For Information Purpose Only vs M.U.Kurian @ Thankachan
2021 Latest Caselaw 6356 Ker

IA/1/2019 IN RFA 50/2019                    1/2



                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        Present:

                       THE HONOURABLE MRS. JUSTICE MARY JOSEPH

             Monday,the 22nd day of February 2021/3rd Phalguna, 1942

                                IA.1/2019 IN RFA.50/2019


     For information purpose only
                OS No.59/2017 of the PRINCIPAL SUB COURT,KOTTAYAM

PETITIONERS/APPELLANTS
1.    M.U.KURIAN @ THANKACHAN, S/O. M.K. ULAHANNAN,
      MADATHIL HOUSE, 16/69 A, MANARCADU VILLAGE,
      MANARCADU KARA, KOTTAYAM TALUK(DIED)
2.    SARASAMMA KURIAN,AGED 70 YEARS, W/O.LATE M.U.KURIAN,
      MADATHIL HOUSE, 16/69 A, MANARCAD VILLAGE,
      MANARCAD KARA, MANARCAD P.O., KOTTAYAM TALUK.
      AND OTHERS
RESPONDENT/RESPONDENT
      [email protected], S/O. P.C. THOMAS,
      PARAKKATTE HOUSE, HOUSE NO. 98, WARD NO. 14,
      MANARCADU PANCHAYATH, MANARCADU VILLAGE,
      KOTTAYAM TALUK.

     Application praying that in the circumstances stated in the

affidavit filed therewith the High Court be pleased to stay all further

proceedings pursuant to judgment and decree in O.S.No.59/2017 on the

file of the Principal Sub Court, Kottayam pending disposal of this

appeal.


     This application again coming on for orders upon perusing the

application and the affidavit filed in support thereof, and this

court's      order dated       21-12-2020   and    upon hearing the arguments of

SRI. M.SREEKUMAR, Advocate for the petitioners and of SRI. SURIN GEORGE

IPE, Advocate for the respondent, the court passed the following:

                                       O R D E R

Interim order is extended for one month.

22-02-2021 Sd/-

MARY JOSEPH,JUDGE

/true copy/

Sd/-

IA/1/2019 IN RFA 50/2019 2/2

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