M.G.Bhaskaran vs Shylaja
2021 Latest Caselaw 6308 Ker

IA/1/2020 IN RSA 794/2020              1/2



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    Present:
             THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

       Monday,the 22nd day of February 2021/3rd Phalguna, 1942
                            IA/1/2020 IN RSA/794/2020

   For    information
II, PATHANAMTHITTA
                      purpose   only
AS No.34/2018 of the ADDITIONAL DISTRICT
                          & SESSIONS COURT -


OS No.292/2008 of the MUNSIFF COURT ,PATHANAMTHITTA

FULL NAME AND ADDRESS OF THE
PETITIONERS/APPELLANTS/APPELLANTS/PLAINTIFFS:

1.    M.G.BHASKARAN,AGED 75 YEARS,
      S/O.M.K.GOVINDAN,THUSHARAM HOUSE, ULLANNOOR MURI,KULANADA
      VILLAGE,       KOZHENCHERRY       TALUK,PATHANAMTHITTA
      DISTRICT,PIN-689503
2.    K.R.RADAMANIYAMMA,,AGED 71 YEARS,
      W/O.M.G.BHASKARAN,THUSHARAM HOUSE, ULLANNOOR MURI,KULANADA
      VILLAGE,       KOZHENCHERRY       TALUK,PATHANAMTHITTA
      DISTRICT,PIN-689503

FULL NAME AND ADDRESS OF THE
RESPONDENT/RESPONDENT/RESPONDENT/DEFENDANT:

      SHYLAJA,AGED 52 YEARS,
      W/O.JAYAPRAKASH,PANDISSERIL HOUSE, ULLANNOR MURI,KULANADA
      VILLAGE, KOZHENCHERRY TALUK,PATHANAMTHITTA
      DISTRICT,PIN-689503

    Application/Petition praying that in the circumstances
stated in the affidavit filed therewith the High Court be
pleased to stay the operation and execution judgment and
decree dated 19/05/2020 in AS No. 34/2018 of the Additional
District and Sessions Judge-II,Pathanamthitta arising from the
judgment and decree dated 28/2/2018 in O.S.No.292/2008 of the
Munsiff Court,Pathanamthitta,pending disposal of the above
RSA.

   This application again coming on for orders upon perusing
the application and the affidavit filed in support thereof,
and this court's order dated 19-01-2021 in IA 1 of 2020 and
 IA/1/2020 IN RSA 794/2020       2/2

upon hearing the arguments of M/S BABU KARUKAPADATH, ARYA
RAGHUNATH, M.A.VAHEEDA BABU, SNEHA SUKUMARAN MULLAKKAL,
VAISAKHI V., P.U.VINOD KUMAR, SHELLY PAUL,K.M FAISAL,
Advocates for the petitioner and of M/S T.B.SHAJIMON, GOVINDU
P.RENUKADEVI, SAJEEV.T.PRABHAKARAN., Advocates for the
respondents, the court passed the following
                             O R D E R

For information purpose only Stay of operation of the judgment in AS No.34/2018 of the District Judge, Pathanamthitta in OS No.292/2008 of the Munsiff Court,Pathanamthitta shall stand stayed until further orders.

22-02-2021 Sd/-

BECHU KURIAN THOMAS,JUDGE

/true copy/ Sd/-

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