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Mohamed Ali K vs The Director Collegiate ...
2021 Latest Caselaw 6565 Ker

Citation : 2021 Latest Caselaw 6565 Ker
Judgement Date : 24 February, 2021

Kerala High Court
Mohamed Ali K vs The Director Collegiate ... on 24 February, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE AMIT RAWAL

  WEDNESDAY, THE 24TH DAY OF FEBRUARY 2021 / 5TH PHALGUNA, 1942

                      WP(C).No.26542 OF 2012(P)


PETITIONER:

               MOHAMED ALI K.
               AGED 45 YEARS
               S/O.MOHAMED, KANNIYAN HOUSE, KATTUMUNDA,
               NADUVATH (PO), WANDOOR, MALAPPURAM DISTRICT.
               NOW WORKING AS L.D.CLERK, MES KALLADI COLLEGE,
               MANNARKKADU, PALAKKAD DISTRICT, PIN 678582.

               BY ADV. SRI.C.R.SIVAKUMAR

RESPONDENTS:

      1        THE DIRECTOR COLLEGIATE EDUCATION
               OFFICE OF THE DIRECTORATE OF COLLEGIATE EDUCATION,
               THIRUVANANTHAPURAM, PIN 695001.

      2        THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
               OFFICE OF THE DEPUTY DIRETOR OF COLLEGIATE EDUCATION,
               KOZHIKODE 673001.

      3        MUSLIM EDUCATIONAL SOICIETY
               (MES) CALICUT REP.BY THE CORRESPONDENT & CHAIRMAN,
               KOZHIKODE 673001.

      4        THE PRINCIPAL
               MUSLIM EDUCATIONAL SOCIETY,
               MAMPAD COLLEGE,
               MAMPAD COLLEGE (PO), MALAPPURAM DISTRICT,
               PIN 676542.

      5        MOHAMMED SHANAVAS CHOLAKKAL
               LAB ASSISTANT,
               MUSLIM EDUCATIONAL SOCIETY,
               MAMPAD COLLEGE, MAMPAD COLLEGE (PO),
               MALAPPURAM DISTRICT, PIN 676542.

      6        A.ABDUL RAHIMAN
               LAB ASSISTANT,
               MUSLIM EDUCATIONAL SOCIETY,
               MAMPAD COLLEGE, MAMPAD COLLEGE (PO),
               MALAPPURAM DISTRICT, PIN 676542.
 WP(C).No.26542 OF 2012(P)

                             2

      7     ITHEEMA .P
            LAB ASSISTANT, MUSLIM EDUCATIONAL SOCIETY,
            MAMPAD COLLEGE, MAMPAD COLLEGE (PO),
            MALAPPURAM DISTRICT, PIN 676542.

      8     ABDUL LATHEEF.B
            LAB ASSISTANT, MUSLIM EDUCATIONAL SOCIETY,
            MAMPAD COLLEGE, MAMPAD COLLEGE (PO),
            MALAPPURAM DISTRICT, PIN 676542.

      9     THE UNIVERSITY OF CALICUT
            REP.BY ITS REGISTRAR,
            UNIVERSITY OFFICE, THENJIPALAM,
            KOZHIKODE DISTRICT, PIN 673636.


            BY ADV. SRI.BABU KARUKAPADATH
            ADV. SRI.P.SAMSUDIN
            ADV. SRI.SANTHOSH MATHEWSCCALICUTY UNIVERS
            ADV. SRI.SANTHOSH MATHEW,SC,CALICUTY UNIVERS


            GP SRI B HARISH KUMAR

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
24.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).No.26542 OF 2012(P)

                                 3

                           JUDGMENT

Dated this the 24th day of February 2021

The learned counsel for the petitioner submits that this writ

petition is not pressed. Recording the submission, the writ

petition is dismissed as not pressed.

Sd/-

AMIT RAWAL

JUDGE nak

 
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