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M/S.Oceano Gate Ayurvedic Resort ... vs M/S.Oceano Gate Ayurvedic Resort ...
2021 Latest Caselaw 1102 Ker

Citation : 2021 Latest Caselaw 1102 Ker
Judgement Date : 12 January, 2021

Kerala High Court
M/S.Oceano Gate Ayurvedic Resort ... vs M/S.Oceano Gate Ayurvedic Resort ... on 12 January, 2021
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

            THE HONOURABLE MR. JUSTICE SATHISH NINAN

   TUESDAY, THE 12TH DAY OF JANUARY 2021 / 22TH POUSHA, 1942

                     OP(C).No.1197 OF 2020

  AGAINST THE ORDER IN I.A.NO.3/2020 IN OS 257/2019 OF MUNSIFF
       COURT,VARKALA, THIRUVANANTHAPURAM, DATED 19/6.2020

                         ------------


PETITIONER/RESPONDENT/PLAINTIFF:

             M/S.OCEANO GATE AYURVEDIC RESORT PVT. LTD.
             CORPORATE OFFICE OF OCEANO GATE, NEAR PERUMKULAM,
             OCEANO CLIFF ROAD, VARKALA, THIRUVANANTHAPURAM,
             REPRESENTED BY ITS DIRECTOR SHEMEER MOHAMMED
             MUSTHAFA, S/O. MOHAMMED MUSTHAFA, AGED 36 YEARS,

             BY ADVS.
             SRI.S.BALACHANDRAN (KULASEKHARAM)
             SRI.V.R.GOPU

RESPONDENT/PETITIONER/DEFENDANT:

             DAVOOD @ DAWOOD
             AGED 58 YEARS
             S/O. ABU SHAIMAN, A.S. VILLA,
             ALIYIRAKKAM, CHILAKKOOR, VARKALA P O,
             THIRUVANANTHAPURAM, 695141.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 12.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                    Sathish Ninan, J.
             ==============================
                 O.P(C) No.1197 of 2020
               ==========================
        Dated this the 12th day of January, 2021

                       JUDGMENT

Learned counsel for the petitioner submits that

the matter has become infructuous. Petition dismissed

as infructuous.

Sd/- Sathish Ninan, Judge vdv APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 COPY OF THE AFFIDAVIT AND PETITION IN I.A.NO.2205/2019 IN O.S.NO.257/2019 OF THE MUNSIFF COURT, VARKALA.

EXHIBIT P2 COPY OF THE ORDER IN I.A.NO.2205/2019 IN O.S.NO.257/2019 OF THE MUNSIFF COURT, VARKALA DATED 19.2.2020.

EXHIBIT P3 COPY OF THE O.P.(CAVEAT) NO.32/2020 DATED 26.2.2020 FILED BEFORE THE SUB COURT, ATTINGAL.

EXHIBIT P4 COPY OF THE O.P.(CAVEAT) NO.58/2020 DATED 2.6.2020 FILED BEFORE THE SUB COURT, ATTINGAL.

EXHIBIT P5 COPY OF THE APPEAL MEMO SERVED TO THE PETITIONER AS C.M.A.NO.27/2020 FILED BEFORE THE SUB COURT, ATTINGAL.

EXHIBIT P6 COPY OF THE AFFIDAVIT AND PETITION IN I.A.NO.3/2020 IN O.S.NO.257/2019 OF THE MUNSIFF COURT VARKALA FOR SUSPENSION OF ORDER IN EXT.P-2 FILED BY THE RESPONDENT.

EXHIBIT P7 COPY OF THE OBJECTION TO I.A.NO.3/2020 IN O.S.NO.257/2019 FILED BY THE PETITIONER BEFORE THE MUNSIFF COURT, VARKALA.

EXHIBIT P8 COPY OF THE ORDER IN I.A.NO.3/2020 IN O.S.NO.257/2019 OF THE MUNSIFF COURT, VARKALA DATED 19.6.2020.

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