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Sreeja K.T. vs State Of Kerala
2021 Latest Caselaw 5950 Ker

Citation : 2021 Latest Caselaw 5950 Ker
Judgement Date : 18 February, 2021

Kerala High Court
Sreeja K.T. vs State Of Kerala on 18 February, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

             THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

    THURSDAY, THE 18TH DAY OF FEBRUARY 2021 / 29TH MAGHA,1942

                        WP(C).No.3152 OF 2021(T)

PETITIONER/S:

         1      SREEJA K.T.,AGED 38 YEARS
                W/O. BIJU P.S, SREEJA NIVAS, ARAMBATTAKUNNU P.O,
                WAYANAD DISTRICT, PIN-673 575

         2      PRIYA M.B.,AGED 44 YEARS
                W/O. RAMACHANDRAN, MADAYAMKOTTU HOUSE, ARAMBATTAKUNNU
                P.O, WAYANAD DISTRICT, PIN-673 575

         3      REKHA P.V.,AGED 46 YEARS
                W/O. SIVADASAN, KARAYIL HOUSE, PUTHUSSERYKADAVU P.O,
                WAYANAD DISTRICT, PIN-670 645

                BY ADVS.
                SMT.K.R.KRISHNAKUMARI
                SMT.M.J.SAJITHA

RESPONDENT/S:

     1          STATE OF KERALA
                REPRESENTED BY ITS SECRETARY TO GOVERNMENT, SOCIAL
                JUSTICE DEPARTMENT, GOVERNMENT SECRETARIAT,
                THIRUVANANTHAPURAM, PIN-695 001

     2          THE DIRECTOR,
                SOCIAL JUSTICE DEPARTMENT, DIRECTORATE OF SOCIAL
                JUSTICE, THIRUVANANTHAPURAM, PIN-695 001

     3          THE DISTRICT SOCIAL WELFARE OFFICER,
                OFFICE OF THE DISTRICT SOCIAL WELFARE OFFICER, CIVIL
                STATION, IIND FLOOR, KALPETTA NORTH, WAYANAD
                DISTRICT, PIN-673 122

     4          THE CHILD DEVELOPMENT PROJECT OFFICER,
                OFFICE OF THE CHILD DEVELOPMENT PROJECT OFFICER,
                KALPETTA P.O, PIN-673 121

     5          SELECTION COMMITTEE
                CONSTITUTED FOR PREPARATION OF RANK LIST FOR THE
                POST OF ANGANAWADI WORKERS FOR PADINHARATHARA GRAMA
                PANCHAYATH, REPRESENTED BY ITS CONVENOR, CHILD
                DEVELOPMENT PROJECT OFFICER, OFFICE OF THE CHILD
                DEVELOPMENT PROJECT OFFICER, KALPETTA P.O, WAYANAD
                DISTRICT, PIN-673 121.
 WP(C).No.3152 OF 2021(T)          2



      6         THE SECRETARY ,
                PADINHARATHARA GRAMA PANCHAYATH, OFFICE OF THE
                PADINHARATHARA GRAMA PANCHAYATH, PADINHARATHARA,
                WAYANAD DISTRICT, PIN-673 575.

      7         NAJMUNNIZA K.M,
                CHALIYADAN HOUSE, VARAMBETTA P.O, WAYANAD
                DISTRICT, PIN-673 575

      8         LEENA N.J,
                W/O. SHIBU, PARAPPURATH HOUSE, KUNNAMANGALAM P.O,
                MANANTHAVADY VIA, WAYANAD DISTRICT, PIN-670 645

      Addl.R9   THE DIRECTOR, WOMEN AND CHILD DEVELOPMENT
                DIRECTORATE OF WOMEN AND CHILD DEVELOPMENT
                POOJAPPURA, THIRUVANANTHAPURAM, PIN - 695012


ADDL.R9 IS IMPLEADED AS PER ORDER DATED 18.02.2021 IN I.A.NO.3
OF 2021

                R6 BY ADV. SRI.K.MOHANAKANNAN
                SR GP: SRI.BIJOY CHANDRAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.3152 OF 2021(T)              3




                               JUDGMENT

The writ petitioner has approached this Court challenging Ext.P10 list

of Anganawadi workers prepared by the respondents and seeks an

interference of this Court in the same on various grounds.

2. The learned counsel for the petitioner submits that a detailed

representation pointing out the defects in the list and the illegalities

committed in the preparation thereof has been submitted by the petitioner

as Ext.P13 before the additional 9th respondent.

3. Having heard the learned Government Pleader also, there will

be a direction to the additional 9th respondent to take up, consider and pass

orders on Ext.P13 representation preferred by the petitioner with notice to

the petitioner and any other affected parties, within a period of two months

from the date of from the date of receipt of a copy of this judgment. It is

made clear that the hearing can be conducted through any appropriate

means including video conferencing. The appointments made from the list

shall be subject to the orders to be passed by the 9 th respondent on Ext.P13

as directed above.

The writ petition is ordered accordingly.

Sd/-

ANU SIVARAMAN JUDGE

sd

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE CERTIFICATE DATED 04.07.2019 ISSUED BY THE 3RD RESPONDENT TO THE 1ST PETITIONER.

EXHIBIT P2 TRUE COPY OF THE CERTIFICATE DATED 15.11.2019 ISSUED BY THE 3RD RESPONDENT TO THE 2ND PETITIONER.

EXHIBIT P3 TRUE COPY OF THE CERTIFICATE DATED NIL ISSUED BY THE 3RD RESPONDENT TO THE 3RD PETITIONER.

EXHIBIT P4 TRUE COPY OF GO(MS) NO. 58/08/SWD DATED 22.10.2008.

EXHIBIT P5 TRUE COPY OF THE ORDER NO. DO NO.1-13/2010-

CD.1 DATED 18.10.2010 OF GOVERNMENT OF INDIA, MINISTRY OF WOMEN AND CHILD DEVELOPMENT.

EXHIBIT P6 TRUE COPY OF G.O(MS) NO. 74/2012/SWD DATED 22.12.2012.

EXHIBIT P7 TRUE COPY OF JUDGMENT OF THIS HON'BLE COURT DATED 24.07.2015 IN W.P.C NO. 16481/2011.

EXHIBIT P8 TRUE COPY OF JUDGMENT OF THIS HON'BLE COURT DATED 29.08.2016 IN W.P.C NO. 22123/2016 AND CONNECTED CASES

EXHIBIT P9 TRUE COPY OF THE CIRCULAR DATED 14.11.2016 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P10 TRUE COPY OF RANK LIST OF ANGANWADI WORKERS IN PADINHARATHARA PANCHAYATH.

EXHIBIT P11 TRUE COPY OF NEWS ITEM IN DESHABIMANI DAILY DATED 14.01.2021.

EXHIBIT P12 TRUE COPY OF THE INTERIM ORDER OF THIS HON'BLE COURT DATED 15.10.2020 IN W.P.C NO. 21921/2020

EXHIBIT P13 TRUE COPY OF THE REPRESENTATION DATED 10.02.2021 SENT BY SPEED POST BY THE PETITIONERS TO THE ADDITIONAL 9TH RESPONDENT.

 
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