Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sobha vs Bindhu S.Nair
2021 Latest Caselaw 6527 Ker

Citation : 2021 Latest Caselaw 6527 Ker
Judgement Date : 23 February, 2021

Kerala High Court
Sobha vs Bindhu S.Nair on 23 February, 2021
O.P.(MAC)No.101/2020                1

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SUNIL THOMAS

   TUESDAY, THE 23RD DAY OF FEBRUARY 2021 / 4TH PHALGUNA, 1942

                       OP (MAC).No.101 OF 2020


PETITIONER/CLAIMANT:

               SOBHA,
               AGED 37 YEARS
               W/O SATHEESH KUMAR, SUDINAM, MURARIMUKKU,
               MUKHATHALA, THRIKKOVILVATTOM, KOLLAM DISTRICT, PIN-
               691 005.

               BY ADVS.
               SRI.PRATHEESH.P
               SMT.ANJANA KANNATH

RESPONDENTS:

       1       BINDHU S.NAIR,
               W/O SREEKUMAR, DEVIKRIPA, KOTTAMKARA, KOLLAM, PIN-
               691 506.

       2       THE MANAGER,
               RELIANCE GENERAL INSURANCE CO.LTD, ELIZABATH
               ALEXANDER MEMORIAL ROAD, MARINE DRIVE, IVTH
               FLOOR,KOCHI-682 001.

               R2 BY ADV. SMT.K.S.SANTHI

     THIS OP (MAC) HAVING COME UP FOR ADMISSION ON 23.02.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(MAC)No.101/2020                      2




                                  JUDGMENT

Dated this the 23rd day of February 2021

When the matter was taken up, it was submitted by the learned counsel for

the respondents that the original petition is not maintainable. Learned counsel

for the petitioner after taking instructions submitted that , she may be permitted

to withdraw the original petition reserving her right to seek appropriate relief in

accordance with law. Permission is granted.

Accordingly, the original petition is dismissed as withdrawn keeping open

the right of the petitioner to seek appropriate relief in accordance with law.

Sd/-

                                                      SUNIL THOMAS

dpk                                                       JUDGE




                           APPENDIX
PETITIONER'S/S EXHIBITS:

EXHIBIT P1             THE TRUE COPY OF THE AWARD IN OP(MV) NO

846/2015 DATED 10.9.2018 ON THE FILE OF MACT, KOLLAM

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter