Kerala High Court
A.S.Jayarajan vs Sri. Biju Prabhakar on 22 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
MONDAY, THE 22ND DAY OF FEBRUARY 2021 / 3RD PHALGUNA, 1942
Con.Case(C).No.2074 OF 2020 IN WP(C). 14217/2020
AGAINST THE JUDGMENT IN WP(C) NO.14217/2020(B) OF HIGH COURT OF
KERALA
PETITIONERS/PETITIONERS IN WP(C) :
1 A.S.JAYARAJAN,
S/O.A.K.SANKARAN, ARIMPOORUVALAPIL HOUSE,
PERINGAVU P.O., PANDIKAVU,
THRISSUR DISTRICT - 680 008 (VEHICLE SUPERVISOR,
KERALA STATE ROAD TRANSPORT CORPORATION, THRISSUR
DEPOT - RETIRED ON 31/05/2020)
2 K.P.VARGHESE,
S/O.K.V.PORINJU, KUNDUKULAM PARAKA, KANDASSANKADAVU
P.O., MAMPALLY TEMPLE, THRISSUR DISTRICT - 680 613
(DRIVER, KERALA STATE ROAD TRANSPORT CORPORATION,
THRISSUR DEPOT - RETIRED ON 31/05/2020).
3 K.V.RAPHY,
S/O.K.V.VARUNNY, KURUTHUKULANGARA HOUSE,
POZHATH ROAD, KARAMUKU, KANDASSAMKADAVU P.O.,
THRISSUR DISTRICT - 680 613 (DRIVER, KERALA STATE
ROAD TRANSPORT CORPORATION, THRISSUR DEPOT - RETIRED
ON 30/04/2020).
4 ANDREW PEREIRA
S/O.PACHIKUTTY, KALAVARAPARAMBIL HOUSE, PADIYOOR
P.O., IRINJALAKUDA, THRISSUR DISTRICT - 680 688
(VEHICLE SUPERVISOR, KERALA STATE ROAD TRANSPORT
CORPORATION, CHALAKUDY DEPOT - RETIRED ON
31/05/2020).
5 M.V.MATHEW
S/O.M.P.VARGHESE, MAILADY PUTHENPURAYIL,
PIRAVOM P.O., ERNAKULAM DISTRICT - 686664 (VEHICLE
SUPERVISOR, KERALA STATE ROAD TRANSPORT CORPORATION,
MANNARKADU UNIT (UNDER PALAKKAD DEPOT - RETIRED ON
31/01/2020).
Con.Case(C).No.2074 OF 2020
IN WP(C). 14217/2020 2
6 K.C.CHARLY
S/O.K.K.CHUMMARU, KAKASSERY HOUSE,
GANDHIJI NAGAR I AVENUE, KANIPAYOOR P.O.,
KUNNAMKULAM, THRISSUR DISTRICT - 680 517. (VEHICLE
SUPERVISOR, KERALA STATE ROAD TRANSPORT
CORPORATION, PEROORKADA DEPOT - RETIRED ON
30/04/2020).
7 O.K.DASAN,
S/O.O.K.KUMARAN, OTTUMALIL HOUSE, IRAMALLOOR P.O.,
NELLIKUZHI, KOTHAMANGALAM,
ERNAKULAM DISTRICT - 686 691 (VEHICLE SUPERVISOR,
KERALA STATE ROAD TRANSPORT CORPORATION, ERNAKULAM
DEPOT - RETIRED ON 31/01/2020).
BY ADV. SHRI.ANANDA RAJAN.N
RESPONDENTS/RESPONDENTS IN W.P.(C) :
1 SRI. BIJU PRABHAKAR,
(AGE AND FATHERS NAME NOT KNOWN TO THE
PETITIONERS), MANAGING DIRECTOR, KERALA STATE ROAD
TRANSPORT CORPORATION, TRANSPORT BHAVAN, FORT P.O.,
THIRUVANANTHAPURAM - 695 023.
2 SMT. S.ANANDAKUMARY,
(AGE AND FATHERS NAME NOT KNOWN TO THE
PETITIONERS), THE FINANCIAL ADVISOR AND CHIEF
ACCOUNTS OFFICER, KERALA STATE ROAD TRANSPORT
CORPORATION, TRANSPORT BHAVAN, FORT P.O.,
THIRUVANANTHAPURAM - 695023.
3 SRI. K.T.SANALKUMAR
(AGE AND FATHERS NAME NOT KNOWN TO THE
PETITIONERS), THE PERSONNEL OFFICER (PENSION AND
AUDIT) KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, FORT P.O.,
THIRUVANANTHAPURAM - 695 023.
4 SRI. K.T.SEBI
(AGE AND FATHERS NAME NOT KNOWN TO THE
PETITIONERS), THE DISTRICT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
THRISSUR DEPOT, PIN - 680 001.
Con.Case(C).No.2074 OF 2020
IN WP(C). 14217/2020 3
5 SRI. UDAYAKUMAR KALLIKAD,
(AGE AND FATHERS NAME NOT KNOWN TO THE
PETITIONERS), THE DISTRICT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
GURUVAYOOR DEPOT, PIN - 680 101.
6 SRI.P.K.SANTHOSH
(AGE AND FATHERS NAME NOT KNOWN TO THE
PETITIONERS), THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
CHALAKUDY DEPOT, PIN - 680 307.
7 SRI. P.A.UBAID
(AGE AND FATHERS NAME NOT KNOWN TO THE
PETITIONERS), THE DISTRICT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
PALAKKAD DEPOT, PIN - 678 001.
8 SRI. V.SADHUKUMAR
(AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONERS)
THE DISTRICT TRANSPORT OFFICER, KERALA STATE ROAD
TRANSPORT CORPORATION, PEROORKADA DEPOT,
PIN - 695 005.
9 SRI. B.M.THAJUDEEN SAHIB,
(AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONERS)
THE DISTRICT TRANSPORT OFFICER, KERALA STATE ROAD
TRANSPORT CORPORATION, ERNAKULAM DEPOT,
PIN - 682 011.
R1-R9 BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD
TRANSPORT CORPORATION
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
HEARD ON 22.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case(C).No.2074 OF 2020
IN WP(C). 14217/2020 4
JUDGMENT
None appears for the petitioners.
Sri. T.P. Sajan, the learned Standing Counsel appearing for the
respondents, submitted that the entire arrears have been paid and no amount
is outstanding as on date. It is submitted that the directions in the judgment
have been complied with.
The said submission is recorded and this Contempt Case (Civil) is closed.
Sd/-
RAJA VIJAYARAGHAVAN V
JUDGE
NS
Con.Case(C).No.2074 OF 2020
APPENDIX
PETITIONER'S/S EXHIBITS:
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
14/07/2020 IN W.P.(C) NO.14217/2020 OF
THIS HON'BLE COURT.
ANNEXURE A2 A TRUE COPY OF THE LETTER DATED 23/07/2020
SUBMITTED BEFORE THE RESPONDENTS.
ANNEXURE A3 A TRUE COPY OF THE NOTICE DATED 15/10/2020
ISSUED BY THE COUNSEL FOR THE PETITIONERS
BEFORE THE 1ST RESPONDENT.
RESPONDENT'S/S EXHIBITS: NIL
/TRUE COPY/
P.A. TO JUDGE
