Citation : 2021 Latest Caselaw 5979 Ker
Judgement Date : 18 February, 2021
IA/1/2020 IN FAO (RO) 19/2020 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
Thursday,the 18th day of February 2021/29th Magha,1942
IA 1/2020 IN FAO (RO)19/2020
AS No.150/2017 of the DISTRICT COURT ,KOZHIKODE
OS No.741/2014 of the ADDITIONAL MUNSIFF COURT-I ,KOZHIKODE
---
PETITIONERS/APPELLANTS:
For information purpose only
1.M.P.PRABHAVATHI, D/O. LATE BALAN,AGED 69 YEARS,
RESIDING AT "MELE PULIYAKOTT" HOUSE, K.P.1/244,
MAKKADA,KAKKODI POST, KOZHIKODE,
PINCODE-673 611.
AND OTHERS
RESPONDENTS/RESPONDENTS:
1.P.M.BABU @ P.M.BABU SAJINDRAN
S/O. LATE P.K. MADHAVAN, AGED 70 YEARS,RESIDING AT 19,
ANAAR, 10TH BLOCK NEAR E.B. OFFICE, J.J. NAGAR,
MOGAPPAIR EAST CHENNAI, NOW RESIDING AT 12, RKG AVENUE,
GANDHI STREET, CHERAN MAANAGAR, VILANKURICHI
POST,COIMBATORE-641 035.,
AND OTHERS.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay
the execution of the judgment and decree dated 27.1.2020 in
A.S.No.150/2017 of the Court of the District Judge, Kozhikode
filed against the decree and judgment dated 27.02.2017 in
O.S.No.741/2014 on the files of the Additional Munsiff-I,
Kozhikode, till the disposal of this appeal, in the interest
of justice.
This application again coming on for orders upon perusing
the application and the affidavit filed in support thereof,
and this court's order dated 15-01-2021 and upon hearing the
arguments of M/S. SANTHARAM P., REKHA ARAVIND, PAUL P.
ABRAHAM, P.G.GOKULNATH & E.SUBHASH, Advocates for the
petitioners and of M/S. ARUN KRISHNA DHAN, T.K.SANDEEP
& ARJUN SREEDHAR, Advocates for the respondent 1, the court passed
the following:
O R D E R
Interim order stands extended for one month.
18-02-2021 Sd/-
MARY JOSEPH,JUDGE
/true copy/ Sd/-
ASSISTANT REGISTRAR IA/1/2020 IN FAO (RO) 19/2020 2/2
For information purpose only
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