The Manager vs State Of Kerala
2021 Latest Caselaw 6151 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

     FRIDAY, THE 19TH DAY OF FEBRUARY 2021 / 30TH MAGHA,1942

                      WP(C).No.23508 OF 2015(K)


PETITIONER:

               THE MANAGER, CHEMBILOD HIGHER SECONDARY SCHOOL,
               THALAVIL, PO POTHUVASSERI, KANNUR DISTRICT.

               BY ADVS.
               SRI.K.MOHANAKANNAN
               SMT.A.R.PRAVITHA

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY SECRETARY TO GOVERNMENT,
               GENERAL EDUCATION, THIRUVANANTHAPURAM - 695 001.

      2        THE DIRECTOR OF PUBLIC INSTRUCTION,
               THIRUVANANTHAPURAM - 695 001.

      3        THE DEPUTY DIRECTOR OF EDUCATION,
               KANNUR - 670 001

      4        THE DISTRICT EDUCATIONAL OFFICER,
               CIVIL LINE, KANNUR - 670 002.

      5        THE HEADMASTER, GOVERNMENT HIGH SCHOOL,
               PACHENI, KANNUR DISTRICT-670 012.

      6        HEADMISTRESS, CHEMBILOD HIGHER SECONDARY SCHOOL,
               KANNUR DISTRICT-670 012.

      7        ABOOBACKER T., HIGH SCHOOL ASSISTANT (ARABIC),
               CHEMBILOD HIGHER SECONDARY SCHOOL,
               KANNUR DISTRICT - 670 012.

      8        M.V. VEENA, HIGH SCHOOL ASSISTANT (MALAYALAM),
               CHEMBILOD HIGHER SECONDARY SCHOOL,
               KANNUR DISTRICT - 670 012.

               BY ADV.SRI.P.M.MANOJ-SR.GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD         ON
19.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.23508 OF 2015(K)

                            -2-


                       JUDGMENT

Dated this the 19th day of February 2021

It is submitted by the learned counsel for

the petitioner that the writ petition has become

infructuous by efflux of time and that he is not

pressing the same.

The writ petition is, therefore, closed as

having become infructuous.

Sd/-

DEVAN RAMACHANDRAN JUDGE akv