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Present vs M/S. Logiware Supply Chain ...
2021 Latest Caselaw 6468 Ker

Citation : 2021 Latest Caselaw 6468 Ker
Judgement Date : 23 February, 2021

Kerala High Court
Present vs M/S. Logiware Supply Chain ... on 23 February, 2021
WP(C) 4618/2021                        1/2

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    Present:
                       THE HONOURABLE MR.JUSTICE A.M.BADAR
       Tuesday, the 23rd day of February 2021/4th Phalguna, 1942
                          WP(C)No.4618/2021(B)
PETITIONER
     M/S. LOGIWARE SUPPLY CHAIN SOLUTIONS,
     REPRESENTED BY ITS PARTNER, MT. SHEELA FRANCIS, AGED 61 YEARS,
     W/O. (LATE) FRANCIS JOSEPH, XX/626, PANDIYAM, THADIYITTAPARAMBU,
     For information purpose only
     SOUTH VAZHAKULAM,
     ERNAKULAM DISTRICT-683 105.
RESPONDENTS
1. THE ASSISTANT LABOUR OFFICER,
     MINI CIVIL STATION, PERUMBAVOOR, ERNAKULAM-683542.

2.  THE CHAIRMAN,
     KERALA HEADLOAD WORKERS WELFARE FUND BOARD, ATHIKUZHIYIL
     BUILDING NO.8/234, CHURCH ROAD, PUTHAN KURISHU P.O.,
     ERNAKULAM-682 308.
    Writ Petition (civil) praying inter alia that in the
circumstances stated in the affidavit filed along with the WP(C) the
High Court be pleased to direct the 1st respondent to grant
registration to the permanent Headload Workers of the petitioner
after considering Exts.P1 to P14 applications, during pendency of
this Writ Petition.
   This petition coming on for admission upon perusing the petition
and the affidavit filed in support of WP(C) and upon hearing the
arguments of M/S.ELVIN PETER P.J., GOURI BALAGOPAL, KAIMAL PRIYA
PADMANABHA & K.R.GANESH, Advocates for the petitioner, GOVERNMENT
PLEADER for R1, STANDING COUNSEL for R2, the court passed the
following:
                              O R D E R

Heard. Issue notice before admission to respondents. Learned Government Pleader takes notice for the 1st respondent. Learned Standing counsel takes notice for the 2nd respondent.

Learned Government Pleader to file statement showing the status report of the applications at Exts.P1 to P14 by next date of hearing.

Post on 03-03-2021.

23-02-2021 Sd/-

A.M.BADAR, JUDGE

/true copy/ Sd/-

                                                       ASSISTANT REGISTRAR
 WP(C) 4618/2021                        2/2



EXHIBIT P1 - TRUE COPY OF THE APPLICATION FOR REGISTRATION SUBMITTED BY MR. AJOY MURA ON 04/12/2020.

EXHIBIT P2 - TRUE COPY OF THE APPLICATION FOR REGISTRATION SUBMITTED BY MR. ARBIN DHANUAR ON 04/12/2020.

EXHIBIT P3 - TRUE COPY OF THE APPLICATION FOR REGISTRATION SUBMITTED BY MR. MRINAL BARUAH ON 04/12/2020.

For information purpose only EXHIBIT P4 - TRUE COPY OF THE APPLICATION FOR REGISTRATION SUBMITTED BY MR. NITU BORUAH ON 04/12/2020.

EXHIBIT P5 - TRUE COPY OF THE APPLICATION FOR REGISTRATION SUBMITTED BY MR. BISHAL GOWALA ON 02/02/2021.

EXHIBIT P6 - TRUE COPY OF THE APPLICATION FOR REGISTRATION SUBMITTED BY MR. INDIRA GAR ON 02/02/2021.

EXHIBIT P7 - TRUE COPY OF THE APPLICATION FOR REGISTRATION SUBMITTED BY MR. JHNDA KUMAR ON 02/02/2021.

EXHIBIT P8 - TRUE COPY OF THE APPLICATION FOR REGISTRATION SUBMITTED BY MR. LADDU KUMAR ON 02/02/2021.

EXHIBIT P9 - TRUE COPY OF THE APPLICATION FOR REGISTRATION SUBMITTED BY MR. RUKESH GARH ON 02/02/2021.

EXHIBIT P10 - TRUE COPY OF THE APPLICATION FOR REGISTRATION SUBMITTED BY MR. SANJOY KERKOTA ON 02/02/2021.

EXHIBIT P11 - TRUE COPY OF THE APPLICATION FOR REGISTRATION SUBMITTED BY MR. SHRAWAN KUMAR ON 02/02/2021.

EXHIBIT P12 - TRUE COPY OF THE APPLICATION FOR REGISTRATION SUBMITTED BY MR. SOILESH BAGH ON 02/02/2021.

EXHIBIT P13 - TRUE COPY OF THE APPLICATION FOR REGISTRATION SUBMITTED BY MR. SUNIL GARH ON 02/02/2021.

EXHIBIT P14 - TRUE COPY OF THE APPLICATION FOR REGISTRATION SUBMITTED BY MR. VIKAS SAH ON 02/02/2021.

EXHIBIT P15 - TRUE COPY OF THE JUDGMENT DATED 13/08/2015 IN WPC NO.23602/2015 OF THIS HON'BLE COURT.

 
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