Contempt Case(C) No.164/2021(S) ... vs By Advocate Sri. Binoy Vasudevan
2021 Latest Caselaw 6160 Ker

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                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        Present:

                       THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS

                Friday,the 19th day of February 2021/30th Magha,1942

              Contempt Case(C) No.164/2021(S) in WP(C) No.12781/2020

PETITIONER/PETITIONER

    For information purpose only
      HIMA DANI,AGED 37 YEARS
      W/O. DANI THOMAS, ALAPATT PALATHINGAL, KALATHIPADY,
      VADAVATHOOR P.O., KOTTAYAM-686010,
      PRESENTLY RESIDING AT ALAPPAT PALATHINGAL,
      PERINGAVU, THRISSUR-680008.

BY ADVOCATE SRI. BINOY VASUDEVAN


RESPONDENT/3RD RESPONDENT
      G.KAVITHA
      THE AGRICULTURAL FIELD OFFICER, KRISHI BHAVAN,
      VILVATTOM P.O., THRISSUR, 680631,
      CONVENOR, THE LOCAL LEVEL MONITORING COMMITTEE.


      This contempt of Court Case (Civil) having come up for orders on
19/02/2021, the Court on the same day passed the following:-




                                                                     p.t.o.
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                                    ALEXANDER THOMAS
                             ----------------------------------------------------
                       Contempt of Court Case (Civil) No.164 of 2021
                         [arising out of judgment dated 30.06.2020
                                   in W.P.(C) No.12781/2020]
                                ----------------------------------------------
    For information purpose only
                          Dated this the 19th day of February, 2021

                                             ORDER

Sri.K.J. Mohammed Anzar, the learned Special Government Pleader

(Revenue) would submit that he has not secured instructions in this matter and

that some time may be granted to secure instructions as to whether the directions

in Annexure E judgment dated 30.06.2020 in W.P.(C) No.12781/2020, has been

complied with in this case.

List the case on 18.03.2021.

H/o copies of this order to both sides.

Sd/-

ALEXANDER THOMAS, JUDGE Skk 20/02/21

/true copy/ Sd/-

ASSISTANT REGISTRAR

ANNEXURE E : True copy of the on-line certified copy of the judgment dated 30-06-2020 in WPC No. 12781 of 2020