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Rajasekharan Nair G vs G.N.Harikumar
2021 Latest Caselaw 6122 Ker

Citation : 2021 Latest Caselaw 6122 Ker
Judgement Date : 19 February, 2021

Kerala High Court
Rajasekharan Nair G vs G.N.Harikumar on 19 February, 2021
        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

 FRIDAY, THE 19TH DAY OF FEBRUARY 2021 / 30TH MAGHA,1942

     Con.Case(C).No.94 OF 2021 IN WP(C). 19420/2020

AGAINST THE ORDER DATED 22.09.2020 IN WP(C) 19420/2020(B)
                 OF HIGH COURT OF KERALA


PETITIONER/PETITIONER IN WRIT PETITION:

           RAJASEKHARAN NAIR G.,
           AGED 67 YEARS, S/O.GOPALA PILLAI, ASWATHY,
           CHEMPAKAMANGALAM, KORANI P.O., EDAKODE,
           THIRUVANANTHAPURAM, PIN-695104.

           BY ADV. SRI.K.T.SHYAMKUMAR

RESPONDENT/2ND RESPONDENT IN THE WRIT PETITION:

           G.N.HARIKUMAR,
           SON OF AND AGE NOT KNOWN TO THE PETITIONER,
           SECRETARY, MANGALAPURAM GRAMA PANCHAYAT,
           MANGALAPURAM, THONNAKKAL P.O.,
           THIRUVANANTHAPURAM-695317.

           R1 BY ADV. SRI.VINOD SINGH CHERIYAN
           R1 BY ADV. SRI.T.M.KHALID
           R1 BY ADV. SMT.K.P.SUSMITHA

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN
FINALLY HEARD ON 19.02.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt Case (C) No.94 of 2021


                                   ..2..




               Contempt Case (C) No.94 of 2021
              -----------------------------------------------


                            JUDGMENT

The learned counsel for the petitioner submits that

the direction contained in the interim order dated 22.09.2020

has been complied with. In the light of the submission made

by the learned counsel for the petitioner, this Contempt of

Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE

YKB Contempt Case (C) No.94 of 2021

..3..

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE 1 COPY OF THE INTERIM ORDER DATED 22.09.2020 IN W.P.(C)NO.19420/2020.

ANNEXURE 2 TRUE COPY OF THE LAWYER NOTICE DATED 12.11.2020 ISSUED TO THE RESPONDENT.

ANNEXURE 3 COPY OF THE PHOTOGRAPHS.

RESPONDENT'S/S EXHIBITS:

ANNEXURE R1(A) COPY OF THE LETTER SENT TO STATION HOUSE OFFICER, MANGALAPURAM NO.A2- 800/20 DATED 25.11.2020.

ANNEXURE R1(B) COPY OF THE LETTER SENT TO STATION HOUSE OFFICER, MANGALAPURAM NO.A2- 800/20 DATED 03.02.2021.

ANNEXURE R1(C) COPY OF THE LETTER SENT TO STATION HOUSE OFFICER, MANGALAPURAM NO.A2- 800/20 DATED 08.02.2021.

//TRUE COPY//

PA TO JUDGE

 
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