Citation : 2021 Latest Caselaw 5982 Ker
Judgement Date : 18 February, 2021
WA 133/2021 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
Thursday,the 18th day of February 2021/29th Magha,1942
Against Judgment dated 07.01.2021purpose
For information only
WA No.133/2021
in WP(C) No.22872/2020
of this Court.
APPELLANT/PETITIONER:
DR. THARA K. SIMON,ASSOCIATE PROFESSOR,
UNION CHRISTIAN COLLEGE, ALUVA, W/O. DR.JACOB ELIAS,
RESIDING AT POOMTHOTTAM, 12, JYOTHIR NAGAR,
U.C COLLEGE P.O.,ALUVA-680 102.
BY ADV.SRI.P.RAVINDRAN (SR.) ALONG WITH
M/S.APARNA RAJAN,LAKSHMI RAMADAS &
SREEDHAR RAVINDRAN.
RESPONDENTS/RESPONDENTS:
1. MAHATMA GANDHI UNIVERSITY,PRIYADARSHINI HILLS,
KOTTAYAM-686 560, REPRESENTED BY ITS REGISTRAR.
AND 4 OTHERS.
BY SRI.ASOK M. CHERIAN, STANDING COUNSEL FOR R1 & R2.
ADV.SRI.SAJI VARGHESE FOR R3.
SRI.S.KRISHNAMOORTHY, STANDING COUNSEL FOR R4.
ADV.SRI.JAIBY PAUL FOR R5.
Prayer for interim relief in the Writ Appeal stating that
in the circumstances stated in the appeal memorandum the High
Court be pleased to stay the operation of Ext.P14, pending
disposal of the Writ Appeal.
This Writ Appeal again coming on for orders on 18.02.2021
upon perusing the appeal memorandum and this Court's order
dated 18.01.2021, the court on the same day passed the
following:-
O R D E R
Interim order is extended by one month. Post in the disposal list on 1/3/2021. 18-02-2021
Sd/- A.K.JAYASANKARAN NAMBIAR,JUDGE Sd/- GOPINATH P.,JUDGE
/true copy/ Sd/-
ASSISTANT REGISTRAR
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