Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

T.C.Vasu vs The Kerala State Electricity ...
2021 Latest Caselaw 6292 Ker

Citation : 2021 Latest Caselaw 6292 Ker
Judgement Date : 22 February, 2021

Kerala High Court
T.C.Vasu vs The Kerala State Electricity ... on 22 February, 2021
         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

      THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

 MONDAY, THE 22ND DAY OF FEBRUARY 2021 / 3RD PHALGUNA,
                          1942

                 WP(C).No.5576 OF 2020(V)


PETITIONERS:

     1      T.C.VASU,
            AGED 46 YEARS, S/O.VELLAMMA,
            THALEPULLY PARAMBIL, MANKARA P.O.,
            PALAKKAD DISTRICT - 678 604.

     2      PONNAMMA K.C.,
            AGED 46 YEARS, W/O.T.C.VASU,
            THALEPULLY PARAMBIL, MANKARA P.O.,
            PALAKKAD DISTRICT - 678 604.

            BY ADV. SRI.BINOY VASUDEVAN

RESPONDENTS:

     1      THE KERALA STATE ELECTRICITY BOARD,
            REPRESENTED BY ITS SECRETARY, VYDHUTHI
            BHAVAN, PATTOM, THIRUVANANTHAPURAM - 695
            004.

     2      THE ASSISTANT ENGINEER,
            KERALA STATE ELECTRICITY BOARD,
            MALAMPUZHA SECTION, MALAMPUZHA P.O.,
            PALAKKAD DISTRICT - 678 651.

            ADV. SRI.N.SATHEESH SC

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY
HEARD ON 22.02.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 W.P.(C) No.5576 of 2020

                                         2




                         W.P.(C) No.5576 of 2020
                      ---------------------------------------


                                JUDGMENT

The learned counsel for the petitioners seeks

permission to withdraw the writ petition. Permission sought for is

granted and the writ petition is dismissed as withdrawn.

Sd/-

P.B.SURESH KUMAR, JUDGE

YKB W.P.(C) No.5576 of 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF DOCUMENT NO.297/2018 OF S.R.O. OVALAKKODE.

EXHIBIT P2 TRUE COPY OF OWNERSHIP CERTIFICATE DATED 23/01/2020 ISSUED BY THE SECRETARY OF AKATHETHARA GRAMA PANCHAYAT.

EXHIBIT P3 TRUE COPY OF THE APPLICATION PREPARED BY THE PETITIONER.

EXHIBIT P4 TRUE COPY OF THE REQUEST DATED 31/01/2020.

EXHIBIT P5 TRUE COPY OF THE INTIMATION GIVEN BY THE 2ND RESPONDENT TO THE PETITIONER.

EXHIBIT P5(A) TRUE COPY OF THE SKETCH OF THE PROPOSED WORK.

RESPONDENT'S/S EXHIBITS:

ANNEXURE A1(A) THE PHOTOGRAPH SHOWING THE BUILDING AND THE 11000V(11KV) HIGH TENSION (HT)

ANNEXURE A1(B) THE PHOTOGRAPH SHOWING THE BUILDING AND THE 11000V(11KV) HIGH TENSION (HT)

ANNEXURE A1(C) THE PHOTOGRAPH SHOWING THE BUILDING AND THE 11000V(11KV) HIGH TENSION (HT)

ANNEXURE A2 A TRUE COPY OF THE INSPECTION REPORT WITH COVERING LETTER DATED 03.03.2020 OF THE ELECTRICAL INSPECTOR.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter