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Babujan.S vs The Kerala State Electricity ...
2021 Latest Caselaw 6319 Ker

Citation : 2021 Latest Caselaw 6319 Ker
Judgement Date : 22 February, 2021

Kerala High Court
Babujan.S vs The Kerala State Electricity ... on 22 February, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

              THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

    MONDAY, THE 22ND DAY OF FEBRUARY 2021 / 3RD PHALGUNA, 1942

                        WP(C).No.258 OF 2021(F)


PETITIONER:

                BABUJAN.S,
                AGED 49 YEARS
                ASSISTANT EXECUTIVE ENGINEER, KERALA STATE
                ELECTRICITY BOARD LTD., ELECTRICAL SUB DIVISION,
                ERATTUPETTA, KOTTAYAM DISTRICT.

                BY ADVS.
                SRI.K.JAJU BABU (SR.)
                SMT.M.U.VIJAYALAKSHMI
                SRI.BRIJESH MOHAN

RESPONDENT/S:

      1         THE KERALA STATE ELECTRICITY BOARD LIMITED (KSEB
                LIMITED),
                VYDYUTHI BHAVAN, THIRUVANANTHAPURAM-695 004,
                REPRESENTED BY ITS SECRETARY.

      2         THE CHAIRMAN AND MANAGING DIRECTOR
                KERALA STATE ELECTRICITY BOARD LIMITED, (KSEB
                LIMITED), VYDYUTHI BHAVAN, THIRUVANANTHAPURAM-695
                004.

      3         THE CIVIL POLICE OFFICER-4791
                VIGILANCE DEPARTMENT, KERALA STATE ELECTRICITY BOARD
                LIMITED, (KSEB LIMITED), VYDYUTHI BHAVAN,
                THIRUVANANTHAPURAM-695 004.

                R1-2 BY ADV. SRI.ASOK M.CHERIAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.258 OF 2021

                                   2




                             JUDGMENT

Dated this the 22nd day of February 2021

It is submitted by the learned counsel for the

respondents that the direction contained in Ext.P3 for a

transfer of the petitioner will not be implemented. This

submission is recorded. The writ petition is closed.

Sd/-

ANU SIVARAMAN

JUDGE

ssa WP(C).No.258 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE TRANSFER ORDER NO.EB1/AEE(ELEC) T&P 2018 DATED 15.11.2018 ISSUED BY THE CHIEF ENGINEER (HRM) OF THE IST RESPONDENT BOARD.

EXHIBIT P2 TRUE COPY OF THE RELEVANT EXTRACT OF THE ORDER NO.EB1/AEE(ELEC)GT/2019 DATED 25.6.2019 ISSUED BY THE CHIEF ENGINEER (HRM) OF THE IST RESPONDENT BOARD.

EXHIBIT P3 TRUE COPY OF THE REPORT DATED 19.8.2020 OF THE 3RD RESPONDENT TO THE CHIEF VIGILANCE OFFICER, KSEB, PATTOM, THIRUVANANTHAPURAM.

EXHIBIT P4 TRUE COPY OF THE REPRESENTATION DATED 29.12.2020 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

 
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