B.Suresh Kumar vs Thamarakudy Service Cooperative ...
2021 Latest Caselaw 107 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

            THE HONOURABLE MR. JUSTICE SUNIL THOMAS

    MONDAY, THE 04TH DAY OF JANUARY 2021 / 14TH POUSHA, 1942

                   WP(C).No.24636 OF 2020(D)


PETITIONER/S:

            B.SURESH KUMAR
            AGED 44 YEARS
            S/O.GOPALAN, R/O VIJAYAVILASAM, PERUMKULAN P.O.,
            KOTTARAKKARA-691566.

            BY ADVS.
            SRI.M.K.CHANDRA MOHANDAS
            SHRI.HARIKRISHNAN M.S.

RESPONDENT/S:

      1     THAMARAKUDY SERVICE COOPERATIVE BANK LTD.NO.2815,
            MYLOM JUNCTION BRANCH, MYLOM P.O., KOTTARAKKARA,
            KOLLAM DISTRICT-691560,
            REPRESENTED BY ITS SECRETARY.

      2     THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
            (GENERAL), OFFICE OF THE ASSISTANT REGISTRAR OF
            CO-OPERATIVE SOCIETIES(GENERAL), KOTTARAKKARA,
            KOLLAM-691506.




            SR.GP BIMAL K NATH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.24636 OF 2020(D)
                                2




                          JUDGMENT

When the matter was taken up, the learned counsel for

the petitioner submitted that he does not propose to pursue

the Writ Petition. This is recorded and the Writ Petition (C) is

dismissed as not pressed.

Sd/-

SUNIL THOMAS, JUDGE

R.AV