Citation : 2021 Latest Caselaw 6588 Ker
Judgement Date : 24 February, 2021
IA/1/2021 IN RFA 55/2021 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
Wednesday,the 24th day of February 2021/5th Phalguna, 1942
IA No.1/2021 IN RFA No.55/2021
For information purpose only
Against OS No.161/2014 of the III ADDITIONAL SUB COURT,
KOZHIKODE
PETITIONERS/APPELLANTS
1. RUGMINI AMMA,AGED 74 YEARS
W/O. RAGHAVAN NAIR, VALLIYOTH VEEDU, PAARANOOR AMSOM
DESOM, PAARANOOR P. O., NARIKKUNI, THAMARASSERY TALUK.
2. RAGHAVAN NAIR
VALLIYOTH VEEDU, PAARANOOR AMSOM DESOM, THAMARASSERY
TALUK.
3. RAJAN,AGED 52 YEARS
S/O. RAGHAVAN NAIR, VALLIYOTH VEEDU, PAARANOOR AMSOM
DESOM, THAMARASSERY TALUK.
4. SANTHOSH,AGED 46 YEARS
S/O. RAGHAVAN NAIR, VALLIYOTH VEEDU, PAARANOOR AMSOM
DESOM, THAMARASSERY TALUK.
5. USHA
W/O. DEVADAS, KUNNUMMAL VEEDU, KOODATHAYI AMSOM DESOM,
KOYILANDY TALUK.
6. SOBHANA,AGED 48 YEARS
W/O. RAMACHANDRAN, THOLPPARAYIL VEEDU, PAALANGAD,
P. O. VATTOLI.
7. BINDU, AGED 44 YEARS
W/O. RAMESHAN, KELOTH VEEDU, ATHOLI AMSOM DESOM,
P. O. ATHOLI.
8. SATHI VINOD,AGED 41 YEARS
MOOTHEDATH THAZHAM VEEDU, PAARANOOR AMSOM DESOM,
PAARANOOR P. O., THAMARASSERY TALUK.
RESPONDENTS/RESPONDENTS
1. PARVATHI AMMA,AGED 64 YEARS
W/O. BHASKARAN NAIR, VALLIYEDATH VEEDU, ERAVANOOR AMSOM,
PULLALOOR DESOM, PAARANNOOR P. O., KOZHIKODE.
2. SREEJA, 40 YEARS
W/O. RAMESAN, KAYAKKAL VEEDU, VATTAPARAPOYIL, NARIKKUNI
AMSOM DESOM, POST NARIKKUNI, THAMARASSERY, KOZHIKODE.
IA/1/2021 IN RFA 55/2021 2/3
3. PURUSHOTAMAN
S/O. KARUNAKARAN NAIR, AGED 58 YEARS, KOZHIKAVIL VEEDU,
PALATH AMSOM DESOM, POST PALATH, KOZHIKODE.
4. CHANDRAN, 55 YEARS
S/O. KARUNAKARAN NAIR, AGED 58 YEARS, KOZHIKAVIL VEEDU,
PALATH AMSOM DESOM, POST PALATH, KOZHIKODE.
5. BABU, 53 YEARS
S/O. KARUNAKARAN NAIR, AGED 58 YEARS, KOZHIKAVIL VEEDU,
PALATH AMSOM DESOM, POST PALATH, KOZHIKODE.
For information purpose only
6. MANOJ, 48 YEARS,
S/O. KARUNAKARAN NAIR, AGED 58 YEARS, KOZHIKAVIL VEEDU,
PALATH AMSOM DESOM, POST PALATH, KOZHIKODE-
7. RAJANI,AGED ABOUT 50 YEARS
D/O. GOPALAN NAIR, AALOTHUM KOODATHIL VEEDU, PANTHIRIKKARA
AMSOM DESOM, PANTHIRIKKARA P. O., PERAMBRA.
8. ANIL KUMAR,AGED 48 YEARS
S/O. GOPALAN NAIR, AMBIDI MUKKALI VEEDU, ERAVANNOOR AMSOM
DESOM, ERAVANNOOR P. O., KOZHIKODE.
9. VINOD KUMAR,AGED ABOUT 44 YEARS
S/O. GOPALAN NAIR, AMBIDI MUKKALI VEEDU, ERAVANNOOR AMSOM
DESOM, ERAVANNOOR P. O., KOZHIKODE.
10. SANTHOSH,AGED ABOUT 33 YEARS
S/O. GOPALAN NAIR, AMBIDI MUKKALI VEEDU, ERAVANNOOR AMSOM
DESOM, ERAVANNOOR P. O., KOZHIKODE.
11. MINI,AGED ABOUT 41 YEARS
D/O. GOPALAN NAIR, CHATHANGAL VEEDU, MUTTAANJERI AMSOM
DESOM, NARIKKUNI P. O., KOZHIKODE.
12. SREEJAYA, AGED ABOUT 38 YEARS
D/O. GOPALAN NAIR, KOOMULLI KUZHIYIL VEEDU, KUNNAMANGALAM
AMSOM DESOM, KOZHIKODE.
13. AJITH KUMAR,AGED ABOUT 37 YEARS
S/O. GOPALAN NAIR, AMBIDI MUKKALI VEEDU, ERAVANNOOR AMSOM
DESOM, ERAVANNOOR P. O., KOZHIKODE.
14. O. K. JANU AMMA,AGED ABOUT 78 YEARS
D/O. AMMU AMMA, PARAPPOYIL HOUSE, ERAVANNOOR AMSOM
DESOM, KOZHIKODE TALUK, ERAVANNOOR
P. O. - 673 585.
15. O. K. RAGHAVAN NAIR,AGED ABOUT 75 YEARS
S/O. AMMU AMMA, PARAPPOYIL HOUSE, ERAVANNOOR AMSOM
DESOM, KOZHIKODE TALUK, ERAVANNOOR
P. O. - 673 585.
16. ELEDATH KARUNAKARAN NAIR,AGED ABOUT 73 YEARS
S/O. MEENAKSHI AMMA, ERAVANNOOR AMSOM, PULLAALLOOR
DESOM, KOZHIKODE TALUK, PAARANNOOR
P. O. - 673 785.
IA/1/2021 IN RFA 55/2021 3/3
17. MOOTHEDATH GANGADHARAN NAIR,AGED ABOUT 70 YEARS,
S/O. MEENAKSHI AMMA, CHEMMERI VEEDU, PULLAALLUR DESOM,
KURUVATTOOR DESOM, KOZHIKODE TALUK, KURUVATTOOR P. O. - 673
711.
18. PARAPPOYIL O. K. VELAYUDHAN NAIR,AGED ABOUT 59 YEARS,
S/O. JANU AMMA, KIZHAKKE VALAPPIL VEEDU, CHEEKILODE AMSOM
DESOM, KOZHIKODE TALUK, CHEEKILODE P. O.,
For information purpose only
PIN - 673 315.
19. PARAKKADANKANDI APPU KUTTAN NAIR,
AGED ABOUT 67 YEARS,
S/O. KARTHYAYANI AMMA, ERAVANNOOR AMSOM DESOM, KOZHIKODE
TALUK, ERAVANNOOR P. O., PIN - 673 585.
Application praying that in the circumstances stated in the affidavit filed
therewith the High Court be pleased to stay all further proceedings pursuant to
judgement in O.S. 161/2014 of the Court of Subordinate Judge, Kozhikode in
abeyance pending disposal of this appeal.
This application coming on for orders upon perusing the application and the
affidavit filed in support thereof, and upon hearing the arguments of Sri.
K.A.SALIL NARAYANAN, Advocate for the petitioners the court passed the
following
ORDER
There shall be an interim stay of all further proceedings pursuant to judgment in O.S. No. 161/2014 of the Subordinate Judge's Court, Kozhikode, for a period of two months.
24-02-2021 Sd/-
MARY JOSEPH,JUDGE
/true copy/ Sd/-
ASSISTANT REGISTRAR
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!