Hasna A.Salam vs Riyas B.M.
2021 Latest Caselaw 6361 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                              &

              THE HONOURABLE MR.JUSTICE C.S.DIAS

  MONDAY, THE 22ND DAY OF FEBRUARY 2021 / 3RD PHALGUNA,
                           1942

                    OP (FC).No.254 OF 2019

AGAINST THE ORDER/JUDGMENT IN OPGW 1112/2017 DATED 06-04-
               2019 OF FAMILY COURT,KOLLAM


PETITIONER:

              HASNA A.SALAM, AGED 28 YEARS, D/O.ABDUL SALAM,
              HAMD, CHANDANATHOPPE P.O., KOLLAM DISTRICT-
              691 014.

              BY ADV. SRI.R.SATISH KUMAR

RESPONDENT:

              RIYAS B.M., AGED 34 YEARS, S/O.BASHEER,
              KOTTAKKAKATHU VEEDU, PANMANA, VADAKKUMTHALA
              EAST P.O., KOLLAM- 690 536.


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
22-02-2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP (FC).No.254 OF 2019

                            ..2..




                         JUDGMENT

Dated this the 22nd day of February 2021

A.Muhamed Mustaque, J

The original petition was filed challenging

Ext.P4 interim order granting interim custody of the child from 13.04.2019 to 12.05.2019. Since the

period itself has been run out. We do not find any

reason to interfere with the order. Accordingly,

the original petition is dismissed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

C.S.DIAS

JUDGE

PR OP (FC).No.254 OF 2019

..3..

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE ORDER DATED 22.11.2018 IN I.A.NO.1933/2017 IN O.P. (G&W)NO.1112/2017 OF FAMILY COURT, KOLLAM.

EXHIBIT P2 TRUE COPY OF THE I.A.NO.576/2019 IN O.P.(G&W)NO.1112/2017 FILED BY THE RESPONDENT BEFORE FAMILY COURT, KOLLAM.

EXHIBIT P3 TRUE COPY OF THE OBJECTION FILED BY THE PETITIONER IN I.A.NO.576/2019 IN O.P.(G&W)NO.1112/2017 BEFORE FAMILY COURT, KOLLAM.

EXHIBIT P4 TRUE COPY OF THE ORDER DATED 06.04.2019 IN I.A.NO.576/2019 IN O.P. (G&W)NO.1112/2017 OF FAMILY COURT, KOLLAM.