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Of Munsiff Thaliparamba vs Chalisseri Mathew
2021 Latest Caselaw 6357 Ker

Citation : 2021 Latest Caselaw 6357 Ker
Judgement Date : 22 February, 2021

Kerala High Court
Of Munsiff Thaliparamba vs Chalisseri Mathew on 22 February, 2021
Crl.M.Appl/1/2020 IN Crl.MC 5397/2020          1/1

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                            Present:

                       THE HONOURABLE MR. JUSTICE P.SOMARAJAN

                  Monday,the 22nd day of February 2021/3rd Phalguna, 1942

                            Crl.M.Appl/1/2020 IN Crl.MC/5397/2020

CMA NO.22/2016 ON THE FILES OF COURT OF SUBORDINATE JUDGE, THALASSEY

    For information purpose only
I.A.NO.3936/2013 IN E.P.NO.19/2012 IN R.C.P NO.43/1998 ON THE FILES OF COURT

OF MUNSIFF THALIPARAMBA

PETITIONER/APPELLANT/RESPONDENT
      CHALISSERI MATHEW,AGED 51 YEARS
      S/O. KUNHU VAREED, FRIENDS FOOT WEAR, COURT ROAD, TALIPARAMBA
      AMSOM DESOM, KANNUR DISTRICT.
RESPONDENTS/RESPONDENT/PETITIONER AND STATE
1. KALATHINTAVIDA HARIS
    S/O. MAMMU HAJI, P. A. HOLDER, KALATHINTAVIDA SUBAIR,
    S/O. MAMMU HAJI, AGED 59 YEARS, KALATHINTAVIDA HOUSE,
    FAROOQUE NAGAR, TALIPARAMBA AMSOM DESOM,
    KANNUR DISTRICT - 670 141.
     AND ANOTHER
     Petition praying that in the circumstances stated therein the High Court be pleased

to stay all further proceedings in Annexure AIV Judgment dated 24/09/2020 in CMA

No.22/2016 on the files of Court of Subordinate Judge, Thalassery which filed against the

order dated 16/07/2016 in I.A.No.3936/2013 in E.P.No.19/2012 in RCP No.43/1998 on the

files of Court of Munsiff, Taliparamba, Thalassery pending disposal of above Crl.M.C.

    This petition again coming on for orders upon perusing the petition and this court's

order dated 01/02/2021 in Crl.M.A.1/2020 and upon hearing the arguments of M/S.

M.SASINDRAN and SATHEESHAN ALAKKADAN, Advocates for the petitioner and of

 GRASHIOUS KURIAKOSE and .PRANOY K.KOTTARAM, Advocates for R1 and the

PUBLIC PROSECUTOR for          R2 the court passed the following:
                                           ORDER

Interim order is extended by two months. 22-02-2021 Sd/-

P.SOMARAJAN,JUDGE /true copy/ Sd/-

ASSISTANT REGISTRAR MLG/24/2/21

 
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