Citation : 2021 Latest Caselaw 6270 Ker
Judgement Date : 22 February, 2021
Mat.Appl.Nos.482/19 &
265/19 & C.O.No.147/2019 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE C.S.DIAS
MONDAY, THE 22ND DAY OF FEBRUARY 2021 / 3RD PHALGUNA, 1942
Mat.Appeal.No.482 OF 2019
AGAINST THE ORDER/JUDGMENT IN OP 1459/2013 OF FAMILY COURT,
CHAVARA
APPELLANT/S:
SHAMIN THOMAS,
AGED 29 YEARS,
S/O.GEORGE THOMASKUTTY,
SHARON CHAKKALATHARAYIL VEEDU, S.V.MARKET.P.O,
KOZHIKODE MEKKU MURI, AYANIVELIKULANGARA VILLAGE,
KARUNAGAPALLY TALUK.
BY ADVS.
SRI.B.RENJITHKUMAR
SMT.K.S.SAMEERA
RESPONDENT/S:
ELIZABETH ALEXANDER,
AGED 32 YEARS,
D/O.T.K.ALEXANDER VAIDYAR, THONDAPPURATHU VEEDU,
ARINALLOOR.P.O, KOVOOR MURI, MYNAGAPPALLY VILLAGE,
KUNNATHOOR TALUK, PIN-690 538
R1 BY ADV. SRI.V.PHILIP MATHEW
THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
22.02.2021, ALONG WITH CO.147/2019 AND MAT.APPEAL
NO.265/2019, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Mat.Appl.Nos.482/19 &
265/19 & C.O.No.147/2019 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE C.S.DIAS
MONDAY, THE 22ND DAY OF FEBRUARY 2021 / 3RD PHALGUNA, 1942
Mat.Appeal.No.265 OF 2019
AGAINST THE ORDER/JUDGMENT IN OP 1459/2013 DATED 03-01-2019 OF
FAMILY COURT, CHAVARA
APPELLANT/S:
1 SHAMIN THOMAS,
AGED 29 YEARS,
S/O.GEORGE THOMASKUTTY, SHARON CHAKKALATHARAYIL
VEEDU, S.V. MARKET P.O, KOZHIKODE MEKKU MURI,
AYANIVELIKULANGARA VILLAGE, KARUNAGAPPALLY TALUK.
2 ROSAMMA THOMAS,
AGED 61 YEARS,
SHARON CHAKKALATHARAYIL VEEDU, S.V. MARKET P.O,
KOZHIKODE MEKKU MURI, AYANIVELIKULANGARA VILLAGE,
KARUNAGAPPALLY TALUK.
3 GEORGE THOMAS KUTTY,
AGED 62 YEARS,
SHARON CHAKKALATHARAYIL VEEDU, S.V. MARKET P.O,
KOZHIKODE MEKKU MURI, AYANIVELIKULANGARA VILLAGE,
KARUNAGAPPALLY TALUK.
BY ADVS.
SRI.B.RENJITHKUMAR
SMT.K.S.SAMEERA
RESPONDENT/S:
ELIZEBATH ALEXANDER,
AGED 32 YEARS,
D/O. T.K. ALEXANDER VAIDYAR, THONDAPPURATHU VEEDU,
ARINALLOOR P.O, KOVOOR MURI, MYNAGAPPALLY VILLAGE,
KUNNATHOOR TALUK, PIN-690 538
R1 BY ADV. SRI.V.PHILIP MATHEW
R1 BY ADV. SRI.E.RADHAKRISHNAN
THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
22.02.2021, ALONG WITH CO.147/2019, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
Mat.Appl.Nos.482/19 &
265/19 & C.O.No.147/2019 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE C.S.DIAS
MONDAY, THE 22ND DAY OF FEBRUARY 2021 / 3RD PHALGUNA, 1942
CO.No.147 OF 2019 IN Mat.Appeal. 265/2019
AGAINST THE ORDER/JUDGMENT IN Mat.Appeal 265/2019 OF HIGH COURT OF
KERALA
PETITIONER/S:
ELIZEBATH ALEXANDER,
AGED 34 YEARS,
D/O.T.K.ALEXANDER VAIDYAN,THODAPPURATHU VEEDU,
ARINALLOOR.P.O,KOVOOR MURI,
MUYNAGAPPALLY VILLAGE,KUNNATHOOR TALUK,KOLLAM DISTRICT-
690 538.
BY ADV. SRI.PHILIP MATHEWS
RESPONDENT/S:
1 SHAMIN THOMAS,
AGED 33 YEARS,
S/O.GEORGE THOMASKUTTY,
SHARON CHAKKALATHARAYIL VEEDU, S.V.MARKET.P.O,
KOZHIKKKODU MEKKU MURI, AYANIVELIKKULANGARA
VILLAGE,KARUNAGAPPALLY TALUK,
KOLLAM DIST-690 573.
2 ROSAMMA THOMAS,
AGED 65 YEARS,
SHARON CHAKKALATHARAYIL VEEDU, S.V.MARKET.P.O,
KOZHIKKKODU MEKKU MURI,
AYANIVELIKKULANGARA VILLAGE, KARUNAGAPPALLY TALUK,
KOLLAM DIST-690 573.
3 GEORGE THOMASKUTTY,
AGED 66 YEARS,
SHARON CHAKKALATHARAYIL VEEDU, S.V.MARKET.P.O,
KOZHIKKKODU MEKKU MURI,
AYANIVELIKKULANGARA VILLAGE, KARUNAGAPPALLY TALUK,
KOLLAM DIST-690 573.
R1 BY ADV. B.RENJITHKUMAR
THIS CROSS OBJECTION/CROSS APPEAL HAVING BEEN FINALLY HEARD ON
22.02.2021, ALONG WITH Mat.Appeal.265/2019, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
Mat.Appl.Nos.482/19 &
265/19 & C.O.No.147/2019 4
JUDGMENT
Dated this the 22nd day of February, 2021
A.Muhamed Mustaque, J.
It is submitted that the parties have arrived at
settlement and a document has been executed.
Accordingly, the appellant agreed to withdraw the
appeal. Parties have also appeared in person. Counsel
appearing for parties identified them. In the light of
the settlement between the parties, these matrimonial
appeals are dismissed as withdrawn.
Sd/-
A.MUHAMED MUSTAQUE JUDGE
Sd/-
C.S.DIAS JUDGE DG
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