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Binu V. P vs Dr. V. Meera
2021 Latest Caselaw 6285 Ker

Citation : 2021 Latest Caselaw 6285 Ker
Judgement Date : 22 February, 2021

Kerala High Court
Binu V. P vs Dr. V. Meera on 22 February, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

               THE HONOURABLE SMT. JUSTICE P.V.ASHA

    MONDAY, THE 22ND DAY OF FEBRUARY 2021 / 3RD PHALGUNA, 1942

          Con.Case(C).No.138 OF 2021 IN WP(C). 30527/2015

AGAINST THE ORDER/JUDGMENT IN WP(C) 30527/2015(M) OF HIGH COURT OF
                              KERALA


PETITIONERS/PETITIONERS 1 TO 3 AND 8:

      1      BINU V. P.
             AGED 48 YEARS
             S/O. V. K. PARAMESHWARAN,
             TECHNICAL ASSISTANT GRADE-II,
             MECHANICAL ENGINEERING DIVISION,
             SCHOOL OF ENGINEERING,
             COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY,
             COCHIN UNIVERSITY P. O.,
             COCHIN - 682 022.

      2      RADHAKRISHNAN K. B.
             AGED 50 YEARS
             S/O. K. BOSE,
             TECHNICAL ASSISTANT GRADE-II,
             MECHANICAL ENGINEERING DIVISION,
             SCHOOL OF ENGINEERING,
             COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY,
             COCHIN UNIVERSITY P. O.,
             COCHIN - 682 022.

      3      FEXON PETER
             AGED 51 YEARS
             S/O. C. J. PETER, TECHNICAL ASSISTANT GRADE-II,
             MECHANICAL ENGINEERING DIVISION,
             SCHOOL OF ENGINEERING,
             COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY,
             COCHIN UNIVERSITY P. O.,
             COCHIN - 682 022.

      4      LATHEESH S.
             AGED 47 YEARS
             S/O. SREEDHARAN V.,
             TECHNICAL ASSISTANT GRADE-II,
             MECHANICAL ENGINEERING DIVISION,
             SCHOOL OF ENGINEERING,
             COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY,
             COCHIN UNIVERSITY P. O.,
             COCHIN - 682 022.
 Con.Case(C).No.138 OF 2021 IN WP(C).30527/2015

                                2


              BY ADVS.
              SRI. K. JAJU BABU (SR.)
              SMT. M. U. VIJAYALAKSHMI
              SRI. BRIJESH MOHAN

RESPONDENT:

              DR. V. MEERA
              AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONERS,
              REGISTRAR,
              COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY,
              COCHIN UNIVERSITY P. O.,
              COCHIN - 682 022.

              SRI. S. P. ARAVINDAKSHAN PILLAY, SC

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 22.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.138 OF 2021 IN WP(C).30527/2015

                                   3




                              JUDGMENT

Dated this the 22nd day of February 2021

The learned Standing Counsel submits that orders

are already passed. Therefore, this Contempt Case (Civil)

is closed.

The petitioners would be free to challenge the order,

if aggrieved.

Sd/-

P.V.ASHA JUDGE

SPR Con.Case(C).No.138 OF 2021 IN WP(C).30527/2015

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A CERTIFIED COPY OF THE JUDGMENT DATED 11/04/2019 IN W.P.(C)NO. 30527/2015 OF THIS HON'BLE COURT.

ANNEXURE B TRUE COPY OF ORDER NO.CUSAT/AD(G).

G2/1216/2020 DATED 11/06/2020 ISSUED BY THE RESPONDENT.

ANNEXURE C TRUE COPY OF THE LEGAL NOTICE DATED 16/11/2020 ISSUED BY THE PETITIONERS COUNSEL TO THE RESPONDENT ALONG WITH THE ACKNOWLEDGMENT CARD.

RESPONDENT'S/S EXHIBITS:

ANNEXURE R(a) TRUE COPY OF UNIVERSITY ORDER NO.CUSAT/AD(G).G2/502/2021 DATED 04.02.2021.

 
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