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Kunhitharuvai Memorial ... vs The Principal Secretary
2021 Latest Caselaw 5945 Ker

Citation : 2021 Latest Caselaw 5945 Ker
Judgement Date : 18 February, 2021

Kerala High Court
Kunhitharuvai Memorial ... vs The Principal Secretary on 18 February, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR.JUSTICE N.NAGARESH

     THURSDAY, THE 18TH DAY OF FEBRUARY 2021/29TH MAGHA,1942

                       WP(C).No.4228 OF 2021(C)


PETITIONER:

               KUNHITHARUVAI MEMORIAL CHARITABLE TRUST,
               CORPORATE OFFICE, KMCT MEDICAL COLLEGE CAMPUS,
               MANASSERY, MUKKAM, KOZHIKODE 673 602,
               REPRESENTED BY ITS CHAIRMAN AND MANGING TRUSTEE,
               DR.K. MOIDU S/O. KUNHITHARUVAI HAJI,
               AGED 86 YEARS, RESIDING AT 'HAZEL',
               VAZHIPOKK ROAD, THONDAYAD BYPASS,
               KOZHIKODE 673 016.

               BY ADVS.
               SRI.K.M.JAMALUDHEEN
               SMT.LATHA PRABHAKARAN

RESPONDENTS:

      1        THE PRINCIPAL SECRETARY, GOVERNMENT OF KERALA,
               DEPARTMENT OF HEALTH AND FAMILY WELFARE,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001.

      2        THE DIRECTORATE OF MEDICAL EDUCATION OF ERALA STATE,
               BOARD OF DIPLOMA IN PHARMACY EXAMINATIONS,
               MEDICAL COLLEGE POST, THIRUVANANTHAPURAM 695 011,
               REPRESENTED BY ITS CHAIRPERSON.

      3        THE DIRECTOR, LAL BAHADUR SASTHRI CENTRE FOR
               SCIENCE AND TECHNOLOGY, THIRUVANANTHAPURAM 695 001.

               R1-R2 BY SPECIAL GOVERNMENT PLEADER SRI M.A. ASIF
               R3 BY SMT. SHAMEENA SALAHUDEEN, SC FOR LBS

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD            ON
18.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)No.4228/2021

                                      2




                                JUDGMENT

Dated this the 18th day of February, 2021

The writ petitioner, a Trust, running a Pharmacy College,

has filed this writ petition, seeking to direct the 1 st respondent

to include the name of the petitioner's college in the list of

approved institutions for accommodating students in Diploma

in Pharmacy Course for the academic year 2020-21.

2. The learned Government Pleader on instructions

submits that the name of the College of the petitioner was

inadvertently omitted and the same has been included as

Sl.No.25 in the revised list of Institutions conducting D.Pharm

Courses (DP). The list was uploaded in the website

concerned, submits the Government Pleader.

In such circumstances, no further orders are required in

this writ petition. The writ petition is accordingly disposed of

recording the submissions of the learned Government Pleader.

Sd/-

N. NAGARESH JUDGE ncd/18.02.2021 WP(C)No.4228/2021

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE LETTER ISEUD BY THE PETITIONER TO THE 1ST RESPONDENT DATED 17.7.2019.

EXHIBIT P2 TRUE COPY OF THE AFFILIATION GRANTED BY THE PHARMACY COUNCIL OF INDIA DATED 10.4.020 TO THE PETITIONER.

EXHIBIT P3 TRUE COPY OF THE AFFILIATION GRANTED BY THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION DATED 30.6.2020 TO THE PETITIONER.

EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER OF THIS HONBLE COURT IN WRIT PETITION NO. 16791/2020 DATED 13.8.2020.

EXHIBIT P5 TRUE COPY OF THE INTERIM ORDER OF THIS HONBLE COURT IN WRIT PETITION NO. 16791/2020 DATED 25.8.2020.

EXHIBIT P6 TRUE COPY OF THE APPLICATION DATED 3.9.2020 ISSUED BY THE PETITIONER TO 2ND RESPONDENT.

EXHIBIT P7 TRUE COPY OF THE INTERIM ORDER OF THIS HONBLE COURT IN WRIT PETITION NO. 167912020 DATED 28.9.2020.

EXHIBIT P8 TRUE COPY OF THE AFFILIATION ORDER DATED 16.10.2020 ISSUED BY THE KERALA HEALTH SCIENCE UNIVERSITY.

EXHIBIT P9 TRUE COPY OF THE JUDGMENT OF THIS HONBLE COURT IN WRIT PETITION NO. 21929/2020 DATED 23.10.2020.

EXHIBIT P10 TRUE COPY OF THE JUDGMENT OF THIS HONBLE COURT IN WRIT PETITION IN 16791/2020 DATED 30.11.2020.

EXHIBIT P11 TRUE COPY OF THE CERTIFICATE ISEUD BY THE 2ND RESPONDENT DATED 22.12.2020. WP(C)No.4228/2021

EXHIBIT P12 TRUE COPY OF THE EMAIL SENT BY THE PETITIONER TO THE 3RD RESPONDENT DATED 28.12.2020.

EXHIBIT P13 TRUE COPY OF THE LETTER DATED 29.12.2020 SENT BY THE PETITIONER TO THE 3RD RESPONDENT ALONG WITH ITS TYPE WRITTEN COPY.

EXHIBIT P14 TRUE COPY OF THE LETTER DATED 12.2.2021 ISSUED BY THE PETITIONER TO THE 3RD RESPONDENT.

EXHIBIT P15 TRUE COPY OF THE COVERING LETTER DATED 15.2.221 WITH LIST OF COLLEGES AND REFERENCE LETTER ISEUD BY THE 1ST RESPONDENT.

 
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