M/S Hotel Blue Bells vs The Excise Commissioner
2021 Latest Caselaw 1072 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

    TUESDAY, THE 12TH DAY OF JANUARY 2021 / 22TH POUSHA, 1942

                      WP(C).No.27357 OF 2020(T)


PETITIONER:

               M/S HOTEL BLUE BELLS,
               ANGAMALY, ERNAKULAM DISTRICT, REPRESENTED BY ITS
               MANAGING PARTNER, PAUL DAVIS, AGED 30 YEARS,
               S/O. E.J.DAVIS.

               BY ADVS.
               SRI.M.G.KARTHIKEYAN
               SRI.NIREESH MATHEW

RESPONDENTS:

      1        THE EXCISE COMMISSIONER
               COMMISSIONERATE OF EXCISE,
               THIRUVANANTHAPURAM - 695033.

      2        THE DEPUTY COMMISSIONER OF EXCISE,
               ERNAKULAM - 682018.

      3        THE CIRCLE INSPECTOR OF EXCISE,
               ALUVA - 683102, ERNAKULAM DISTRICT.

      4        THE EXCISE INSPECTOR
               EXCISE RANGE OFFICE, ANGAMALY - 683573,
               ERNAKULAM DISTRICT.


               SMT.MABLE.C.KURIAN, GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD         ON
12.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.27357 OF 2020                 2




                                 JUDGMENT

The petitioner states that the 1st respondent has passed an

order and it is submitted that the said order is being challenged in

independent proceedings. He seeks permission to withdraw this

petition with liberty to exhaust his legal remedies. Reserving such

right, this writ petition is dismissed as withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V

JUDGE sru

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 PHOTOCOPY OF THE FL-3 LICENSE RENEWAL CERTIFICATE DATED 29.05.2020.

EXHIBIT P2 PHOTOCOPY OF THE ORDER NO.EXC/4843/2020-

XC6 DATED 27.11.2020 PASSED BY THE 1ST RESPONDENT.

EXHIBIT P3 PHOTOCOPY OF THE REPLY DATED 28.11.2020 SENT TO THE 1ST RESPONDENT.

EXHIBIT P4 PHOTOCOPY OF THE ADDITIONAL REPLY SUBMITTED TO THE 1ST RESPONDENT THROUGH THE 3RD RESPONDENT.

EXHIBIT P5 PHOTOCOPY OF THE CRIME AND OCCURRENCE REPORT IN CR NO.73/2020 REGISTERED BY THE 4TH RESPONDENT.

EXHIBIT P6 PHOTOCOPY OF THE CHEMICAL ANALYSIS REPORT DATED 08.09.2020 OF THE ASST. CHEMICAL EXAMINER TO GOVERNMENT, KAKKANAD, ERNAKULAM.

RESPONDENTS EXHIBITS:NIL

//TRUE COPY//

P.A TO JUDGE