Vijayalakshmi vs Special Sales Officer
2021 Latest Caselaw 6962 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SUNIL THOMAS

    FRIDAY, THE 26TH DAY OF FEBRUARY 2021 / 7TH PHALGUNA, 1942

                       WP(C).No.5502 OF 2019(K)


PETITIONER:

               VIJAYALAKSHMI
               AGED 55 YEARS
               W/O. RAGHUNANDHANAN,
               ADHAMKAVIL HOUSE,
               POOTHOLE,
               THRISSUR TALUK AND DISTRICT.

               BY ADV. SRI.K.A.SREEJITH

RESPONDENTS:

      1        SPECIAL SALES OFFICER
               AYYANTHOLE PANCHAYATH S C B GROUP,
               ASSISTANT REGISTRAR (GENERAL) OFFICE,
               AYYANTHOLE THRISSUR-360 003

      2        SECRETARY
               R171,
               ARANATTUKARA ORIENTAL SERVICE CO-OPERATIVE BANK LTD,
               ARANATTUKARA P.O,
               THRISSUR-680 618


               SR.GP BIMAL K.NATH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.5502 OF 2019

                                   2




                             JUDGMENT

Dated this the 26th day of February 2021

When the matter was taken up, the learned

counsel for the petitioner submitted that the matter is

not pressed. This is recorded and the writ petition is

dismissed as not pressed.

Sd/-

SUNIL THOMAS JUDGE Jms //True Copy// P.A to Judge WP(C).No.5502 OF 2019

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF DEMAND NOTICE UNDER RULE 74(3) ISSUED BY 1ST RESPONDENT ,DT. 31.01.2019

EXHIBIT P2 THE TRUE COPY OF DEMAND NOTICE UNDER RULE 74(3) ISSUED BY 1ST RESPONDENT DT. 27.12.2018

//True Copy// P.A to Judge