M.T.John vs Santhosh Kumar
2021 Latest Caselaw 6870 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

      FRIDAY, THE 26TH DAY OF FEBRUARY 2021 / 7TH PHALGUNA, 1942

           Con.Case(C).No.561 OF 2020 IN WP(C). 33226/2011

AGAINST THE ORDER/JUDGMENT IN WP(C) 33226/2011(C) OF HIGH COURT OF
                              KERALA


PETITIONER/PETITIONER IN WP(C):

              M.T.JOHN
              S/O.THOMAS, BETHEL HOUSE,
              AMBALAMMUKKU, ELAMADU.P.O, AYOOR,
              KOLLAM DISTRICT.

              BY ADV. SRI.ANCHAL C.VIJAYAN

RESPONDENT/RESPONDENT IN WP(C):

              SANTHOSH KUMAR
              (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
              SENIOR DIVISIONAL MANAGER,
              M/S. NATIONAL INSURANCE COMPANY LIMITED,
              ALUVA DIVISIONAL OFFICE, POST BOX. NO.89,
              URUMBATH BUILDING, PUMP JUNCTION,
              ALWAYE-683101, ERNAKULAM DISTRICT

              BY ADV.

              R1 BY ADV. SRI.P.K.MANOJKUMAR
              SRI.P.K.MANOJKUMAR

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 26.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:




  \
 Con.Case(C).No.561 OF 2020 IN WP(C). 33226/2011

                                      2


                              JUDGMENT

Dated this the 26th day of February 2021

This Contempt Petition is filed complaining that the

directives contained in the judgment in WP(C) No.33226 of 2011

dated 26.06.2019 are not complied with.

2. Today when the matter was taken up, learned counsel

appearing for the petitioner submitted that the directions are

complied with.

Therefore, I do not find any reason for pursuing the

Contempt Petition any further. It is closed accordingly.

Sd/-

SHAJI P.CHALY JUDGE SCS Con.Case(C).No.561 OF 2020 IN WP(C). 33226/2011

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A CERTIFIED COPY OF THE JUDGMENT IN WP(C)NO.33226/2011 DATED 26.06.2019

ANNEXURE B TRUE COPY OF THE LETTER DATED 08.07.2019 WITH POSTAL RECEIPT

ANNEXURE C TRUE COPY OF THE LETTER DATED 15.11.2019 ENDORSED BY THE PETITIONER TO THE RESPONDENT

ANNEXURE D TRUE COPY OF THE LETTER DATED 05.02.2020 ENDORSED BY THE PETITIONER TO THE RESPONDENT