For Information Purpose Only vs By Advocate Sri. Binoy Vasudevan
2021 Latest Caselaw 6159 Ker

Con.Case(C) 176/2021                         1/2



                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           Present:

                       THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS

                Friday,the 19th day of February 2021/30th Magha,1942

              Contempt Case(C) No.176/2021(S) in WP(C) No.12835/2020


    For information purpose only
PETITIONER/PETITIONER
      P.A.JOSE,AGED 71 YEARS
      S/O ANTONY, PAYAPILLI HOUSE,
      PUTHANNANGADI, THIRUVATHUKKAL,
      KARAPPUZHA P O, KOTTAYAM-686003.

BY ADVOCATE SRI.         BINOY VASUDEVAN


RESPONDENT/3RD RESPONDENT
      SMT.G.KAVITHA
      THE AGRICULTURAL FIELD OFFICER, KRISHI BHAVAN,
      VILVATTOM P O, THRISSUR, -680631.
      CONVENOR, THE LOCAL LEVEL MONITORING COMMITTEE.


       This contempt of Court Case (Civil) having come up for orders on
19/02/2021, the Court on the same day passed the following:-




                                                         p.t.o.
 Con.Case(C) 176/2021                              2/2




                                    ALEXANDER THOMAS
                             ----------------------------------------------------
                       Contempt of Court Case (Civil) No.176 of 2021
                         [arising out of judgment dated 30.06.2020
                                   in W.P.(C) No.12835/2020]
                                ----------------------------------------------
    For information purpose only
                          Dated this the 19th day of February, 2021


                                             ORDER

Sri.K.J. Mohammed Anzar, the learned Special Government Pleader (Revenue)

would submit that he has not secured instructions in the matter and that some

time may be granted to secure instructions as to whether the directions in

Annexure E judgment dated 30.06.2020 in W.P.(C) No.12835/2020, has been

complied with in this case.

List the case on 18.03.2021.

H/o copies of this order to both sides.

Sd/-

ALEXANDER THOMAS, JUDGE Skk 20/02/21

/true copy/ Sd/-

ASSISTANT REGISTRAR

ANNEXURE-E - TRUE COPY OF THE ON-LINE CERTIFIED COPY OF THE JUDGMENT DATED 30.06.2020 IN WPC NO. 12835 OF 2020.