Citation : 2021 Latest Caselaw 6508 Ker
Judgement Date : 23 February, 2021
RFA 41/2021 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
Tuesday,the 23rd day of February 2021/4th Phalguna, 1942
RFA No.41/2021
For information purpose only
E.A.No.94/2020 in E.P.No.114/2010 in OS No.262/2016
of the PRINCIPAL SUB COURT,NORTH PARAVUR
APPELLANT/1st GARNISHEE
THE MANAGING DIRECTOR,
M/S.NANMA KURIES PVT.LTD., OLD MARKET ROAD, ANGAMALY,
ERNAKULAM DISTRICT
REP. BY ITS DULY AUTHORISED REPRESENTATIVE, CHELLAPPAN NAIR P.K.,
AGED 73 YEARS, S/O. KUTTAPPAN NAIR, BUSINESS EXECUTIVE,
M/S.NANMA KURIES PVT.LTD., ANGAMALY.
BY ADVOCATES M/S SUNIL NAIR PALAKKAT, K.N.ABHILASH
RESPONDENTS/DECREE HOLDER, JUDGMENT DEBTOR AND 2nd GARNISHEE
1. REJI, AGED 54 YEARS,
S/O.URUMEES, PALIKKODATH HOUSE, NEAR SNDP JUNCTION,
ANGAMALY KARA, ANGAMALY VILLAGE, ALUVA TALUK,
ERNAKULAM DISTRICT, PIN - 683572.
2. BIJU ELYAS, AGED 52 YEARS, S/O.ELYAS, KOORAN HOUSE,
ANGADIKADAVU BHAGAM, ANGAMALY KARA, ANGAMALY VILLAGE,
ALUVA TALUK, ERNAKULAM DISTRICT, PIN - 683572.
3. THE DHANALAXMI BANK,
ANGAMALY BRANCH, KOORAN TOWER, ANGAMALY,
ERNAKULAM DISTRICT, PIN - 683572.
This RFA having come up for orders on 23.02.2021, the court on
the same day passed the following:
O R D E R
Principal Sub Court, North Paravur shall clarify why garnisher No.2 namely the Dhanalakshmi Bank, Angamaly Branch was ordered to retain Rs.8,72,450/- after releasing all other amounts with the accounts of Nanma Curies even after closing E.A.No.94/20 filed in E.P.No.114/20.
Clarification shall be forwarded to this Court within 10 days. Post on 08.03.2021.
23-02-2021 Sd/-
MARY JOSEPH,JUDGE
/true copy/ Sd/-
ASSISTANT REGISTRAR
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!