Palathingal Valiyapeediyekkal ... vs Palathingal Valiyapeediyekkal ...
2021 Latest Caselaw 1052 Ker

CRP(WAKF).No.176 OF 2013

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         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

           THE HONOURABLE MR.JUSTICE S.V.BHATTI

                              &

      THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

 TUESDAY, THE 12TH DAY OF JANUARY 2021 / 22TH POUSHA, 1942

                 CRP(WAKF).No.176 OF 2013

 AGAINST THE ORDER/JUDGMENT IN OS 45/2012 DATED 27-03-2013
                OF WAKF TRIBUNAL, KOZHIKODE


PETITIONER/S:

           PALATHINGAL VALIYAPEEDIYEKKAL NOUSHAD
           AGED 27 YEARS
           S/O. MUHAMMED @ BAVA, ULLANAM, AMSOM,
           DESOM, THIRURANGADI TALUK, MALAPPURAM
           REPRESENTED BY HIS POWER OF ATTORNEY HOLDER
           PALATINGAL VALIYAPEEDIYEKKAL, MUHAMMED IQBAL,
           S/O. MUHAMMED @ BAVA, RESIDING AT PALATHINGAL
           VALIYAPEEDIYEKKAL HOUSE, ULLANAM AMSOM DESOM,
           THIRURANGADI TALUK, MALAPPURAM DISTRICT
           PIN-676303.(ORIGINAL OF SPECIAL POWER OF
           ATTORNEY DATED 4-2-2013 IS PRODUCED BEFORE THE
           WAKF TRIBUNAL)

           BY ADVS.
           SRI.P.B.KRISHNAN
           SRI.N.AJITH
           SMT.GEETHA P.MENON
           SRI.P.B.SUBRAMANYAN

RESPONDENT/S:

     1     PALATHINGAL VALIYAPEEDIYEKKAL ABOOBACKER
           S/O. MOIDEEN, RESIDING AT ULLANAM AMSOM, DESOM,
           THIRURANGADI TALUK,
           MALAPPURAM DISTRICT, PIN-676303.
 CRP(WAKF).No.176 OF 2013

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     2     PALATHINGAL PULIKKALAKKANDY JUMA-ATH PALLI
           PARIPALANA COMMITTEE
           AGED 76 YEARS
           REPRESENTED BY SECRETARY, CHAPPANGATHIL
           CHEKKUTTY HAJI, S/O. MUHAMMED PALATHINGAL
           ULLANAM AMSOM, DESOM, THIRUFANGADI TALUK,
           MALAPURAM DISTRICT PIN-676303.

     3     MEDAPPALLI MUHAMEED MUSALIYAR
           PRESIDENT, PALATHINGAL PULIKKALAKKANDY JUMA-ATH
           PALLI PARIPALANA COMMITTEE, PALATHINGAL,
           ULLANAM AMSOM, DESOM, THIRURANGADI TALUK,
           MALAPPURAM DISTRICT-676303.

     4     CHAPPANGATHIL CHEEKKUUTY HAJI
           SECRETARY,PALATHINGAL PULIKKALAKKANDY JUMA-ATH
           PALLI PARIPALANA COMMITTEE, PALATHINGAL,
           ULLANAM AMSOM, DESOM, THIRURANGADI TALUK,
           MALAPPURAM DISTRICT-676303.

           R1-4 BY ADV. SRI.R.RAMADAS

     THIS CRP (WAKF ACT) HAVING BEEN FINALLY HEARD ON
12.01.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRP(WAKF).No.176 OF 2013

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                              ORDER

Dated this the 12th day of January 2021

S.V.BHATTI.,J.

The counsel for the petitioner submits that the prayer in

the C.R.P has become infructuous on account of a few

subsequent developments in the main case.

Accordingly, the Civil Revision Petition is dismissed as

infructuous.

Sd/-

S.V.BHATTI

JUDGE

Sd/-

BECHU KURIAN THOMAS

JUDGE

JS