Usha Kumari vs Vijayababu
2021 Latest Caselaw 111 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

           THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

     MONDAY, THE 04TH DAY OF JANUARY 2021 / 14TH POUSHA, 1942

                RP.No.978 OF 2020 IN WP(C). 17515/2020

AGAINST THE JUDGMENT DATED 7.9.2020 IN WP(C) 17515/2020 OF      HIGH
                         COURT OF KERALA


REVIEW PETITIONER/NOT A PARTY:

               USHA KUMARI
               AGED 58 YEARS
               W/O. SASIDHARAN, GOWRI SANKARAM, T.C.14/1749(3),
               ARRAPPURA LANE, KANNANMOOLA, MEDICAL COLLEGE P.O.,
               THIRUVANANTHAPURAM.

               BY ADVS.
               SRI.R.GOPAN
               SRI.SHAJIN S.HAMEED

RESPONDENTS:

      1        VIJAYABABU,
               S/O. BALAN BABU, AGED 43 YEARS, THOPPIL VEEDU,
               MEDICAL COLLEGE P.O.,
               THIRUVANANTHAPURAM-695001.

      2        THE DISTRICT COLLECTOR,
               THIRUVANANTHAPURAM DISTRICT, COLLECTORATE,
               KUDAPPANAKUNNU,
               THIRUVANANTHAPURAM DISTRICT-695001.

      3        THE REVENUE DIVISIONAL OFFICER,
               COLLECTORATE, KUDAPPANAKUNNU,
               THIRUVANANTHAPURAM DISTRICT-695001.

      4        THE TAHSILDAR (LR),
               THIRUVANANTHAPURAM TALUK,
               THIRUVANANTHAPURAM-695004.

      5        THE VILLAGE OFFICER,
               KADAKAMPALLI VILLAGE,
               THIRUVANANTHAPURAM-695029.

      6        THE AGRICULTURAL OFFICER,
               KRISHI BHAVAN, KADAKAMPALLI, ANAYARA P.O.,
               THIRUVANANTHAPURAM-695029.
 RP.No.978 OF 2020 IN WP(C). 17515/2020

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      7      THE LOCAL LEVEL MONITORING COMMITTEE,
             REPRESENTED BY AGRICULTURAL OFFICER, KRISHI BHAVAN,
             KADAKAMPALLI, ANAYARA P.O.,
             THIRUVANANTHAPURAM-695029.

             BY ADVS.
             SRI.SUJITH MATHEW
             SRI.PAUL ABRAHAM VAKKANAL - GOVERNMENT PLEADER


     THIS  REVIEW   PETITION   HAVING  BEEN   FINALLY  HEARD   ON
04.01.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 RP.No.978 OF 2020 IN WP(C). 17515/2020

                                      3




                          R.P.No.978 of 2020
                                      in
                      W.P.(C) No.17515 of 2020
                -----------------------------------------------


                                 ORDER

The learned counsel for the review petitioner seeks

permission to withdraw the review petition. The permission sought for

is granted and the review petition is dismissed as withdrawn.

Sd/-

P.B.SURESH KUMAR, JUDGE.

PV