Jijo Augusthy vs The Regional Transport Authority
2021 Latest Caselaw 106 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR. JUSTICE SUNIL THOMAS

     MONDAY, THE 04TH DAY OF JANUARY 2021 / 14TH POUSHA, 1942

                       WP(C).No.26126 OF 2020(M)


PETITIONER/S:

                JIJO AUGUSTHY
                AGED 42 YEARS
                S/O AUGUSTHY AUGUSTHY,
                THEVANKUNNEL HOUSE, VAZHITHALA,
                PURAPUZHA, THODUPUZHA

                BY ADV. SRI.I.DINESH MENON

RESPONDENTS:

      1         THE REGIONAL TRANSPORT AUTHORITY
                IDUKKI, CIVIL STATION P.O.IDUKKI-PAINAVU-685 603.

      2         THE SECRETARY,
                REGIONAL TRANSPORT AUTHORITY, IDUKKI,
                CIVIL STATION P.O.IDUKKI-PAINAVU-685 603.


OTHER PRESENT:

                SR.GP BIMAL K NATH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).26126/2020
                                       2




                                JUDGMENT

After hearing the learned counsel for the petitioner and the learned

Senior Government Pleader, I am inclined to dispose of the Writ Petition

with a direction to the first respondent to consider Ext.P1 application in

the light of Ext.P2, as expeditiously as possible, at any rate, within two

months from the date of production of a copy of this judgment. If due to

any reason, RTA meeting could not be convened, the authority may

consider taking decision on the application for variation by invoking Rule

130 of the Kerala Motor vehicles Rules.

Writ Petition is disposed of as above.

                                                SUNIL THOMAS

Sbna                                               JUDGE
 W.P(C).26126/2020





                         APPENDIX


PETITIONER'S EXHIBITS:

EXHIBIT P1           TRUE COPY       OF   THE   REGULAR   PERMIT   DATED
                     13.8.2019

EXHIBIT P2           TRUE COPY OF THE PROCEEDINGS DATED 1.2.2020