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Kala S. vs Kala S.
2021 Latest Caselaw 5930 Ker

Citation : 2021 Latest Caselaw 5930 Ker
Judgement Date : 18 February, 2021

Kerala High Court
Kala S. vs Kala S. on 18 February, 2021
IA/1/2021 IN FAO (RO) 7/2021   1/2

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             Present:
             THE HONOURABLE MRS. JUSTICE MARY JOSEPH
     Thursday,the 18th day of February 2021/29th Magha,1942
                   IA 1/2021 IN FAO (RO) 7/2021
            AS No.46/2018 of the SUB COURT, PUNALUR.
          OS No.179/2011 of the MUNSIFF COURT, PUNALUR
                                --
APPELLANT/RESPONDENT IN A.S.46/2018/PLAINTIFF IN O.S.179/2011:
    KALA S.,AGED 44 YEARS,
    W/O. ANIL KUMAR, SIVASAKTHI VILLA,
    For information purpose only
    PLACHERY P.O., KALAYANADU, VALACODE VILLAGE, PUNALUR
    TALUK,KOLLAM, PIN-691 331.
RESPONDENTS/APPELLNATS IN A.S.46/2018/DEFENDANTS IN
O.S.179/2011:
1. P.BIJU,AGED 49 YEARS,S/O. PEETHAMBARAN,
    NEDUMPARAMBIL VEEDU, PLACHERY P.O.,
    VALACODE VILLAGE, PUNALUR TALUK, PIN-691 331.
2. GANGADHARAN,AGED 74 YEARS,VALUTHUNDIL VEEDU,
    PLACHERY P.O., KALAYANADU, VALACODE VILLAGE,
    PUNALUR TALUK, PIN-691 331.
3. REGHUNADHAN,AGED 56 YEARS,S/O. GOPALAN,
    BAKTHI VILASAM VEEDU, PLACHERY P.O.,
    VALACODE VILLAGE, PUNALUR TALUK, PIN-691 331.
4. SIVADASAN,AGED 64 YEARS,LALITHA VILASAOM, PLACHERY P.O.,
    VALACODE VILLAGE, PUNALUR TALUK, PIN-691 331.
5. SANTHOSH KUMAR,AGED 47 YEARS,S/O. SASI,
    SANTHOSH BHAVAN, PLACHERY P.O.,
    VALACODE VILLAGE, PUNALUR TALUK, PIN-691 331.
6. OMANAKUTTAN,AGED 49 YEARS,S/O. JANARDHANAN,
    BAKTHIVILASOM MELATHIL, PLACHERY P.O., VALACODE VILLAGE,
    PUNALUR TALUK, PIN-691 331.
7. SUDHEESH,AGED 48 YEARS,S/O. GANGADHARAN,
    VALUTHUNDIL VEEDU, PLACHERY P.O.,
    VALACODE VILLAGE, PUNALUR TALUK, PIN-691 331.
8. SANTHOSH,AGED 41 YEARS,LALITHA VILASOM, PLACHERY P.O.,
    VALACODE VILLAGE,PUNALUR TALUK, PIN-691 331.

   Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay
the impugned Judgment in A.S.46/2018 dated 21-12-2019 of the
Subordinate Judge's Court, Punalur, until disposal of the
above FAO(RO).
  This application coming on for orders upon perusing the
application and the affidavit filed in support thereof, and
upon hearing the arguments of M/S. BINU MATHEW & KRISHNA
PRIYA T.M., Advocates for the petitioner, the court passed the
following:
                           O R D E R

There shall be an interim stay against the impugned judgment in A.S.No.46/2018 dated 21.12.2019 of Subordinate Judge's Court, Punalur for a period of two months. 18-02-2021 Sd/-

MARY JOSEPH,JUDGE /true copy/ Sd/-

ASSISTANT REGISTRAR IA/1/2021 IN FAO (RO) 7/2021 2/2

For information purpose only

 
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