Nasarul Islam vs Anandakrishnan G
2021 Latest Caselaw 112 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

         THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

     MONDAY, THE 04TH DAY OF JANUARY 2021 / 14TH POUSHA, 1942

         Con.Case(C).No.2011 OF 2020 IN WP(C). 21043/2020


PETITIONER:

              NASARUL ISLAM
              AGED 45 YEARS
              S/O. ASHARAF K.P, KOTTATHARA POORAPARAMBIL HOUSE,
              B.P ANGADI P.O, MALAPPURAM - 676102.

              BY ADV. SRI.I.DINESH MENON

RESPONDENT:

              ANANDAKRISHNAN G
              SECRETARY, REGIONAL TRANSPORT AUTHORITY, MALAPPURAM,
              COLLECTORATE P.O, UPHILL, MALAPPURAM - 676505.


              SRI P SANTHOSH KUMAR, GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.2011 OF 2020
IN WP(C). 21043/2020                       2




                                    JUDGMENT

When this matter was taken up, Sri. P. Santhosh Kumar, the learned

Government Pleader, on instructions submits that the directions in the judgment

have been complied with and timings have been issued provisionally. The

petitioner states that he has no further grievance.

This Contempt Case (C) is closed.

Sd/-

RAJA VIJAYARAGHAVAN V

JUDGE NS Con.Case(C).No.2011 OF 2020

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE A1 TRUE COPY OF THE JUDGMENT IN WP(C) NO.

21043/2020 DATED 07.10.2020.

RESPONDENT'S EXHIBITS:NIL

//TRUE COPY//

P.A TO JUDGE