K.Parasuraman vs The Palakkad Municipality
2021 Latest Caselaw 6513 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

 TUESDAY, THE 23RD DAY OF FEBRUARY 2021 / 4TH PHALGUNA,
                          1942

                  WP(C).No.12170 OF 2013(U)


PETITIONER:

              K.PARASURAMAN,
              AGED 50 YEARS, S/O KRISHNANKUTTY MOOTHAN,
              K.K.M. VILLA, DEVI NAGAR, MOOTHANTHARA,
              PALAKKAD DISTRICT.

              BY ADV. SRI.BABU S. NAIR

RESPONDENTS:

     1        THE PALAKKAD MUNICIPALITY,
              REPRESENTED BY ITS SECRETARY,
              PALAKKAD, PIN - 680 001

     2        THE SECRETARY,
              PALAKKAD MUNICIPALITY,
              PALAKKAD, PIN - 680 001.

              R1 BY ADV. SRI.P.S.APPU
              R1 BY ADV. SRI.T.C.SURESH MENON
              R1-2 BY ADV. SRI.BINOY VASUDEVAN

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 23.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.12170 of 2013

                                       2




                       W.P.(C) No.12170 of 2013
                     ---------------------------------------


                               JUDGMENT

The learned counsel for the petitioner submits that

the writ petition has become infructuous. In the light of the

submission made by the learned counsel for the petitioner,

this writ petition is dismissed as infructuous.

Sd/-

P.B.SURESH KUMAR, JUDGE

YKB W.P.(C) No.12170 of 2013

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE COMMUNICATION ISSUED TO THE PETITIONER BY THE 2ND RESPONDENT DATED 9-10-2012

EXHIBIT P2 TRUE COPY OF THE JUDGMENT DATED 16-11-

2012 IN WPC.NO.25551/2012 OF THIS HON'BLE COURT.

EXHIBIT P3 TRUE COPY OF THE BUILDING PERMIT ISSUED TO THE PETITIONER DATED 8-3- 2013 AS NO.EJBR/814/05-06/PW4.

EXHIBIT P4 TRUE COPY OF THE COMMUNICATION ISSUED TO THE PETITIONER DATED 2-5-2013 BY THE SECOND RESPONDENT AS NO.EJBR/814/05-06/PW4.