ST EMPLOYEES REG.NO.E/S184/2011,
           SWAGOTA SQUIRE, 5TH FLOOR, ABC POINT,
           G.S. ROAD, GAUHATI-781005.
 WP(C) No.8764&9489&9943/2020
                               :2 :


      5      VELAYUDHAN K.S,
             MANAGER, CUSTOMER SERVICE,
             STATE BANK OF INDIA, LOCAL HEAD OFFICE,
             POOJAPURA, THIRUVANANTHAPURAM-695012,

      6      T.K. SOMAN,
             CHIEF MANAGER, STATE BANK OF INDIA,
             REGIONAL BUSINESS OFFICE,
             STATE BANK OF INDIA,
             PATHANAMTHITTA-689645.

             R2-3 BY ADV. SRI.GEORGE THOMAS (MEVADA)(SR.)
             R2-3 BY SRI.AMAL GEORGE, SC, SBI
             R4 BY ADV. SRI.K.JAJU BABU (SR.)
             R4 BY ADV. SMT.M.U.VIJAYALAKSHMI
             R4 BY ADV. SRI.BRIJESH MOHAN
             R5-6 BY ADV. SRI.MURALI PURUSHOTHAMAN
             BY SRI. MANU GEORGE KURUVILLA
             R1 BY GOVERNMENT PLEADER SMT. RASHMI K.M.

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    05.01.2021,    ALONG    WITH    WP(C).9489/2020(I),
WP(C).9943/2020(P), THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 WP(C) No.8764&9489&9943/2020
                                :3 :




          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

            THE HONOURABLE MR.JUSTICE N.NAGARESH

 TUESDAY, THE 05TH DAY OF JANUARY 2021/15TH POUSHA, 1942

                   WP(C).No.9489 OF 2020(I)


PETITIONER:

              STATE BANK OF INDIA SCHEDULED CAST/SCHEDULED
              TRIBE EMPLOYEES WELFARE ASSOCIATION
              (KERALA CIRCLE),
              REG.NO.T27/2001,CHILD WELFARE COMPLEX,
              LMS COMPOUND, NOW AT STATE BANK OF INDIA,
              LOCAL HEAD OFFICE, GROUND FLOOR, POOJAPURA,
              THIRUVANANTHAPURAM-695 012,
              REPRESENTED BY ITS GENERAL SECRETARY,
              RAMAPRASAD K.P.

              BY ADVS.
              SRI.BINOY VASUDEVAN
              SRI.S.SREEKUMAR (SR.)

RESPONDENTS:

      1       THE SDM CUM REGISTRAR (F&S)
              CHANAKYA PURI, JAM NAGAR HOUSE,
              NEAR UPSE, NEW DELHI-110 001

      2       REGISTRAR (SOCIETY),
              REGISTRATION DEPARTMENT, GOVT. OF KERALA,
              EAST FORT, THIRUVANANTHAPURAM-695 023

      3       NATIONAL FEDERATION OF STATE BANK OF INDIA,
              SC/ST EMPLOYEES, REG NO.E/S184/2011,
              SWAGOTA SQUIRE, 5TH FLOOR, ABC POINT,
              G.S.ROAD, GUWAHATI-781 005
 WP(C) No.8764&9489&9943/2020
                               :4 :


      4      VELAYUDHAN.K.S.,
             MANAGER, CUSTOMER SERVICE,STATE BANK OF INDIA,
             LOCAL HEAD OFFICE, POOJAPURA,
             THIRUVANANTHAPURAM-695 012

      5      T.K.SOMAN,
             CHIEF MANAGER, STATE BANK OF INDIA,
             REGIONAL BUSINESS OFFICE,
             STATE BANK OF INDIA,
             PATHANAMTHITTA -689 645

             R3 BY ADV. SRI.K.JAJU BABU (SR.)
             R3 BY ADV. SMT.M.U.VIJAYALAKSHMI
             R3 BY ADV. SRI.BRIJESH MOHAN
             R4-5 BY ADV. SRI.MURALI PURUSHOTHAMAN
             GOVERNMENT PLEADER SMT. K.M.RASHMI

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    05.01.2021,    ALONG    WITH    WP(C).8764/2020(U),
WP(C).9943/2020(P), THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 WP(C) No.8764&9489&9943/2020
                                :5 :


          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

            THE HONOURABLE MR.JUSTICE N.NAGARESH

 TUESDAY, THE 05TH DAY OF JANUARY 2021/15TH POUSHA, 1942

                   WP(C).No.9943 OF 2020(P)


PETITIONERS:

             STATE BANK OF INDIA SCHEDULED CAST/SCHEDULED
             TRIBE EMPLOYEES WELFARE ASSOCIATION,
             REG.NO.T27/2001,
             REPRESENTED BY ITS GENERAL SECRETARY,
             CHILD WELFARE COMPLEX, LMS COMPOUND,
             NOW AT STATE BANK OF INDIA,
             LOCAL HEAD OFFICE, GROUND FLOOR,
             POOJAPURA, THIRUVANANTHAPURAM - 695 012.

             BY ADVS.
             SRI.BINOY VASUDEVAN
             SRI.S.SREEKUMAR (SR.)

RESPONDENTS:

      1      THE REGISTRAR (SOCIETY),
             REGISTRATION DEPARTMENT, GOVT. OF KERALA,
             EAST FORT, THIRUVANANTHAPURAM - 695 023.

      2      STATE BANK OF INDIA,
             CORPORATE CENTRE, STATE BANK BHAVAN,
             MADME CAMA ROAD, NARIMAN POINT,
             MUMBAI - 400021,
             REPRESENTED BY ITS CHIEF GENERAL MANAGER (HR)

      3      STATE BANK OF INDIA,
             LOCAL HEAD OFFICE, POOJAPURA,
             THIRUVANANTHAPURAM - 695 012,
             REPRESENTED BY CHIEF GENERAL MANAGER.
 WP(C) No.8764&9489&9943/2020
                               :6 :


      4      NATIONAL FEDERATION OF STATE BANK OF INDIA
             SC/ST EMPLOYEES, REG. NO.E/S184/2011,
             SWAGOTA SQUIRE, 5TH FLOOR, ABC POINT,
             G.S.ROAD, GAUHATI - 781005.

      5      VELAYUDHAN K. S.,
             MANAGER, CUSTOMER SERVICE,
             STATE BANK OF INDIA, LOCAL HEAD OFFICE,
             POOJAPURA, THIRUVANANTHAPURAM - 695 012.

      6      T. K. SOMAN,
             CHIEF MANAGER, STATE BANK OF INDIA,
             REGIONAL BUSINESS OFFICE,
             STATE BANK OF INDIA,
             PATHANAMTHITTA - 689645.

             R2-3 BY ADV. SRI.GEORGE THOMAS (MEVADA)(SR.)
             R2-3 BY ADV. SRI.AMAL GEORGE
             R4 BY ADV. SRI.K.JAJU BABU (SR.)
             R4 BY ADV. SMT.M.U.VIJAYALAKSHMI
             R4 BY ADV. SRI.BRIJESH MOHAN
             R5-6 BY ADV. SRI.MURALI PURUSHOTHAMAN
             GOVERNMENT PLEADER SMT. RASHMI K.M.

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    05.01.2021,    ALONG    WITH    WP(C).8764/2020(U),
WP(C).9489/2020(I), THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 WP(C) No.8764&9489&9943/2020
                                :7 :




                         JUDGMENT

~~~~~~~~~

Dated this the 5th day of January, 2021

[WP(C) Nos.8764, 9489 & 9943 of 2020]

All these writ petitions relate to the same subject

matter and issues and hence they are considered together

and disposed of by a common judgment.

2. W.P.(C) No.8764/2020 has been filed by the State

Bank of India Scheduled Caste/Scheduled Tribe Employees

Welfare Association (hereinafter referred to as 'the

Association', for short), represented by its General Secretary

Ramaprasad K.P., seeking to direct the 2 nd respondent to

consider Ext.P16 representation before the structured

quarterly meeting scheduled to be held on 26.03.2020. A

further prayer is made to restrain the 3 rd respondent from

nominating 5th and 6th respondents for the structured quarterly

meeting scheduled on 26.03.2020 till Ext.P16 representation WP(C) No.8764&9489&9943/2020

is considered by the 2nd respondent.

3. W.P.(C) No.9489/2020 has been filed by the same

Association, seeking to quash Ext.P13 and to direct the 1 st

respondent to consider and pass orders on Ext.P14

representation. In this writ petition, the petitioner also seeks

to restrain the 3rd respondent from proceeding with the

election scheduled as per Ext.P14 unless the General Body

Meeting is convened and the decision to hold election is taken

thereto.

4. W.P.(C) No.9943/2020 is also filed by the same

Association seeking to set aside ex-parte Ext.P19 order and to

restrain respondents 2 and 3 from calling the 5 th and 6th

respondents to any meeting as the representative of the

petitioner-Association.

5. The core of the dispute in all these writ petitions is

as regards who the President of the petitioner-Association is

and who the General Secretary is. The General Secretary

Ramaprasad K.P., who has filed these writ petitions

purportedly on behalf of the Association, would contend that WP(C) No.8764&9489&9943/2020

Sri.Velayudhan K.S. was the President of the Association, but

the Executive Committee suspended Sri.Velayudhan and now

Sri.T.K.Soman is the President.

6. The 5th respondent-Velayudhan K.S., on the other

hand, would assert that the petitioner has resigned from the

office of the General Secretary on 31.12.2019 and at present,

he is the General Secretary of the Association and Sri. T.K.

Soman is the President. Ramaprasad K.P., who has filed

these writ petitions, has no legal right to represent the

Association. Therefore, the writ petitions are to be dismissed.

7. According to the petitioner(represented by

Ramaprasad K.P.), the State Bank of India is recognising and

inviting ousted office bearers of the Association for meetings,

to represent the Members of the petitioner-Association, which

is illegal.

8. Admittedly, the petitioner-Association is a Society

registered under the provisions of the Travancore Cochin

Literary, Scientific and Charitable Societies Registration Act,

1955. It is a private body. A writ petition under Article 226 of WP(C) No.8764&9489&9943/2020

the Constitution of India is not maintainable to decide the

issue relating to election of office bearers in respect of a

private body. What is agitated by the petitioner is disputed

questions of fact, which this Court cannot adjudicate in writ

proceedings.

9. It is a settled proposition of law that private law

remedies are not enforceable through extraordinary writ

jurisdiction even though brought against public authorities.

Private law is that part of a legal system which is a part of

common law that involves relationships between individuals.

As long as the issues are not falling within the domain of

public law, this Court will not be justified in interfering to

adjudicate such disputes.

In the circumstances, this Court finds no reason to

interfere with the matter. The writ petitions are accordingly

dismissed.

Sd/-

N. NAGARESH, JUDGE

aks/25.01.2021 WP(C) No.8764&9489&9943/2020

APPENDIX OF WP(C) 8764/2020 PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE BYE LAW OF THE PETITIONER SOCIETY

EXHIBIT P2 TRUE COPY OF THE BYE LAW OF THE 3RD RESPONDENT NATIONAL FEDERATION.

EXHIBIT P3 TRUE COPY OF THE LETTER DATED 24.09.2017 ADDRESSED TO THE 2ND RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE DATED 09.07.2019 ADDRESSED TO THE 3RD RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE LETTER NO.

SEWA/KC/83-2019-2010 DATED 18.01.2020 ADDRESSED BY THE PETITIONER TO 2ND RESPONDENT.

EXHIBIT P6 TRUE COPY OF LETTER NO, SEWA/KC/82-

2019-2020 ADDRESSED BY THE PETITIONER TO THE 2ND RESPONDENT DATED 18.01.2020.

EXHIBIT P7 TRUE COPY OF THE LETTER NO SEWA/KC/87-

2019-2020 ADDRESSED TO THE 2ND RESPONDENT DATED 20.01.2020.

EXHIBIT P8 TRUE COPY OF THE LETTER NO SEWA/KC/89-

2019-2020 ADDRESSED TO THE 1ST RESPONDENT DATED 22.01.2020.

EXHIBIT P9 TRUE COPY OF THE LETTER NO.SEWA/KC/103-2019-2020 ADDRESSED TO THE 1ST RESPONDENT DATED 24.02.2020.

EXHIBIT P10 TRUE COPY OF THE LETTER NO SEWA/KC/112-2019-2020 ADDRESSED TO THE 3RD RESPONDENT DATED 9-3-2020 WP(C) No.8764&9489&9943/2020

EXHIBIT P11 TRUE COPY OF THE LETTER NO. NF/CIR-

16/20-21/1 ISSUED BY THE 4TH RESPONDENT TO THE 2ND RESPONDENT DATED 20/1/2020.

EXHIBIT P12 TRUE COPY OF THE RESOLUTION DATED 01.03.2020 OF THE EXECUTIVE COMMITTEE OF THE PETITIONER ASSOCIATION.

EXHIBIT P13 TRUE COPY OF THE LETTER DATED 10.03.2020 ADDRESSED TO THE 2ND RESPONDENT BY THE 4TH RESPONDENT

EXHIBIT P14 TRUE COPY OF LETTER DATED 09.03.2020 ISSUED BY THE 2NDS RESPONDENT.

EXHIBIT P15 TRUE COPY OF LETTER DATED 09.03.2020 ADDRESSED BY 2ND RESPONDENT TO THE 3RD RESPONDENT.

EXHIBIT P16 TRUE COPY OF LETTER NO SEWA/KC/114-

2019-2020 ADDRESSED BY THE PETITIONER TO THE 2ND RESPONDENT DATED 12.3.2020

EXHIBIT P17 TRUE COPY OF THE OM NO.10/16/2011-

WELFARE(SCT(B) ISSUED BY DEPARTMENT OF FINANCIAL SERVICES DATED 22.08.2013.

RESPONDENTS' EXHIBITS:

EXHIBIT R2(A) TRUE PHOTOCOPY OF THE LETTER DATED 07/03/2020.

EXHIBIT R2(B) TRUE PHOTOCOPY OF THE ORDER PASSED BY THE BANK DATED 16/04/2020.

EXHIBIT R2(C) TRUE PHOTOCOPY OF THE JUDGMENT PASSED BY THE ORISSA HIGH COURT IN WP(C)11146 OF 2020 DATED 15/05/2020.

WP(C) No.8764&9489&9943/2020

APPENDIX OF WP(C) 9489/2020 PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE BYE LAW OF THE PETITIONER SOCIETY

EXHIBIT P2 TRUE COPY OF THE BYE LAW OF THE 3RD RESPONDENT NATIONAL FEDERATION

EXHIBIT P3 TRUE COPY OF THE LETTER DATED 24.09.2017 ADDRESSED TO THE 2ND RESPONDENT

EXHIBIT P4 TRUE COPY OF THE DATED 09.07.2019 ADDRESSED TO THE 3RD RESPONDENT

EXHIBIT P5 TRUE COPY OF THE RESOLUTION DATED 18.01.2020 OF THE EXECUTIVE COMMITTEE OF THE PETITIONER

EXHIBIT P6 TRUE COPY OF THE LETTER DATED 03.03.2020 ISSUED BY THE PETITIONER

EXHIBIT P7 TRUE COPY OF THE LETTER NO.SEWA/KC/87-

2019-2020 DATED 20.1.2020 ADDRESSED TO THE STATE BANK OF INDIA BY THE PETITIONER

EXHIBIT P8 TRUE COPY OF THE RESOLUTION DATED 1.3.2020 PASSED BY THE EXECUTIVE COMMITTEE OF THE PETITIONER

EXHIBIT P9 TRUE COPY OF THE LETTER DATED 6.4.2020 ISSUED BY THE 3RD RESPONDENT

EXHIBIT P10 TRUE COPY OF THE LETTER DATED 7.4.2020 ADDRESSED TO THE 3RD RESPONDENT BY THE STATE BANK OF INDIA SC/ ST EMPLOYEES ASSOCIATION AHMADABAD CIRCLE WP(C) No.8764&9489&9943/2020

EXHIBIT P11 TRUE COPY OF THE LETTER DATED 7.4.2020 ADDRESSED TO THE 3RD RESPONDENT BY THE STATE BANK OF INDIA SC/ ST EMPLOYEES ASSOCIATION CHANDIGARH CIRCLE

EXHIBIT P12 TRUE COPY OF THE LETTER DATED 8.4.2020 ADDRESSED TO THE 3RD RESPONDENT BY THE STATE BANK OF INDIA SC/ST EMPLOYEES ASSOCIATION NEW DELHI CIRCLE

EXHIBIT P13 TRUE COPY OF THE LETTER DATED 11.4.2020 ISSUED BY THE 3RD RESPONDENT

EXHIBIT P14 TRUE COPY OF THE LETTER DATED 13.04.2020 ADDRESSED BY THE PETITIONER TOT HE 1ST RESPONDENT EXHIBIT P15 EXHIBIT P16 TRUE COPY OF THE RESOLUTION DATED 19-

01-2020 PASSED BY THE EXECUTIVE COMMITTEE OF THE PETITIONER.

EXHIBIT P17 TRUE COPY OF THE LETTER GIVEN BY THE BANK DATED 10-01-2020 EXHIBIT P18 TRUE COPY OF THE CAVEAT FILED BY THE FEDERATION BEFORE THE HIGH COURT OF KARNATAKA DATED 21-09-2020.

RESPONDENTS' EXHIBITS:

EXHIBIT R3(A) A TRUE COPY OF THE DECLARATION OF ELECTION RESULT DATED 17-04-2020

EXHIBIT R3(B) TRUE COPY OF THE LETTER NO.NF/F-

01/2020-21/94 DATED 17-04-2020 ISSUED BY THE 3RD RESPONDENT BEFORE THE DEPUTY MANAGING DIRECTOR, HR AND CORPORATE DEVELOPMENT OFFICER, STATE BANK OF INDIA, MUMBAI.

WP(C) No.8764&9489&9943/2020

APPENDIX OF WP(C) 9943/2020 PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE BYE LAW OF THE PETITIONER SOCIETY.

EXHIBIT P2 TRUE COPY OF THE BYE LAW OF THE 4TH RESPONDENT NATIONAL FEDERATION.

EXHIBIT P3 TRUE COPY OF LETTER DATED 24.09.2017 ADDRESSED TO THE 3RD RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE DATED 09.07.2019 ADDRESSED TO THE 4TH RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE LETTER NO.SEWA/KC/83-

2019-2020 DATED 18.01.2020 ADDRESSED BY THE PETITIONER TO 3RD RESPONDENT.

EXHIBIT P6 TRUE COPY OF LETTER NO.SEWA/KC/82-

2019-2020 ADDRESSED BY THE PETITIONER TO THE 3RD RESPONDENT DATED 18.01.2020.

EXHIBIT P7 TRUE COPY OF THE LETTER NO.SEWA/KC/87-

2019-2020 ADDRESSED TO THE 3RD RESPONDENT DATED 20.01.2020.

EXHIBIT P8 TRUE COPY OF THE LETTER NO.SEWA/KC/89-

2019-2020 ADDRESSED TO THE 2ND RESPONDENT DATED 22.01.2020.

EXHIBIT P9 TRUE COPY OF THE LETTER NO.SEWA/KC/103-2019-2020 ADDRESSED TO THE 2ND RESPONDENT DATED 24.02.2020.

EXHIBIT P10 TRUE COPY OF THE LETTER NO.SEWA/KC/112-2019-2020 ADDRESSED TO THE 1ST RESPONDENT.

EXHIBIT P11 TRUE COPY OF THE LETTER NO.NF/CIR-

16/20-21/1 ISSUED BY THE 4TH RESPONDENT TO THE 3RD RESPONDENT DATED 20.01.2020.

WP(C) No.8764&9489&9943/2020

EXHIBIT P12 TRUE COPY OF THE RESOLUTION DATED 01.03.2020 OF THE EXECUTIVE COMMITTEE OF THE PETITIONER ASSOCIATION.

EXHIBIT P13 TRUE COPY OF THE LETTER DATED 10.03.2020 ADDRESSED TO THE 2ND RESPONDENT BY THE 4TH RESPONDENT.

EXHIBIT P14 TRUE COPY OF THE LETTER DATED 9.3.2020 ISSUED BY THE 2ND RESPONDENT TO THE 4TH RESPONDENT.

EXHIBIT P15 TRUE COPY OF LETTER DATED 09.03.2020 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P16 TRUE COPY OF REPRESENTATION DATED 12.03.2020 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT.

EXHIBIT P17 TRUE COPY OF THE OM NO.10/16/2011-

WELFARE(SCT-(B) ISSUED BY DEPARTMENT OF FINANCIAL SERVICES DATED 22.8.2013.

EXHIBIT P18 TRUE COPY OF THE INTERIM ORDER DATED 19.3.2020 PASSED IN WP 8764/2020.

EXHIBIT P19 TRUE COPY OF THE LETTER DATED 22.4.2020 FORWARDING THE ORDER DATED 16.4.2020 PASSED BY THE 3RD RESPONDENT.

EXHIBIT P20 TRUE COPY OF THE INTERIM ORDER DATED 21.4.2020 PASSED IN WP(TMP 104/2020) BY THIS HON'BLE COURT.

EXHIBIT P20 TRUE COPY OF THE INVITATION ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER DATED 10-01-2020

EXHIBIT P21 TRUE COPY OF THE RESOLUTION DATED 19-

01-2020 PASSED BY THE EXECUTIVE COMMITTEE OF THE SOCIETY.

WP(C) No.8764&9489&9943/2020

EXHIBIT P22 TRUE COPY OF THE COMPLAINT PREFERRED BY THE PETITIONER ASSOCIATION TO THE ASSISTANT GENERAL MANAGER OF THE TRIVANDURM MAIN BRANCH OF THE STATE BANK OF INDIA DATED 24-09-2020.

RESPONDENTS' EXHIBITS:

EXHIBIT R5(A) THE PHOTOCOPY OF THE MEMORANDUM OF UNDERSTANDING DATED 17-01-2020 WITH REGARD TO THE MERGER OF THE STATE BANK OF INDIS SCs AND STs STAFF WELFARE ORGANIZATION WITH STATE BANK OF INDIA SCHEDULES CASTE SCHEDULES TRIBE EMPLOYEES WELFARE ASSOCIATION. EXHIBIT R5(B) THE PHOTOCOPY OF THE LETTER No.NF/CIR-

16/20-21/02 DATED 12-02-2020 OF THE 4TH RESPONDENT ADDRRESSED TO THE 3RD RESPONDENT.

EXHIBIT R5(C) THE PHOTOCOPY OF THE LETTER No.NF/CIR-

16/2020-2021/03 DATED 07-03-2020 OF THE 4TH RESPONDENT ADDRESSED TO THE 3RD RESPONDENT.

EXHIBIT R2(A) TRUE PHOTOCOPY OF THE LETTER DATED 07/03/2020 EXHIBIT R2(B) TRUE PHOTOCOPY OF THE JUDGMENT PASSED BY THE ORISSA HIGH COURT IN WP(C)11146 OF 2020 DATED 15/05/2020 EXHIBIT R2(C) TRUE PHOTOCOPY OF THE LETTER SENT BY THE 5TH RESPONDENT DATED 23/09/2020. EXHIBIT R2(D) TRUE PHOTOCOPY OF THE COMMUNICATION SENT BY THE RESPONDENT BANK TO RESPONDENTS 5 AND 6 DATED 06/10/2020. EXHIBIT R2(E) TRUE PHOTOCOPY OF THE COMMUNICATION SENT BY THE RESPONDENT BANK TO SRI.V.B.PRATEESH AND SRI.RAMAPRASAD K.P DATED 06/10/2020.

SR

 
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