P. Udayakumar vs Asst.Educational Officer
2021 Latest Caselaw 1164 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

    TUESDAY, THE 12TH DAY OF JANUARY 2021 / 22TH POUSHA, 1942

                       WP(C).No.5832 OF 2011(D)


PETITIONER:

               P. UDAYAKUMAR, MANAGER
               N.S.S.U.P.SCHOOL, CHUNAKKARA NORTH,, CHUNAKKARA.P.O.,
               MAVELIKARA, ALAPPUZHA DISTRICT.

               BY ADV. SRI.K.SASIKUMAR

RESPONDENTS:

      1        ASST.EDUCATIONAL OFFICER, MAVELIKARA

      2        DISTRICT EDUCATIONAL OFFICER
               MAVELIKARA.

      3        DEPUTY DIRECTOR OF EDUCATION
               ALAPPUZHA.

      4        DIRECTOR OF PUBLIC INSTRUCTIONS
               THIRUVANANTHAPURAM.

               SRI. P.M.MANOJ - SR.GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD         ON
12.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.5832 OF 2011(D)

                                   2


                              JUDGMENT

Dated this the 12th day of January 2021

The learned counsel for the petitioner submits that this

matter has become infructuous. This writ petition is, therefore,

dismissed as having become infructuous.

                                       Sd/- DEVAN RAMACHANDRAN

    STU                                         JUDGE