Subash C.K vs The Village Officer
2021 Latest Caselaw 6165 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SATHISH NINAN

     FRIDAY, THE 19TH DAY OF FEBRUARY 2021 / 30TH MAGHA,1942

                       WP(C).No.4397 OF 2021(Y)


PETITIONERS:

      1        SUBASH C.K.
               AGED 47 YEARS
               S/O. KUNHIMANNAN, CHAYOM BAZAR, CHAYOM P.O.,
               KINANOOR, KASARAGOD-671314.

      2        SOUMYA PREMAN
               AGED 34 YEARS
               W/O. NITHIN NARAYANAN, NANDAVAN, KARUVACHERY,
               NILESWARAM, KASARAGOD-671314.

      3        SUJITHA C.K.
               AGED 32 YEARS
               W/O. RADHAKRISHNAN, KAPPANAYIL HOUSE, PATTENA,
               PUTHARIADUKKAM P.O., KASARAGOD.

      4        UMESH N.
               AGED 35 YEARS
               S/O. RAMADAS M.V., NIKKUNNON HOUSE, MUTHIYALAM, KOROM
               P.O., PAYYANNUR, KANNUR-670307.

      5        VINUMON P.V.
               AGED 32 YEARS
               S/O. KUNHIRAMAN, PALLICKKAL, PARAPPA, HOSDURG,
               KASARAGOD.

      6        LALITHA M.
               AGED 32 YEARS
               S/O. MURUKAN, KOTTATHU, VALAPPIL, CHATHURAKINAR,
               UPPILIKAI P.O., HOSDURG, UPPILAKAI, KASARAGOD-671314.

               BY ADV. SHRI.PONNAN ALEX G.R.

RESPONDENTS:

      1        THE VILLAGE OFFICER,
               KADIKAI VILLAGE, CHALAKADAVU, MADIKAI P.O.,
               NEELESWARAM (VIA), HOSDURG TALUK, KASARAGOD DISTRICT-
               671314.
                                2
WP(C).No.4397 OF 2021(Y)




      2      DISTRICT GEOLOGIST,
             DISTRICT OFFICE OF MINING AND GEOLOGY, E-BLOCK, 2ND
             FLOOR, CIVIL STATION, VIDYA NAGAR, KASARAGOD
             DISTRICT-671121.

             BY GOVERNMENT PLEADER:SRI.PAUL ABRAHAM VAKKANAL

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                 3
WP(C).No.4397 OF 2021(Y)




                           JUDGMENT

Petitioners seek permission to withdraw the writ

petition without prejudice to their rights. Permission

granted. The writ petition is dismissed as withdrawn.

Sd/-

SATHISH NINAN

JUDGE

rsr