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Os No.228/2013 Of The I Additional ... vs Cicily Gladys Martin @ Gladys ...
2021 Latest Caselaw 6369 Ker

Citation : 2021 Latest Caselaw 6369 Ker
Judgement Date : 22 February, 2021

Kerala High Court
Os No.228/2013 Of The I Additional ... vs Cicily Gladys Martin @ Gladys ... on 22 February, 2021
OP(C) 476/2021                            1/2




     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            Present:
             THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR
      Monday,the 22nd day of February 2021/3rd Phalguna, 1942

     For information purpose only
                        OP(C) No.476/2021
OS No.228/2013 of the I ADDITIONAL SUB COURT,TRIVANDRUM
PETITIONER
    CICILY GLADYS MARTIN @ GLADYS JAMES,AGED 82 YEARS
    D/O.LATE P.C.MARTIN, MARTIN DALE, VALIATHOPE,
    VALLAKADAVU P.O., THIRUVANANTHAPURAM - 695 008.
RESPONDENTS
1.   MADAM LIM KIM,AGED ABOUT 60 YEARS
    152-3-5, VILLA FLORA, JIN BURHANUDIN HELMI, TAMAN,
    TUN DR.ISMAIL 60000, KUALA LUMPUR, MALAYSIA.
2.   CENTAZ GERALD MARTIN,AGED ABOUT 40 YEARS
    2-3-5 VILLA FLORA, JLN BURHANUDEN HELMI, TAMAN TUN
    DR.ISMAIL - 60000, KUALA LUMPUR, MALAYSIA.
3.   DENA GERALD MARTIN,AGED ABOUT 36 YEARS
    152-3-5, VILLA FLORA, JIN BURHANUEP 80/2014 inDIN HELMI,
       TAMAN, TUN DR.ISMAIL 60000, KUALA LUMPUR, MALAYSIA.
4.      STATE BANK OF INDIA
       REPRESENTED BY ITS CHIEF MANAGER, NRI BRANCH, LMS
       COMPOUND, NEAR MUSEUM, VAZHUTHACAUD,
       THIRUVANANTHAPURAM - 695 033.

       Op (civil) praying inter alia that in the circumstances stated in the affidavit
filed along with the OP(C) the High Court be pleased to stay all further
proceedings pursuant to judgment in O.S.228/2013 dated 22/12/2020 before the I
Additional Sub Court,Thiruvananthapuram, till the final disposal of the Original
Petition.


     This petition coming on for admission upon perusing the petition and the
affidavit filed in support of OP(C) and upon hearing the arguments of M/S
M.BALAGOVINDAN, A.ANOOP, Advocates for the petitioner the court passed the
following.
 OP(C) 476/2021                          2/2

                                    ORDER

Admit.

Issue notice by speed post to respondents.EP 80/2014 in All further proceedings in Ext.P 12 judgment dated 22/12/2020 in O.S.No.228/2013 passed by the I Additional Sub Judge,Thiruvananthapuram, are stayed for a period of three months.

For information purpose only 22-02-2021 Sd/-

T.V.ANILKUMAR,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

EXHIBIT P12 - TRUE COPY OF THE JUDGMENT IN O.S.228/2013 BEFORE THE I ADDL.SUB JUDGE, THIRUVANANTHAPURAM DATED 22/12/2020.

 
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