Deepthi D.S vs Sreelaraj
2021 Latest Caselaw 1044 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                  &

                  THE HONOURABLE MR.JUSTICE C.S.DIAS

   TUESDAY, THE 12TH DAY OF JANUARY 2021 / 22TH POUSHA, 1942

                        OP (FC).No.350 OF 2020

  AGAINST THE ORDER IN I.A.No.1/2020 IN OP 257/2020 OF FAMILY
                         COURT,KOLLAM


PETITIONER/S:

                DEEPTHI D.S.
                AGED 30 YEARS
                W/O. SREELARAJ D.S. NIVAS, NEDUNGOLAM P.O. PARAVUR
                VILLAGE KOLLAM TALUK.

                BY ADV. SRI.R.MANOJ

RESPONDENT/S:

                SREELARAJ
                AGED 40 YEARS
                S/O. BABURAJAN, THAPOVANAM, CHERUNNIYOOR P.O.
                VETTOOR, VARKALA TALUK.


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
12.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP FC 350/2020




                               JUDGMENT

Dated this the 12th day of January 2021

A.Muhamed Mustaque, J.

The petitioner has filed a memo on 7/1/2021 stating

that she may be permitted to withdraw the original

petition without prejudice to the contentions in

O.P.No.257/2020 on the files of the Family Court,

Kollam. Permission granted. The writ petition is

dismissed as withdrawn with liberty.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

C.S.DIAS

JUDGE ms APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 THE TRUE PHOTOCOPY OF THE MARRIAGE CERTIFICATE OF THE PETITIONER WHICH SHOWS THE RESPONDENTS CORRECT ADDRESS.

EXHIBIT P2 TRUE COPY OF THE O.P. (H.M.A.) NO. 957/2018 OF THE FAMILY COURT ATTINGAL, WHICH IS NOW PENDING BEFORE THE FAMILY COURT, KOLLAM AS O.P.(H.M.A.) NO. 616/2019.

EXHIBIT P3 TRUE COPY OF CERTIFICATE DATED 10.07.2018 ISSUED TO THE PETITIONER BY THE INDIAN ASSOCIATION, SHARJAH.

EXHIBIT P4 TRUE COPY OF ORDER DATED 11./06.2019 IN LAWSUIT NO. 439/2018 OF THE SHARJAH COURT FAMILY COURT WITH CERTIFIED ENGLISH TRANSLATION.

EXHIBIT P5 TRUE COPY OF ORDER IN APPEAL NO. 286/2019 ON FILE OF THE PERSONAL STATUS COURT, SHARJAH DATED 8.10.2019 WITH CERTIFIED ENGLISH TRANSLATION.

EXHIBIT P6 TRUE COPY OF CONCILIATION AGREEMENT BETWEEN THE PETITIONER AND THE RESPONDENT DATED 24.10.2019 WITH CERTIFIED ENGLISH TRANSLATION.

EXHIBIT P7 TRUE COPY OF CERTIFICATE DATED 27.01.2020 ISSUED FROM M.G.M MODEL SCHOOL, AYIROOR.

EXHIBIT P8 TRUE COPY OF O.P. NO. 257/2020 DATED 17.02.2020 OF THE FAMILY COURT KOLLAM.

EXHIBIT P9 TRUE COPY OF I.A. NO. 1/2020 DATED 17.02.2020 IN O.P. NO. 257/2020 OF THE FAMILY COURT, KOLLAM.

EXHIBIT P10 TRUE COPY OF ORDER SHEET IN O.P. NO.

257/2020 ON THE FILE OF THE FAMILY COURT, KOLLAM.

EXHIBIT P11 CERTIFIED C COPY OF ORDER IN I.A. NO.

1/2020 GRANTING INTERIM MAINTENANCE TO THE PETITIONERS.