M.V.Pradeesh vs Sub Inspector Of Police
2021 Latest Caselaw 110 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

MONDAY, THE 04TH DAY OF JANUARY 2021 / 14TH POUSHA, 1942

                  WP(C).No.13614 OF 2018(B)


PETITIONER:

              M.V.PRADEESH, S/O. VELAYUDHAN,AGED 45
              YEARS,MACHIPARAMBIL, CHOWANNUR,KUNNAMKULAM,
              THRISSUR(OWNER OF VEHICLE BEARING NO. KL-46-
              7686)

              BY ADV. SRI.BEN TOM

RESPONDENTS:

     1        SUB INSPECTOR OF POLICE, GURUVAYOOR POLICE
              STATION
              GURUVAYOOR POLICE STATION,THRISSUR DISTRICT-
              680 001

     2        THE DISTRICT GEOLOGIST
              THRISSUR DISTRICTDEPARTMENT OF MINING &
              GEOLOGYMINI CIVIL STATION,1ST FLOOR,
              CHEMPOOKAVU,THRISSUR- 680 020


              S GOPINATHAN SR GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP           FOR
ADMISSION ON 04.01.2021, THE COURT ON THE SAME           DAY
DELIVERED THE FOLLOWING:
 WP(C).No.13614 OF 2018(B)

                               ..2..




                            JUDGMENT

Dated this the 4th day of January 2021

The petitioner approached this Court for release of the

vehicle, which was seized for the alleged violation of provisions

of the Kerala Minerals (Prevention of illegal Mining, Storage

and transportation) Rules, 2015. This writ petition was filed on

12.04.2018. Pending writ petition, the vehicle was released on

4.05.2018 on composition of offence.

In such circumstances, nothing further survives in this writ

petition. Recording the submission as above, this writ petition

is disposed of.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR WP(C).No.13614 OF 2018(B)

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APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE REGISTRATION CERTIFICATE

EXHIBIT P2 TRUE COPY OF THE MAHAZAR DATED 5.4.2018

EXHIBIT P3 TRUE COPY OF THE APPLICATION DATED 10.4.2018