Citation : 2021 Latest Caselaw 6592 Ker
Judgement Date : 24 February, 2021
RP 135/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
Wednesday,the 24th day of February 2021/5th Phalguna, 1942
RP No.135/2021 in WP(C) No.23274/2020(H)
REVIEW PETITIONER/RESPONDENT NO.3 IN WP(C)
For information purpose only
A.K.NAZAR,AGED 55 YEARS,SON OF LATE A.M.KADER PILLAI,
30/142, ANJIKKATH HOUSE, VMB ROAD, PATHADIPALAM,
ERNAKULAM, KOCHI-682 033.
RESPONDENTS/PETITIONERS AND RESPONDENTS 1,2 AND 4 IN WP(C)
1. K.H.ABDUL MAJEED,AGED 54 YEARS,SON OF LATE HASSAN,
ILLIKKAL HOUSE, KAVUNGAPADATH, VMB ROAD, PATHADIPALAM,
KOCHI-682 033.
2. K.H.ABDUL SALAM,,AGED 50 YEARS,SON OF LATE HASSAN,
ILLIKKAL HOUSE, KAVUNGAPADATH, VMB ROAD, PATHADIPALAM,
KOCHI-682 033.
3. THE KALAMASSERY MUNICIPALITY ,KALAMASSERY-682 033,
REPRESENTED BY ITS SECRETARY.
4. THE SECRETARY,KALAMASSERY MUNICIPALITY,
KALAMASSERY-682 033.
5. THE TRIBUNAL FOR LOCAL SELF GOVERNMENT
INSTITUTIONS,VANCHIYOOR, THIRUVANANTHAPURAM,
PIN-695 033, REPRESENTED BY ITS SECRETARY.
Review Petition praying that in the circumstances stated in the RP the
High Court be pleased to review the judgment dated 19-01-2021 in WP(C)
No.23274 of 2020 and dismiss the Writ Petition with cost to the
petitioner.
This Review Petition coming on for admission upon perusing the
petition and this court's judgment dated 19-02-2021 in WP(C) and upon
hearing the arguments of M/S P.B.KRISHNAN, MANU VYASAN PETER,
P.B.SUBRAMANYAN, SABU GEORGE, Advocates for the petitioner in
RP/R3 in WP(C), SRI.ANIL.S.RAJ, SMT. K. N. RAJANI, SRI. RADHIKA
RAJASEKHARAN, SMT. ANILA PETER, SRI. SAJEN THAMPAN Advocate
for R1 & R2 in RP/Petitioners in WP(C) and of SRI.M.K.ABOOBACKER,
STANDING COUNSEL for R3 & R4 in RP/R1 & R2 in WP(C), the court
passed the following
RP 135/2021 2/2
P.B.SURESH KUMAR, J.
--------------------
RP No.135 of 2021
in
W.P.(C) No.23274 of 2020
--------------------
Dated this the 24th day of February 2021
For information purpose only
ORDER
Registry is directed to make available a copy of the order on Ext.P19 application in appeal No.426 of 2020 passed by the Tribunal for Local Self Government Institutions.
Sd/-
P.B.SURESH KUMAR,JUDGE Post on 02.03.2021.
/true copy/ Sd/-
ASSISTANT REGISTRAR
Exhibit -P19 : True copy of the petition numbered as I.A.No: 792/2020 in Appeal No:426/2020 filed by the 3rd respondent before the 4th respondent.
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