Salu Paul vs Director
2021 Latest Caselaw 6932 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

    FRIDAY, THE 26TH DAY OF FEBRUARY 2021 / 7TH PHALGUNA, 1942

                         WP(C).No.34 OF 2021(D)


PETITIONER/S:

                SALU PAUL
                AGED 52 YEARS,
                S/O. LATE P.A. PAUL,
                SRAMBIKKAL PUTHENPURA HOUSE,
                WEST VENGOLA P.O, ARAKKAPPADY,
                ERNAKULAM, KERALA-683556

                BY ADV. SRI.MANOJ P.KUNJACHAN

RESPONDENT/S:

      1         DIRECTOR, DEPARTMENT OF MINING AND GEOLOGY
                DEPARTMENT OF MINING AND GEOLOGY,
                KESAVADASAPURAM, PATTOM PALACE P.O,
                THIRUVANANTHAPURAM, PIN-695 004

      2         GEOLOGIST,
                DEPARTMENT OF MINING AND GEOLOGY,
                COLLECTORATE, KAKKANADU,
                ERNAKULAM DISTRICT, PIN-682 030

                 BY SMT.G.RANJITA, GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD        ON
26.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.34 of 2021
                                              2




                                W.P.(C) No.34 of 2021
                        -----------------------------------------------


                                     JUDGMENT

The learned counsel for the petitioner submits that the writ

petition has become infructuous. In the light of the submission made by the

learned counsel for the petitioner, this writ petition is dismissed as

infructuous.

Sd/-

P.B.SURESH KUMAR, JUDGE rkj