Citation : 2021 Latest Caselaw 5980 Ker
Judgement Date : 18 February, 2021
IA/1/2020 IN FAO (RO) 12/2020 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
Thursday,the 18th day of February 2021/29th Magha,1942
IA/1/2020 IN FAO (RO)/12/2020
AS No.34/2018 of the SUB COURT AT PUNALUR, KOLLAM.
OS No.216/2011 of the MUNSIFF COURT, PUNALUR
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PETITIONERS/APPELLANTS:
ELIYAMMA BABU,AGED 52 YEARS,W/O BABUKUTTY, PALAKUZHY
For information purpose only
VEEDU,AVANEESWARAM (R.S.P.O), NEDUVANNOOR MURI, PIDAVOOR
VILLAGE,PATHANAPURAM TALUK, KOLLAM- 689 695.
AND OTHERS.
RESPONDENTS/RESPONDENTS:
V.P.THANKACHAN,AGED 68 YEARS,S/O. PAPACHAN,
L.T. BHAVAN, EARATHU KULAKKADA, KALAYAPURAM VILLAGE,
KOTTARAKKARA TALUK, KOLLAM- 691 560 .
FROM VELLAYAMPARAMBIL VEEDU, ENATHU MURI,
EZHAMKULAM VILLAGE, ADOOR TALUK, PATHANAMTHITTA 691 554.
AND OTHERS.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay
all proceedings pursuant to the judgment dated 08.11.2019 in
A.S.No.34 of 2018 of the Court of the Subordinate Judge,
Punalur, till the final disposal of the appeal.
This application again coming on for orders upon perusing
the application and the affidavit filed in support thereof and
this court's order dated 28-01-2021 and upon hearing the
arguments of M/S. SHINOD G.P.,RAM MOHAN G.,GOVIND
PADMANAABHAN & AJIT G ANJARLEKAR, Advocates for the
petitioners and of SRI. MILLU DANDAPANI, Advocate for the
respondents 1 & 2, the court passed the following
O R D E R
Interim order stands extended further for a period of one month.
Post on 04.03.2021 along with connected case. 18-02-2021 Sd/-
MARY JOSEPH,JUDGE /true copy/
Sd/-
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