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K.N.Jalaja vs The Director Of Public ...
2021 Latest Caselaw 1084 Ker

Citation : 2021 Latest Caselaw 1084 Ker
Judgement Date : 12 January, 2021

Kerala High Court
K.N.Jalaja vs The Director Of Public ... on 12 January, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

    TUESDAY, THE 12TH DAY OF JANUARY 2021 / 22TH POUSHA, 1942

                      WP(C).No.18863 OF 2019(G)


PETITIONER:

               K.N.JALAJA
               AGED 55 YEARS
               HEADMISTRESS, SNTTI CHERUTHURITHY, THRISSUR DISTRICT.

               BY ADVS.
               SRI.K.JAJU BABU (SR.)
               SMT.M.U.VIJAYALAKSHMI
               KUM.T.S.ATHIRA

RESPONDENTS:

      1        THE DIRECTOR OF PUBLIC INSTRUCTIONS
               DIRECTORATE OF PUBLIC INSTRUCTIONS, JAGATHY,
               THIRUVANANTHAPURAM - 695 014.

      2        THE DEPUTY DIRECTOR OF EDUCATION
               THRISSUE - 680 003.

      3        THE DISTRICT EDUCATIONAL OFFICER,
               CHAVAKKAD - 680 506.

      4        THE ACCOUNTANT GENERAL KERALA (A AND E)
               THIRUVANANTHAPURAM - 695 059.

               R1-4 BY GOVERNMENT PLEADER


               SRI. P.M.MANOJ - SR.GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD         ON
12.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.18863 OF 2019           2

                            JUDGMENT

The learned counsel for the petitioner

seeks permission to withdraw this Writ

Petition, adding that a memo for such purpose

has been filed on record.

Consequently, this Writ Petition is

dismissed as having been withdrawn.

Sd/-

DEVAN RAMACHANDRAN

JUDGE

Mc/12.1.2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE RELEVANT EXTRACT OF THE PAY REVISION ORDER FOR THE YEAR 2009 DATED 26.02.2011.

EXHIBIT P2 TRUE COPY OF THE VERIFICATION REPORT DATED 01.10.2015 SUBMITTED BY THE 4TH RESPONDENT TO THE DDE MALAPPURAM.

EXHIBIT P3 TRUE COPY OF THE RELEVANT EXTRACT OF THE PAY REVISION ORDER FOR THE YEAR 2014 DATED 20.01.2016.

EXHIBIT P4 TRUE COPY OF THE OBJECTION VIDE NO.E2-

21378/2018 DATED 24.10.2018 OF THE 2ND RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE REPLY/EXPLANATION VIDE NO.59/2018 DATED 07.12.2018 ALONG WITH COVERING LETTER.

EXHIBIT P6 TRUE COPY OF THE REQUEST VIDE NO.E2-

21378/2018 DATED 02.03.2019 OF THE 2ND RESPONDENT TO THE 3RD RESPONDENT.

EXHIBIT P7 TRUE COPY OF THE APPEAL DATED 14.05.2019 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT ALONG WITH COVERING LETTER DATED 14.05.2019.

EXHIBIT P8 TRUE COPY OF THE PROCEEDINGS VIDE NO.B1/9647/18 DATED 14.06.2019 OF THE 3RD RESPONDENT.

RESPONDENT'S/S EXHIBITS:

NIL

 
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