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P.Yousef vs The Executive Engineer
2021 Latest Caselaw 1094 Ker

Citation : 2021 Latest Caselaw 1094 Ker
Judgement Date : 12 January, 2021

Kerala High Court
P.Yousef vs The Executive Engineer on 12 January, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

    TUESDAY, THE 12TH DAY OF JANUARY 2021 / 22TH POUSHA, 1942

                          WP(C).No.682 OF 2021


PETITIONER/S:

                P.YOUSEF
                AGED 55 YEARS
                S/O.AVARANKUTTY HAJI, PANDIKASHALA HOUSE, VELIPRAM
                AMSOM DESOM, RAMANATTUKARA, KOZHIKODE DISTRICT, PIN-
                673 633.

                BY ADV. SRI.R.RAMADAS

RESPONDENT/S:

      1         THE EXECUTIVE ENGINEER
                NATIONAL HIGHWAY, PWD, PUBLIC WORKS DEPARTMENT
                BHAVAN, OPP.HEAD POST OFFICE, KOZHIKODE, PIN-673 001.

      2         THE SECRETARY, RAMANATTUKARA MUNICIPALITY,
                RAMANATTUKARA, KOZHIKODE DISTRICT, PIN-673 633.

      3         RAMANATTUKARA MUNICIPALITY,
                REPRESENTED BY ITS SECRETARY, RAMANATTUKARA,
                KOZHIKDOE DISTRICT, PIN-673 633.

      4         THE VILLAGE OFFICER,
                OFFICE OF THE VILLAGE OFFICER, RAMANATTUKARA,
                KOZHIKODE DISTRICT, PIN-673 633.


OTHER PRESENT:

                GP A RAVIKRISHNAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.682 OF 2021

                                         2




                                    JUDGMENT

The learned counsel for petitioner seeks permission to withdraw the writ

petition without prejudice to the right of the petitioner to prefer a suit.

Permission granted, and the writ petition is dismissed as withdrawn without

prejudice to the right of the petitioner reserved above.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

SJ WP(C).No.682 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE SETTLEMENT DEED DATED 11.12.2003 BEARING NO.5520/2003 OF SRO, FEROKE EXECUTED BY PETITIONER'S MOTHER IN FAVOUR OF THE PETITIONER.

EXHIBIT P2 TRUE COPY OF THE LAND TAX RECEIPT DATED 05.01.2021 ISSUED BY THE VILLAGE OFFICER, RAMANATTUKARA IN RESPECT OF THE ABOVE PROPERTY FOR THE PERIOD 2020-2021.

EXHIBIT P3 TRUE COPY OF THE PROPERTY TAX RECEIPTS DATED 18.02.2020 ISSUED BY THE RAMANATTUKARA MUNICIPALITY IN RESPECT OF THE ABOVE MENTIONED SHOP ROOMS.

EXHIBIT P4 TRUE COPY OF THE POSSESSION CERTIFICATE DATED 16.03.2017 ISSUED BY THE VILLAGE OFFICER, RAMANATTUKARA TO THE PETITIONER.,

 
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