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For Information Purpose Only vs Bindhu Janardhanan
2021 Latest Caselaw 6491 Ker

Citation : 2021 Latest Caselaw 6491 Ker
Judgement Date : 23 February, 2021

Kerala High Court
For Information Purpose Only vs Bindhu Janardhanan on 23 February, 2021
IA/1/2021 IN RFA 44/2021             1/3

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  Present:
                   THE HONOURABLE MR. JUSTICE A.HARIPRASAD
                                     &
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

       Tuesday,the 23rd day of February 2021/4th Phalguna, 1942

     For information       purpose only
              IA.1/2021 IN RFA.44/2021
         OS No.395/2012 of the ADDITIONAL SUB COURT,KOTTAYAM
PETITIONERS/APPELLANTS
1.    BINDHU JANARDHANAN, W/O T.K.JANARDHANAN,
      AGED 48 YEARS, THONDUMPARAMBIL HOUSE,
      AMICHAKARI P.O., CHATHAMKARI VILLAGE,
      THIRUVALLA, PATHANAMTHITTA-689 111
2.    SHIBI PETER, S/O T.J.PETER, AGED 37 YEARS,
      SEDS OFFICE, PAKKIL P.O., NATTAKOM VILLAGE,
      KOTTAYAM DISTRICT-686012.

RESPONDENTS/RESPONDENTS
1.    T.J.RAJAN, S/O. JOSEPH, AGED 68 YEARS,
      THYKADAVIL, KOLLADU P.O.,
      PANACHIKADU VILLAGE, KOTTAYAM-686004.
2.    K.C.JOSEPH, S/O. CHACKO, AGED 67 YEARS,
      KUTHAMALA SANTHOSH BHAVAN, PURAMATTAM P.O.,
      PURAMATTOM VILLAGE, THIRUVALLA,
      PATHANAMTHITTA-689 105.
3.    ADV. M.M. CHERIAN, S/O. MATHAI, AGED 80 YEARS,
      THAIVILAMODIYIL, KOZHUVALLOOR P.O.,
      MULAKKUZHA VILLAGE, CHENGANNUR,
      ALAPPUZHA-689520.
4.    DAVIED CHERIAN, S/O. LATE A.C.CHERIAN, AGED 57 YEARS,
      THEVERTHUNDIYIL HOUSE, CHALUKUNNU,
      KOTTAYAM VILLAGE, KOTTAYAM DISTRICT-686001.
5.    ACHAMMA JOHN, W/O. JOHN, AGED 70 YEARS,
      VALIYAPARAMBIL HOUSE, IVERKALANADYIL VILLAGE,
      PUTHAMBALAM P.O., KADAMBANADU (VIA),
      ADOOR, PATHANAMTHITTA-689 501.
6.    MR. T.J. PETER, S/O. JOHN, AGED 73 YEARS,
      SEDS OFFICE, PAKKIL P.O., NATTAKOM VILLAGE,
      KOTTAYAM-686012.
7.    K.V.ACHANKUNJU, S/O. VAVA, AGED 67 YEARS,
      SARITHA BHAVAN, CHEEPUNKAL P.O.,AYMANAM VILLAGE,
      KOTTAYAM-686 013.
 IA/1/2021 IN RFA 44/2021                  2/3

8.  SCARIAH CHACKO, S/O. CHACKO, AGED 68 YEARS,
    KAZHUTHIL COLONY, ALUMTHURUTHY P.O.,
    KAVUMBHAGAM VILLAGE, THIRUVALLA,
    PATHANAMTHITTA-689104.
9. MARY PETER, W/O. T.J. PETER, AGED 65 YEARS,
    SEDS OFFICE, PAKKIL P.O., NATTAKOM VILLAGE,
    KOTTAYAM-686012.
10. SIBY PETER, S/O. T.J. PETER, AGED 42 YEARS,
    SEDS OFFICE, PAKKIL P.O., NATTAKOM VILLAGE,
     For information purpose only
    KOTTAYAM-686012.
11. FAMSHIK, W/O. SIBY, AGED 37 YEARS,
    SEDS OFFICE, PAKKIL P.O., NATTAKOM VILLAGE,
    KOTTAYAM-686012.
12. BOBBINA, W/O. SHIBY PETER, AGED 35 YEARS,
    SEDS OFFICE, PAKKIL P.O., NATTAKOM VILLAGE,
    KOTTAYAM-686012.

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay
the     operation          of   the   Judgment      and   Decree   passed    in
O.S.395/2012 by the Additional Sub Court, Kottayam, pending
disposal of the above appeal.


      This application coming on for orders upon perusing the
application and the affidavit filed in support thereof, and
upon hearing the arguments of M/S B.KRISHNAN, R.PARTHASARATHY,
Advocates for the petitioners, the court passed the following


                                       O R D E R

There shall be an interim stay as prayed for, for a period of three months.

23-02-2021 Sd/-

A.HARIPRASAD,JUDGE

Sd/-

P.V.KUNHIKRISHNAN,JUDGE

/true copy/ Sd/-

IA/1/2021 IN RFA 44/2021 3/3

ASSISTANT REGISTRAR

For information purpose only

 
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