Sibi N.K vs State Of Kerala
2021 Latest Caselaw 6877 Ker

WP(C).No.2781 OF 2021(W)
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            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

   FRIDAY, THE 26TH DAY OF FEBRUARY 2021 / 7TH PHALGUNA, 1942

                       WP(C).No.2781 OF 2021(W)


PETITIONER/S:

                SIBI N.K
                AGED 43 YEARS
                S/O.KUMARAN, NEDUMPARAMBIL HOUSE, VELAMKODE P.O.,
                THAMARASSERY, KOZHIKODE DISTRICT, PIN 673 580

                BY ADV. SHRI.TOM K.THOMAS

RESPONDENT/S:

      1         STATE OF KERALA
                REP.BY SECRETARY TO GOVERNMENT, PWD DEPARTMENT,
                GOVERNMENT SECRETARIATE, THIRUVANANTHAPURAM 695 001

      2         THE EXECUTIVE ENGINEER
                PUBLIC WORKS DEPARTMENT, MANJERI MALAPPURAM ROAD,
                KACHIERIPPADI JUNCTION, MANJERI, PIN 676 121


OTHER PRESENT:

                SMT.PRINCY XAVIER, GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.2781 OF 2021(W)
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                                JUDGMENT

Dated this the 26th day of February 2021

Learned counsel for the petitioner seeks permission to

withdraw the Writ Petition. Permission granted. Accordingly, the

Writ Petition is dismissed as withdrawn.

Sd/-

                                                   P.V.ASHA

rkc                                                 JUDGE
 WP(C).No.2781 OF 2021(W)




                           APPENDIX
PETITIONER'S/S EXHIBITS:

EXHIBIT P1           TRUE COPY       OF   THE   SELECTION   NOTICE   DATED
                     8.10.2020

EXHIBIT P2           TRUE   COPY  OF   THE   ACKNOWLEDGMENT  FOR

HANDLING OVER THE SITE TO THE PETITIONER.

EXHIBIT P3 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER.

EXHIBIT P4 TRUE COPY OF THE MEDICAL CERTIFICATE AND FTNESS CERTIFICATE ISSUED TO THE PETITIONER

EXHIBIT P5 TRUE COPY OF THE GOVERNMENT ORDER G.O.

(P).NO.7/2021/FIN DATED 7.1.2021

EXHIBIT P6 TRUE COPY OF THE REPRESENTATION DATED 20.1.2021 SUBMITTED BY THE PETITIONER.

EXHIBIT P7 TRUE COPY OF THE LETTER DATED 21.1.2021 OF THE ASSISTANT EXECUTIVE ENGINEER, PWD, NH DIVISION, KUTTIPURAM.

EXHIBIT P8 TRUE COPY OF THE LETTER DATED 25.1.2021 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.