Muralidharan Nair G vs State Of Kerala
2021 Latest Caselaw 1111 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

    TUESDAY, THE 12TH DAY OF JANUARY 2021 / 22TH POUSHA, 1942

                       WP(C).No.18295 OF 2020(J)


PETITIONER/S:

                MURALIDHARAN NAIR G.,
                AGED 59 YEARS,
                S/O. GANGADHARAN NAIR, PROPRIETOR, MEEN PURA, 16/343,
                344, 345 NEAR VAZHAVIL BRIDGE, KODUMON HP PUMP,
                EDATHITTA P O, PATHANAMTHITTA - 691555.

                BY ADV. SRI.R.KISHORE (KALLUMTHAZHAM)

RESPONDENT/S:

      1         STATE OF KERALA
                TO BE REPRESENTED BY SECRETARY, DEPARTMENT OF
                COMMERCE AND INDUSTRY, SECRETARIAT,
                TRIVANDRUM - 695001.

      2         SECRETARY,
                HOME AND VIGILANCE, SECRETARIAT, TRIVANDRUM - 695001.

      3         STATE POLICE CHIEF,
                POLICE HEAD QUARTERS, VAZHUTHACAUD,
                TRIVANDRUM - 695001.

      4         THE SUPERINTENDENT OF POLICE,
                OFFICE OF THE SUPERINTENDENT,
                PATHANAMTHITTA - 689645.

      5         STATION HOUSE OFFICER,
                KODUMON POLICE STATION, KODUMON,
                PATHANAMTHITTA - 691555.

      6         A.G. SREEKUMAR,
                AGED 48 YEARS,
                PATTAMTHARA WARD MEMBER, RESIDING @
                AZHANTHAVILAYIL, KODUMON - 691555.

      7         CHIRANICKAL SREEKUMAR,
                AGED 39 YEARS,
                CHIRANIKKAL WARD MEMBER RESIDING @ JAYA BHAVANAM,
                CHIRANICKAL, PUTHUMALA, PATHANAMTHITTA - 691554.
 WP(C).No.18295 OF 2020           2


      8          AJI KUMAR,
                 AGED 40 YEARS,
                 PALAMUTTATHU, RANDAMKUTTY, KODUMON P O,
                 PATHANAMTHITTA - 691555.

*                ADDL.R9 & R10 IMPLEADED


      ADDL.R9
                 ENVIRONMENTAL ENGINEER,
                 KERALA STATE POLLUTION CONTROL BOARD, OPPOSITE
                 GENERAL HOSPITAL, K.K. NAIR ROAD, KUNNITHOTTATHIL
                 BUILDING, PATHANAMTHITTA-689645.

      ADDL.R10
                 SECRETARY, KODUMON GRAMA PANCHAYATH,
                 EZHAMKULAM KAIPATTOOR ROAD, ADOOR-691555.


*                ADDL.R9 AND ADDL.R10 ARE IMPLEADED AS PER ORDER
                 DATED 9-10-2020 IN IA 1/2020 IN WP(C) 18295/2020.

**               ADDL.R11 IMPLEADED
      ADDL.R11
                 GENERAL MANAGER, DIC,
                 DISTRICT INDUSTRIES CENTRE, PATHANAMTHITTA, KERALA.


**               ADDL.R11 IS SUO MOTU IMPLEADED AS PER ORDER DATED
                 28-10-2020 IN WP(C).18295/2020.


                 R10 BY ADV. SRI.MANU RAMACHANDRAN

                 R1 TO R5, R9 & R11 SRI.JESTIN MATHEW, GOVERNMENT
                 PLEADER

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
12.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.18295 OF 2020                  3




                                    JUDGMENT

When this writ petition was taken up, the learned counsel

appearing for the petitioner submitted that the petitioner be permitted to

withdraw this writ petition with liberty to move at a later stage, if so

warranted.

Reserving such right, this writ petition is dismissed as withdrawn.

SD/-

                                              RAJA VIJAYARAGHAVAN V

                                                            JUDGE
DSV
                                            //TRUE COPY//      P.A.TO JUDGE