Wednesday vs Sathi.N.K.
2021 Latest Caselaw 6664 Ker

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                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      Present:
            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                        &
                        THE HONOURABLE MR.JUSTICE C.S.DIAS

             Wednesday,the 24th day of February 2021/5th Phalguna, 1942
    For information           purpose only
             IA/2/2020 IN Mat.Appeal/13/2020
Against OP No.354/2016 of the FAMILY COURT, TIRUR


PETITIONER/APPELLANT
      SATHI.N.K., AGED 38 YEARS
      W/O SAJEESH, SAFA RITA QUARTERS, BEHIND ENGINEERING COLLEGE,
      OOSALIPPADI, CHERIYAPARAMBU, THENHIPALAM PO, MALAPPURAM
      DISTRICT - 673 636, THENHIPALAM POLICE STATION LIMIT. NOW
      RESIDING AT VALAPPIL HOUSE, THENHIPALAM P.O., MALAPPURAM
      DISTRICT - 673 636.

RESPONDENT/RESPONDENT
      SAJEESH.N.K.,,AGED 40 YEARS
      S/O RADHAKRISHNAN NAIR, AMBADI HOUSE, THENHIPALAM P.O.,
      MALAPPURAM DISTRICT - 673 636, NOW RESIDING AT THENHIPALA
      POLICE STATION LIMIT, NEELANCHERY HOUSE, HOUSE NO. 31, POOJA
      MAHALAKSHMI LAYOT, KOHILU ILANKA,BANGALORE - 560 064.


     Application praying that in the circumstances stated in the affidavit filed
therewith the High Court be pleased to stay the operation and implementation of
Common Judgment in OP No.354/2016 on the file Family Court, Tirur dated
28-11-2019 and orders may be passed accordingly.


     This application again coming on for orders, upon perusing the application
and the affidavit filed in support thereof, and this court's order dated 28.02.2020
and upon hearing the arguments of SMT. T.V.NEEMA, Advocate for the applicant,
and of MR. DEVAPRASANTH.P.J., Advocate for the respondent, the court passed
the following
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                                     ORDER

Interim order is extended until further orders.

24-02-2021 Sd/-

A.MUHAMED MUSTAQUE,JUDGE

For information purpose only Sd/-

C.S.DIAS,JUDGE /true copy/ Sd/-

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